COURT ARCHIVE

Madras High Court judgments, 1940

524 judgments · page 7 of 27

High Courts22 Oct 1940

Rama Pattar's son Parameswara Aiyar Vs Kootallor Manakkal Moopil Stanom Bhramadathan Nambudripad Manager Narayanan Nambudripad's son Narayanan Nambudripad

Madras High Court · AIR 1941 Mad 432 : (1941) 53 LW 104 : (1941) 1 MLJ 177

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High Courts22 Oct 1940

Kuniyil Chandu Vs Mathiledath Sankaran and Another

Madras High Court · AIR 1941 Mad 558 : (1941) 53 LW 506 : (1941) 1 MLJ 573

Malabar Tenancy Act, 1930 — Section 20

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High Courts21 Oct 1940

Nataraja Pillai and Another Vs Rangaswami Karamundar

Madras High Court · (1941) 54 LW 503 : (1941) 2 MLJ 682

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts18 Oct 1940

In Re: Thandra Narasimhappadu

Madras High Court · AIR 1942 Mad 275

Penal Code, 1860 (IPC) — Section 188(2)

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High Courts17 Oct 1940

In Re: Guru Subramania Chetty

Madras High Court · AIR 1941 Mad 181 : (1940) 52 LW 892 : (1940) 2 MLJ 1016

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High Courts17 Oct 1940

Gaffar Khan Vs Syed Noor

Madras High Court · AIR 1941 Mad 391 : (1941) ILR (Mad) 414 : (1941) 53 LW 54 : (1941) 1 MLJ 27

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High Courts17 Oct 1940

In Re: Ramanuja Aiyangar

Madras High Court · (1941) ILR (Mad) 169 : (1940) 52 LW 773 : (1940) 2 MLJ 830

Criminal Procedure Code, 1898 (CrPC) — Section 1(2)

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High Courts17 Oct 1940

Pachigolla Satyanarayanamurthi Vs Satti Gangisetti

Madras High Court · AIR 1941 Mad 497 : (1941) 53 LW 162 : (1941) 1 MLJ 223

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High Courts16 Oct 1940

A. Sabapathi Mudaliar Vs Rajarathna Mudaliar and Others

Madras High Court · (1941) 53 LW 225 : (1941) 1 MLJ 302

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High Courts16 Oct 1940

Ramachandra by next friend K.L. Bhandary, Vakil Vs Shantarama by mother and guardian Rukmini Amma and Another

Madras High Court · (1941) ILR (Mad) 191 : (1940) 52 LW 935 : (1941) 1 MLJ 77

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High Courts16 Oct 1940

A. Sabhapathi Mudaliar Vs Rajarathna Mudaliar and Others

Madras High Court · AIR 1941 Mad 495

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High Courts15 Oct 1940

Kodali Venkayamma Vs Mamidipaka Ramakotayya

Madras High Court · AIR 1941 Mad 479 : (1941) 53 LW 240 : (1941) 1 MLJ 316

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High Courts15 Oct 1940

In Re: Ardhanari Iyer

Madras High Court · AIR 1941 Mad 835

Tamil Nadu Forest Act, 1882 — Section 43

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High Courts15 Oct 1940

Narayanan Chettiar Vs Ottu Veeru Goundar and Another

Madras High Court · (1941) 54 LW 461 : (1941) 2 MLJ 658

Contract Act, 1872 — Section 128

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High Courts14 Oct 1940

S. Ramaswami Aiyar Vs Komalavalli Ammal

Madras High Court · (1940) 52 LW 955 : (1940) 2 MLJ 1055

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High Courts14 Oct 1940

S. Ramaswami Iyer Vs Komalavalli Ammal

Madras High Court · AIR 1941 Mad 277

Tamil Nadu Agriculturists Relief Act, 1938 — Section 23

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High Courts11 Oct 1940

In Re: Nannapaneni Seshayya

Madras High Court · AIR 1941 Mad 120 : (1941) ILR (Mad) 340 : (1940) 52 LW 853 : (1940) 2 MLJ 895

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High Courts11 Oct 1940

Kuthiravattath Kongasseri Puthukulangare Ukkali alias Pappi alias Amma Neithiar Avl. and Another Vs Pallassena Kizhakke Gramom, S. Sivaramakrishna Pattar

Madras High Court · AIR 1941 Mad 408 : (1941) 53 LW 198 : (1941) 1 MLJ 113

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High Courts11 Oct 1940

Kovvuri Subba Rao Vs Venkatapuram Panchayat Board

Madras High Court · (1941) 54 LW 488 : (1941) 2 MLJ 216

Local Authorities Loans Act, 1914 — Section 4

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High Courts11 Oct 1940

Chilakamarri Lakshminarasimhacharyulu Vs The McLaurin High School, Cocanada

Madras High Court · (1941) 2 MLJ 270

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