High Courts24 Feb 1933
M.K.R.M. Muthuraman Chettiar Vs Subramanian Chettiar and Others
Madras High Court · AIR 1933 Mad 612
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 14 of 18
High Courts23 Feb 1933
Settipalli Narasayya Vs Chintalapudi Ramagovindam
Madras High Court · AIR 1933 Mad 753 : (1933) 38 LW 337
High Courts23 Feb 1933
Arumuga Irungalar Vs Packiri Vellala Thevar and Others
Madras High Court · AIR 1934 Mad 13 : 145 Ind. Cas. 285 : (1933) 38 LW 254
High Courts23 Feb 1933
Degapudi Pulla Reddi Vs Rabala Pattabhirama Reddi and Others
Madras High Court · AIR 1933 Mad 626 : (1933) ILR (Mad) 734 : 145 Ind. Cas. 388 : (1933) 65 MLJ 139
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts23 Feb 1933
Appavoo Nainar Vs Lakshmana Reddi and Others
Madras High Court · AIR 1933 Mad 745 : 145 Ind. Cas. 397 : (1933) 38 LW 347 : (1933) 65 MLJ 305
Limitation Act, 1963 — Article 180
High Courts23 Feb 1933
K.P. Ganapathy Iyer Vs K.P. Subramania Iyer and Others
Madras High Court · AIR 1933 Mad 516
High Courts21 Feb 1933
Gomathi Ammal Vs Avu Ammal
Madras High Court · (1933) ILR (Mad) 964 : (1933) 38 LW 321 : (1933) 65 MLJ 355
Limitation Act, 1908 — Section 19(1)
High Courts17 Feb 1933
Venkatesha Kamthi Vs Vitla Bhakta and Another
Madras High Court · AIR 1933 Mad 455 : (1933) 37 LW 581 : (1933) 64 MLJ 605
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts16 Feb 1933
In Re: Narappa Reddy and Others
Madras High Court · AIR 1934 Mad 202 : 145 Ind. Cas. 306
High Courts16 Feb 1933
Krishnalal Jankiprasad Vs Hyathkhan Saheb
Madras High Court · AIR 1933 Mad 608
High Courts16 Feb 1933
Sait Punnamchand Chatraban, Firm of Marwadi Bankers Vs Vijjapu Satyanandam
Madras High Court · AIR 1933 Mad 804 : (1934) ILR (Mad) 38 : 145 Ind. Cas. 975 : (1933) 38 LW 579 : (1933) 65 MLJ 569
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts14 Feb 1933
Sivasubramania Thevar Vs Dewan Bahadur T.N.S. Theerthapathi, Zamindar of Singampatti
Madras High Court · AIR 1933 Mad 451 : (1933) 37 LW 672 : (1933) 64 MLJ 676
Registration Act, 1908 — Section 17
High Courts14 Feb 1933
Kondepati Ayyanna Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1933 Mad 646 : (1933) ILR (Mad) 696 : 145 Ind. Cas. 594 : (1933) 38 LW 208 : (1933) 65 MLJ 179
Madras Water Cess Act, 1865 — Section 1
High Courts10 Feb 1933
M. Section Gopalasami Chettiar Vs The Secretary of State for India in Council
Madras High Court · 145 Ind. Cas. 917
High Courts10 Feb 1933
M. S. GOPALASAMI CHETTIAR Vs SECRETARY OF STATE FOR INDIA IN COUNCIL.
Madras High Court · (1934) ILR (Mad) 237 : (1933) 1 ITR 289
High Courts10 Feb 1933
Munisami Goundan Vs Kutti Mooppan and Others
Madras High Court · (1933) ILR (Mad) 833 : (1933) 65 MLJ 311
High Courts10 Feb 1933
M.S. Gopalaswami Chettiar Vs The Secretary of State for India in Council
Madras High Court · AIR 1933 Mad 748 : (1933) 38 LW 455 : (1933) 65 MLJ 518
Income Tax Act, 1961 — Section 30, 34
High Courts10 Feb 1933
Munisawmi Goundan Vs Kutti Moopan and Others
Madras High Court · AIR 1933 Mad 708 : 145 Ind. Cas. 404 : (1933) 38 LW 325
High Courts08 Feb 1933
Eramullan Kunhi Moidin and Another Vs Kunhi Koman Nair and Another
Madras High Court · AIR 1933 Mad 691 : (1934) ILR (Mad) 989 : 145 Ind. Cas. 1011 : (1933) 38 LW 385 : (1933) 65 MLJ 342
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts07 Feb 1933
Sakala Rattam and Others Vs Pulikonda Musalayya and Another
Madras High Court · AIR 1933 Mad 565 : (1933) 38 LW 204