High Courts21 Nov 1940
Damaraju Venkatarayudu Vs T. Narayanayya and Others
Madras High Court · AIR 1941 Mad 430 : (1941) ILR (Mad) 551 : (1941) 53 LW 344 : (1941) 1 MLJ 349
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 4 of 27
High Courts20 Nov 1940
P. Venkatasubbiah Chetty and Others Vs The Jumma Mosque and Another
Madras High Court · AIR 1941 Mad 666 : (1941) 53 LW 731 : (1941) 1 MLJ 754
Letters Patent Act, 1865 — Clause 15
High Courts20 Nov 1940
Ambujammal Vs P. Thangavelu Chettiar and Another
Madras High Court · AIR 1941 Mad 399 : (1941) 53 LW 167 : (1941) 1 MLJ 193
High Courts19 Nov 1940
Chithuri Ramamohana Rao Vs Peteti Raghavamma and Others
Madras High Court · (1941) 53 LW 392 : (1941) 1 MLJ 471
High Courts19 Nov 1940
Rajah Saheb Meharban I Dosthan Sree Rajah Ravu Venkatakumara Mahipathi Surya Rao Bahadur Garu, Sardar Rajahmundry Circar and Maharajah of Pithapuram Vs Yedlapalli Mangamma and Others
Madras High Court · (1941) 2 MLJ 781
Madras Estates Land Act, 1908 — Section 163
High Courts18 Nov 1940
Muthuswami Chettiar Vs Narayanaswami Chettiar
Madras High Court · AIR 1941 Mad 710 : (1941) 54 LW 65 : (1941) 1 MLJ 626
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Nov 1940
C.S. Jagannatha Aiyangar Vs Senniveera Chettiar and Another
Madras High Court · AIR 1941 Mad 487 : (1941) 53 LW 105 : (1941) 1 MLJ 197
High Courts18 Nov 1940
The Public Prosecutor Vs S. Venkatasubramanyam
Madras High Court · AIR 1941 Mad 358 : (1941) ILR (Mad) 428 : (1940) 52 LW 949 : (1941) 1 MLJ 34
High Courts15 Nov 1940
M.F.R. D'Cruz Vs K.N. Viswanathan (the Official Liquidator)
Madras High Court · (1941) 54 LW 745 : (1941) 2 MLJ 94
Companies Act, 1956 — Section 156
High Courts14 Nov 1940
T.V. Bashyakar and Others Vs The Madras Hindu Religious Endowments Board and Others
Madras High Court · AIR 1941 Mad 510 : (1941) ILR (Mad) 559 : (1941) 53 LW 170 : (1941) 1 MLJ 250
High Courts14 Nov 1940
Nanjappa Chetty Vs Perumal Chettiar and Others
Madras High Court · (1941) 53 LW 364 : (1941) 1 MLJ 408
High Courts14 Nov 1940
P.R.M.P.L.R.M. Palaniappa Chettiar Vs K. Periaswami Konar and Another
Madras High Court · AIR 1941 Mad 885 : (1941) 54 LW 320 : (1941) 2 MLJ 447
High Courts13 Nov 1940
P.V. Ramalingam Chettiar Vs The Debt Conciliation Board and Another
Madras High Court · AIR 1941 Mad 385 : (1941) ILR (Mad) 288 : (1941) 53 LW 71 : (1941) 1 MLJ 108
High Courts12 Nov 1940
V. Ramaswami Aiyar and Another Vs Veerarayan Raja alias Kuttunni, the present Eralpad Raja and Another
Madras High Court · AIR 1941 Mad 711 : (1941) 53 LW 611 : (1941) 1 MLJ 629
Malabar Tenancy Act, 1929 — Section 22, 23
High Courts12 Nov 1940
Cheriyath Manayil Paru Amma (dead) and Another Vs Kannamkot Kelu Kurup
Madras High Court · (1941) 53 LW 300 : (1941) 1 MLJ 484
High Courts12 Nov 1940
Cheriyath Manayil Paru Amma and Another Vs Kannamot Kelu Kurup
Madras High Court · AIR 1941 Mad 549
Transfer of Property Act, 1882 — Section 76(h)
High Courts11 Nov 1940
Gourochandro Dyano Sumanto Vs Krushnacharana Padhi
Madras High Court · AIR 1941 Mad 383
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts11 Nov 1940
Gourochandra Dyano Sumanto Vs Krishnacharana Padhi, minor by next friend Chinna Padhiyani
Madras High Court · (1941) ILR (Mad) 295 : (1941) 53 LW 59 : (1941) 1 MLJ 153
High Courts08 Nov 1940
Chidella Veerayya Vs Kallam Kotireddi and Another
Madras High Court · AIR 1941 Mad 588 : (1941) 53 LW 466 : (1941) 1 MLJ 537