High Courts08 Nov 1940
Syed Ghouse Sahib and Others Vs G. Mohamood Khan Sahib (deceased) and Others
Madras High Court · AIR 1941 Mad 567 : (1941) 53 LW 509 : (1941) 1 MLJ 550
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 5 of 27
High Courts08 Nov 1940
Haji Abdul Kuthus Sahib (deceased) and Others Vs Inayathulla Sahib and Others
Madras High Court · AIR 1941 Mad 620 : (1941) 53 LW 494 : (1941) 1 MLJ 565
Provincial Insolvency Act, 1920 — Section 44, 44(3)
High Courts07 Nov 1940
Chelikani Sitaramayya Vs Koppula Pedda Venkanna
Madras High Court · (1941) 54 LW 594 : (1941) 2 MLJ 768
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts07 Nov 1940
Maruthuvamalai Moopanar Vs Avadaiachi
Madras High Court · AIR 1941 Mad 662 : (1941) 1 MLJ 641
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19
High Courts06 Nov 1940
The Panchayat Board, Razole Vs Sait Amichand Dungarmal Firm and Others
Madras High Court · AIR 1941 Mad 686 : (1941) 54 LW 140 : (1941) 1 MLJ 824
Madras Local Boards Act, 1884 — Section 225
High Courts05 Nov 1940
Vattappa Kone and Another Vs Muthukaruppan Servai
Madras High Court · AIR 1941 Mad 538 : (1941) 53 LW 238 : (1941) 1 MLJ 200
High Courts05 Nov 1940
Vasireddi Pitchayya Vs Lavu Subbayya
Madras High Court · AIR 1941 Mad 611 : (1941) 53 LW 497 : (1941) 1 MLJ 609
High Courts05 Nov 1940
S. Kasi Chettiar Vs The Rt. Hon'ble the Secretary of State for India in Council and Others
Madras High Court · AIR 1941 Mad 577 : (1941) 53 LW 479 : (1941) 1 MLJ 531
High Courts05 Nov 1940
K.L.K. Rm. Ramanathan Chettiar, a firm of Bankers carrying on business Vs Seetharama Aiyar
Madras High Court · (1941) 53 LW 105 : (1941) 1 MLJ 172
High Courts05 Nov 1940
K.L.K.Rm. Ramanathan Chettiar, a Firm Vs Seetharama Ayyar
Madras High Court · AIR 1941 Mad 537
Tamil Nadu Agriculturists Relief Act, 1938 — Section 3
High Courts04 Nov 1940
Yeddula Chinnabbi and Others Vs Yeddula Venkata Subbamma and Another
Madras High Court · AIR 1941 Mad 507 : (1941) ILR (Mad) 567 : (1941) 53 LW 75 : (1941) 1 MLJ 123
High Courts04 Nov 1940
S. Ramasubbier and Another Vs P. Rama Aiyar and Others
Madras High Court · AIR 1941 Mad 356 : (1940) 52 LW 963 : (1941) 1 MLJ 39
High Courts04 Nov 1940
The Official Receiver Vs Nerella Venkiah and Another
Madras High Court · AIR 1941 Mad 606 : (1941) 53 LW 498 : (1941) 1 MLJ 569
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts04 Nov 1940
Ry. T.P. Vinayaka Rao Sahib Bhonsle Vs The Junior Prince's Estate
Madras High Court · (1941) ILR (Mad) 496 : (1941) 53 LW 69 : (1941) 1 MLJ 467
High Courts01 Nov 1940
Nandarapu Mahalakshmi Naidu Vs Kalangi Satyam and Others
Madras High Court · AIR 1941 Mad 939
High Courts31 Oct 1940
Desayi Venkatranga Reddi and Others Vs Paraku Chinna Sithamma and Another
Madras High Court · AIR 1941 Mad 440 : (1941) 53 LW 181 : (1941) 1 MLJ 270
High Courts29 Oct 1940
Thoonga Vedan alias Chinnama Naicken and Others Vs Perumal Goundan and Others
Madras High Court · AIR 1941 Mad 374 : (1941) 53 LW 66 : (1941) 1 MLJ 43
High Courts29 Oct 1940
Nilakanta Ayyar Vs Thatha Pichaikaran and Others
Madras High Court · AIR 1941 Mad 802
High Courts29 Oct 1940
The Public Prosecutor Vs Munigan alias Munisami
Madras High Court · AIR 1941 Mad 359 : (1941) ILR (Mad) 503 : (1940) 52 LW 942 : (1941) 1 MLJ 227