High Courts03 Dec 1940
Raju Chettiar alias Ramasami Chettiar and Others Vs Ramakkal and Another
Madras High Court · AIR 1941 Mad 437 : (1941) 53 LW 206 : (1941) 1 MLJ 305
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 3 of 27
High Courts03 Dec 1940
In Re: Muddamsetti Subba Rao and Another
Madras High Court · AIR 1941 Mad 489 : (1941) ILR (Mad) 592 : (1941) 53 LW 175 : (1941) 1 MLJ 236
High Courts02 Dec 1940
Chelikani Kondayya Rao and Others Vs Uppalapati Naganna and Others
Madras High Court · AIR 1941 Mad 367 : (1941) ILR (Mad) 720 : (1941) 53 LW 248 : (1941) 1 MLJ 336
High Courts29 Nov 1940
Gadamsetti Peddi Subbarayadu and Another Vs Lingam Yella Somayya, minor by next friend Kotrike Ramakrishnayya and Others
Madras High Court · AIR 1941 Mad 491 : (1941) 53 LW 229 : (1941) 1 MLJ 304
High Courts29 Nov 1940
The President, Pakkam Panchayat Board Vs Munuswami Reddy
Madras High Court · AIR 1941 Mad 614 : (1941) 1 MLJ 720
Madras Local Boards Act, 1884 — Section 207
High Courts28 Nov 1940
In Re: Marudamuthu Pillai
Madras High Court · AIR 1941 Mad 853
Penal Code, 1860 (IPC) — Section 409, 467, 471
High Courts28 Nov 1940
V. Panchapakesa Aiyar Vs The Secretary of State for India in Council
Madras High Court · (1941) ILR (Mad) 481 : (1941) 53 LW 297 : (1941) 1 MLJ 310
High Courts28 Nov 1940
A.V. Viswanatha Sastri and Others Vs A.R. Murugappa Chetti and Another
Madras High Court · AIR 1941 Mad 682 : (1941) 54 LW 66 : (1941) 2 MLJ 115
Madras City Tenants Protection Act, 1922 — Section 11
High Courts27 Nov 1940
R.M.P.R.M.M. Subramanian Chettiar by his Power-of-Attorney agent M.S. Ramanathan Chettiar Vs The Official Receiver
Madras High Court · (1941) 54 LW 173 : (1941) 2 MLJ 212
Provincial Insolvency Act, 1920 — Section 53
High Courts27 Nov 1940
In Re: Ramasami Konar and Another
Madras High Court · AIR 1942 Mad 48 : (1942) 55 LW 30
Madras Prevention of Food Adulteration Act, 1918 — Section 16(5)
High Courts26 Nov 1940
The Stock and Share Exchange Bureau Vs Kothari and Sons
Madras High Court · AIR 1941 Mad 435 : (1941) 53 LW 246 : (1941) 1 MLJ 319
High Courts25 Nov 1940
In Re: Kadiyala Venkata Satyanarayanamurti
Madras High Court · AIR 1941 Mad 413 : (1941) 53 LW 108 : (1941) 1 MLJ 185
High Courts25 Nov 1940
Nagasundaram Pillai Vs Mathurbootham Aiyar
Madras High Court · AIR 1941 Mad 556 : (1941) 53 LW 158 : (1941) 1 MLJ 218
High Courts25 Nov 1940
In Re: Sri R.K. Aiyar, Advocate
Madras High Court · (1941) ILR (Mad) 354 : (1941) 1 MLJ 128
High Courts25 Nov 1940
K.V. Narayanaswami Aiyar Vs Sevadappa Goundar
Madras High Court · (1941) 54 LW 654 : (1941) 2 MLJ 932
Provincial Insolvency Act, 1920 — Section 4, 53
High Courts22 Nov 1940
In Re: S. Yegnanarayaniah
Madras High Court · (1941) 54 LW 391 : (1941) 2 MLJ 256
High Courts22 Nov 1940
Alampalli Athmaramayya Vs S. Seshappaiyer
Madras High Court · AIR 1941 Mad 409 : (1941) 53 LW 102 : (1941) 1 MLJ 173
High Courts22 Nov 1940
The Standard Type Foundry Vs Chebolu Venkataramaniah
Madras High Court · AIR 1941 Mad 589 : (1941) 53 LW 487 : (1941) 1 MLJ 540
High Courts21 Nov 1940
Ganta Bangarigadu and Others Vs Paltheru Atchutaramayya and Another
Madras High Court · AIR 1941 Mad 572 : (1941) 53 LW 303 : (1941) 1 MLJ 384