High Courts11 Dec 1940
Saraswathi Ammal Vs Arabusa Sahib
Madras High Court · AIR 1941 Mad 433 : (1941) 53 LW 227 : (1941) 1 MLJ 296
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 2 of 27
High Courts11 Dec 1940
Kausalai Ammal Vs Sankaramuthiah Pillai
Madras High Court · AIR 1941 Mad 707 : (1941) 53 LW 744 : (1941) 1 MLJ 815
Transfer of Property Act, 1882 — Section 39
High Courts11 Dec 1940
Raja Saheb Meharban I Dostan Sri Rajah Rao Venkata Kumara Mahipath Suryarao Bahadur Garu Vs Puramsetti Venkatarao and Another
Madras High Court · AIR 1941 Mad 665 : (1941) 53 LW 690 : (1941) 1 MLJ 635
Civil Procedure Code, 1908 (CPC) — Section 102Provincial Small Cause Courts Act, 1887 — Section 16
High Courts11 Dec 1940
Tetali Surayya Vs Karri Pedia Balakrishnayya and Another
Madras High Court · (1941) 53 LW 449 : (1941) 1 MLJ 496
High Courts11 Dec 1940
Tetali Surayya Vs Karri Peda Balakrishnayya and Another
Madras High Court · AIR 1941 Mad 618
High Courts11 Dec 1940
Sreepathi Balaiah alias Bala Gurumurthy and Another Vs Darsi Ramayya and Another
Madras High Court · AIR 1941 Mad 706 : (1941) 53 LW 631 : (1941) 1 MLJ 638
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts10 Dec 1940
K. Nagalinga Chetty Vs O.K. Srinivasa Aiyangar and Another
Madras High Court · AIR 1941 Mad 477 : (1941) 53 LW 284 : (1941) 1 MLJ 365
High Courts10 Dec 1940
C. Kuppiah Chetty Vs P. Saraswathi Ammal and Others
Madras High Court · AIR 1941 Mad 769 : (1941) 2 MLJ 571
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts10 Dec 1940
Pechiyappa Chettiar Vs Vazhukka Chetti
Madras High Court · (1941) ILR (Mad) 433 : (1941) 53 LW 287 : (1941) 1 MLJ 333
High Courts10 Dec 1940
S. Subbaramayya Vs Segu Pedda Subbiah (deceased) and Others
Madras High Court · AIR 1941 Mad 448 : (1941) 53 LW 391 : (1941) 1 MLJ 466
High Courts09 Dec 1940
Sri Kasikananda Gnanacharya Swamigal Vs Saravana Perumal Pillai and Another
Madras High Court · AIR 1941 Mad 319 : (1941) ILR (Mad) 347 : (1941) 53 LW 164 : (1941) 1 MLJ 257
High Courts06 Dec 1940
Chinnasami Pillai Vs Annamalai Chetty, minor by guardian, the Head Clerk, District Munsif's Court and Another
Madras High Court · AIR 1941 Mad 309 : (1941) ILR (Mad) 574 : (1941) 53 LW 145 : (1941) 1 MLJ 242
High Courts06 Dec 1940
Husain Batcha Sahib Vs The Secretary of State for India in Council and Another
Madras High Court · (1941) ILR (Mad) 587 : (1941) 53 LW 325 : (1941) 1 MLJ 374
High Courts06 Dec 1940
Hussain Batcha Sahib Vs Secretary of State and Another
Madras High Court · AIR 1941 Mad 428
Limitation Act, 1963 — Article 131
High Courts06 Dec 1940
V.S. Velayutha Pandaram Vs S. Suryamurthi Pillai
Madras High Court · (1941) 2 MLJ 770
High Courts05 Dec 1940
A.S. Nagappa Chettiar and Another Vs Annapoorani Achi alias Karuppayi Achi and Another
Madras High Court · AIR 1941 Mad 235 : (1941) ILR (Mad) 261 : (1941) 53 LW 79 : (1941) 1 MLJ 164
High Courts05 Dec 1940
Mavarakkandy Achuthan Nayar Vs Thanniyatuthil Achuthan Nayar
Madras High Court · AIR 1941 Mad 587 : (1941) 53 LW 449 : (1941) 1 MLJ 502
High Courts05 Dec 1940
In Re: S. Ramachandra Aiyar
Madras High Court · (1941) 54 LW 171 : (1941) 2 MLJ 187
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts04 Dec 1940
In Re: Kuruva Nagamma and Another
Madras High Court · AIR 1941 Mad 870
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts03 Dec 1940
The Public Prosecutor Vs Kanholi Kunhiraman Nayar
Madras High Court · AIR 1941 Mad 392 : (1941) ILR (Mad) 345 : (1941) 1 MLJ 44