High Courts08 Mar 1933
T.L. Swaminatha Aiyar Vs The Official Receiver
Madras High Court · AIR 1933 Mad 703 : (1934) ILR (Mad) 330 : 145 Ind. Cas. 999 : (1933) 38 LW 389 : (1933) 65 MLJ 402
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 13 of 18
High Courts07 Mar 1933
Kumarappa Chettiar and Others Vs Suppan Chettiar
Madras High Court · AIR 1933 Mad 672 : 145 Ind. Cas. 744 : (1933) 38 LW 599
High Courts07 Mar 1933
Natesa Ayyar Vs Mangalathammal
Madras High Court · AIR 1933 Mad 503 : (1933) 38 LW 194
High Courts06 Mar 1933
(Vadrevu) Viswasundara Rao Bahadur Vs Balantrapu Pallamaraju
Madras High Court · AIR 1933 Mad 565(1)
High Courts06 Mar 1933
Nagar Damodara Shanbhogue Vs Chandapur Pujary and Others
Madras High Court · (1933) ILR (Mad) 892 : 148 Ind. Cas. 1029
High Courts06 Mar 1933
Nagar Damodara Shanbhogue Vs Chandappu Pujary and Others
Madras High Court · AIR 1933 Mad 613 : (1933) 38 LW 161 : (1933) 65 MLJ 194
Transfer of Property Act, 1882 — Section 68
High Courts06 Mar 1933
Rudrappa Nayak and Others Vs Dasan and Others
Madras High Court · AIR 1933 Mad 610 : (1933) 38 LW 83
High Courts02 Mar 1933
Subba Naicker Vs Solaippa Naicker and Others
Madras High Court · AIR 1933 Mad 624 : (1933) ILR (Mad) 904 : 147 Ind. Cas. 479 : (1933) 38 LW 135 : (1933) 65 MLJ 279
Evidence Act, 1872 — Section 41
High Courts02 Mar 1933
The Municipal Council Vs D. Krishnamacharya
Madras High Court · AIR 1934 Mad 135 : (1934) 39 LW 55 : (1934) 66 MLJ 409
High Courts01 Mar 1933
Gollapudi Venkatachalapathi Rao Vs Adusumilli Gopalakrishnayya
Madras High Court · 147 Ind. Cas. 756 : (1934) 39 LW 65
High Courts01 Mar 1933
Kavena Nagutha Mohamed Naina Maracair Vs Ahana Bava Sahib Maracair
Madras High Court · (1933) 37 LW 735 : (1933) 65 MLJ 56
Fugitive Offenders Act, 1881 — Section 19
High Courts01 Mar 1933
The Imperial Bank of India Vs S. Krishnamurthi alias Adikesavalu Naidu and Others
Madras High Court · AIR 1933 Mad 628 : (1933) 38 LW 119 : (1933) 65 MLJ 471
Succession Act, 1925 — Section 273
High Courts01 Mar 1933
(Gollapudi) Venkatachalapathi Rao Vs Adusumilli Gopala Krishnayya
Madras High Court · AIR 1934 Mad 46 : 147 Ind. Cas. 756
High Courts28 Feb 1933
S. Narayana Iyengar, Trustee of Sri Santhanagopalaswami Ranganathaswami Temple Vs K.V. Desika Chariar
Madras High Court · AIR 1933 Mad 689 : (1934) ILR (Mad) 35 : 145 Ind. Cas. 335 : (1933) 38 LW 399 : (1933) 65 MLJ 315
Madras Hindu Religious Endowments Act, 1923 — Section 78
High Courts28 Feb 1933
Kamaraja Pandia Naicker Avl., Zamindar of Bodinaickanur Vs S. Kamarajapandia Naicker and Others
Madras High Court · (1933) 37 LW 749 : (1933) 64 MLJ 735
High Courts24 Feb 1933
Medarametla Kotayya Vs Nidamanuru Yellamanda and Others
Madras High Court · AIR 1933 Mad 549 : (1933) ILR (Mad) 731 : (1933) 38 LW 94 : (1933) 65 MLJ 54
Madras Hindu Religious Endowments Act, 1923 — Section 44
High Courts24 Feb 1933
Thirupuraneni Narayana Rao Vs Soorapaneni Veerayya and Others
Madras High Court · AIR 1933 Mad 519 : (1933) ILR (Mad) 323 : (1933) 37 LW 425 : (1933) 64 MLJ 433
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts24 Feb 1933
Subramania Mudali Vs Semalai Goundan
Madras High Court · AIR 1934 Mad 97 : 147 Ind. Cas. 1062
Transfer of Property Act, 1882 — Section 83
High Courts24 Feb 1933
T.R. Manikkam Pillai and Another Vs T.S. Murugesam Pillai and Others
Madras High Court · AIR 1933 Mad 431 : (1933) 37 LW 748 : (1933) 64 MLJ 576
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts24 Feb 1933
Modali Ademma Vs Lanka Venkatasubbayya and Another
Madras High Court · AIR 1933 Mad 627 : (1933) ILR (Mad) 692 : (1933) 38 LW 133 : (1933) 65 MLJ 137