High Courts20 Dec 1940
Sivagurunatha Pillai Vs Padmavathi Ammal and Another
Madras High Court · AIR 1941 Mad 417 : (1941) ILR (Mad) 513 : (1941) 53 LW 332 : (1941) 1 MLJ 441
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 1 of 27
High Courts20 Dec 1940
B. Nagaraja Rao and Others Vs Koothappan Goundan and Others
Madras High Court · AIR 1941 Mad 602 : (1941) 53 LW 634 : (1941) 1 MLJ 759
Madras Estates Land Act, 1908 — Section 185
High Courts20 Dec 1940
Thayyita Kalliani Vs Nherakkayyil Kanaran and Others
Madras High Court · AIR 1941 Mad 436 : (1941) 53 LW 361
High Courts20 Dec 1940
Sheku Sahib Vs Venkatararamanayya
Madras High Court · AIR 1941 Mad 799
Penal Code, 1860 (IPC) — Section 114
High Courts20 Dec 1940
Doraisami Naicken Vs Peru Su Aru Periakaruppan Chettiar and Others
Madras High Court · AIR 1941 Mad 475 : (1941) ILR (Mad) 739 : (1941) 53 LW 348 : (1941) 1 MLJ 388
High Courts20 Dec 1940
R.M.G. Subramania Aiyar Vs Ulagalumperumal Sethurayar and Others
Madras High Court · (1941) ILR (Mad) 675 : (1941) 53 LW 536 : (1941) 1 MLJ 586
High Courts19 Dec 1940
Mettu Subba Reddi Vs Challa Venkatappa Reddi
Madras High Court · AIR 1941 Mad 596 : (1941) 53 LW 245 : (1941) 1 MLJ 313
High Courts19 Dec 1940
P.P. Ramabhadran, Liquidator Vs T.S. Manickkam and Others
Madras High Court · AIR 1941 Mad 565 : (1941) ILR (Mad) 538 : (1941) 53 LW 321 : (1941) 1 MLJ 369
High Courts19 Dec 1940
Marina Ammayi Vs Mirza Bakhar Beg Saheb and Others
Madras High Court · AIR 1941 Mad 557 : (1941) 53 LW 490 : (1941) 1 MLJ 547
High Courts18 Dec 1940
In Re: Papellugari Veera Reddi and Others
Madras High Court · AIR 1941 Mad 576 : (1941) 53 LW 320 : (1941) 1 MLJ 363
High Courts18 Dec 1940
Sankhavarm Naligindla Venkata Rangacharyulu Vs Rangasubba Akkappa Rao
Madras High Court · AIR 1941 Mad 569 : (1941) 53 LW 352 : (1941) 1 MLJ 492
High Courts18 Dec 1940
Raman Chettiar Vs Perumal Udayar
Madras High Court · AIR 1941 Mad 397 : (1941) 53 LW 103 : (1941) 1 MLJ 256
High Courts18 Dec 1940
Kallam Narasareddi and Another Vs Thummuru Ranga Reddi
Madras High Court · AIR 1941 Mad 550 : (1941) 53 LW 144 : (1941) 1 MLJ 216
High Courts17 Dec 1940
In Re: Thotabalija Puchala Somanna and Another
Madras High Court · AIR 1941 Mad 708 : (1941) 54 LW 479 : (1941) 2 MLJ 253
Penal Code, 1860 (IPC) — Section 411
High Courts17 Dec 1940
In Re: Marana Goundan
Madras High Court · AIR 1941 Mad 560 : (1941) 53 LW 363 : (1941) 1 MLJ 364
High Courts17 Dec 1940
Venkateswara Sarma, styled Gnanasivacharia Swamigal, Matathipathi and Guru of Perur Mel Mutt, for himself and on behalf of the Mutt Vs S.N. Venkatesa Aiyar and Others
Madras High Court · (1941) ILR (Mad) 599 : (1941) 53 LW 569 : (1941) 1 MLJ 644
Limitation Act, 1963 — Section 6
High Courts13 Dec 1940
K.A. Srinivasa Ayyangar Vs S. Ramanujachariar and Others
Madras High Court · (1941) ILR (Mad) 544 : (1941) 53 LW 315 : (1941) 1 MLJ 322
High Courts13 Dec 1940
Pudikutty Unneeri Vs The Municipal Council
Madras High Court · AIR 1941 Mad 657 : (1941) 53 LW 712 : (1941) 1 MLJ 624
High Courts12 Dec 1940
Sree Rajah Venkata Ramayya Appa Rao Bahadur, Zamindar Garu of Nuzvid Vs The Secretary of State for India in Council
Madras High Court · AIR 1941 Mad 414 : (1941) ILR (Mad) 747 : (1941) 53 LW 328 : (1941) 1 MLJ 479
High Courts12 Dec 1940
Peta Venkayya Vs S. Seethayya and Another
Madras High Court · AIR 1941 Mad 884
Penal Code, 1860 (IPC) — Section 426, 447