High Courts27 Sept 1940
In Re: Agasthyalinga Goundan
Madras High Court · AIR 1941 Mad 766
Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 9 of 27
High Courts27 Sept 1940
P.P. Ar. Rm. Sp. Ramanathan Chettiar by mother and guardian Meenakshi Achi Vs A.R.R.M. Somasundaram Chettiar
Madras High Court · (1941) 53 LW 193 : (1941) 1 MLJ 234
High Courts27 Sept 1940
Pannalall Marwari Vs T.M. Krishnaswami Pillai
Madras High Court · AIR 1941 Mad 804 : (1941) 54 LW 391
Criminal Procedure Code, 1898 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 409
High Courts26 Sept 1940
Annasami Aiyangar alias Ramaswami Aiyangar and Others Vs Nithiyapadi Adivarachari and Others
Madras High Court · AIR 1941 Mad 81 : (1941) ILR (Mad) 275 : (1940) 52 LW 919 : (1940) 2 MLJ 990
High Courts26 Sept 1940
Commissioner, Dindigul Municipality Vs V. Rajamani Iyer
Madras High Court · AIR 1942 Mad 279
High Courts26 Sept 1940
Machinari Lakshmi Amma Vs Thundikandiyil Parkum Natukandiyil Koyithatta Krishnakurup
Madras High Court · AIR 1941 Mad 940(2) : (1941) 54 LW 387 : (1941) 2 MLJ 254
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts25 Sept 1940
The Commissioner of Income Tax Vs S.M.S. Karuppiah Pillai
Madras High Court · AIR 1941 Mad 255 : (1941) ILR (Mad) 220 : (1941) 53 LW 210 : (1941) 1 MLJ 120
High Courts25 Sept 1940
S. M. S. KARUPPIAH PILLAI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1941) 9 ITR 1
Income Tax Act, 1922 — Section 26(2)
High Courts25 Sept 1940
Al. Vr. St. Veerappa Chettiar Vs Commissioner of Income Tax
Madras High Court · (1941) 53 LW 714 : (1941) 1 MLJ 262
High Courts25 Sept 1940
C. Gopalachariar Vs Deepchand Sowcar
Madras High Court · AIR 1941 Mad 207 : (1941) ILR (Mad) 393 : (1940) 52 LW 719 : (1940) 2 MLJ 782
Pensions Act, 1871 — Section 11
High Courts25 Sept 1940
AL. VR. ST. VEERAPPA CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1941 Mad 246 : (1941) 9 ITR 56
Income Tax Act, 1961 — Section 66
High Courts24 Sept 1940
Vaidyaratnam P.S. Varier Vs The Commissioner of Income Tax
Madras High Court · AIR 1941 Mad 249 : (1941) 53 LW 96 : (1941) 1 MLJ 103
High Courts24 Sept 1940
COMMISSIONER OF Income Tax, MADRAS Vs A. V. P MR. M. LAKSHMANAN CHETTIAR.
Madras High Court · (1941) ILR (Mad) 104 : (1940) 8 ITR 545
Income Tax Act, 1961 — Section 66(1)
High Courts24 Sept 1940
K. Sambasiva Aiyar and Others Vs The Official Receiver
Madras High Court · (1941) 2 MLJ 918
Provincial Insolvency Act, 1920 — Section 51
High Courts24 Sept 1940
Ganthakoru Mangamma and Others Vs Dulla Paidayya and Others
Madras High Court · AIR 1941 Mad 393 : (1941) 53 LW 160 : (1941) 1 MLJ 174
High Courts24 Sept 1940
The Commissioner of Income Tax Vs A.V.P. Mr. M. Lakshmanan Chettiar, late of Karaikudi
Madras High Court · AIR 1940 Mad 942 : (1940) 52 LW 805 : (1940) 2 MLJ 834
Income Tax Act, 1961 — Section 66(1)
High Courts24 Sept 1940
S.V.P. Sudalaimani Nadar Vs The Commissioner of Income Tax
Madras High Court · (1941) 53 LW 99 : (1941) 1 MLJ 99
High Courts24 Sept 1940
P. S. VARIER Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1940) 8 ITR 628
High Courts24 Sept 1940
SUDALAIMANI NADAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1941 Mad 229 : (1940) 8 ITR 619
High Courts23 Sept 1940
In Re: Sri A. Ramanuja Ayyangar, First Grade Pleader
Madras High Court · (1940) 52 LW 947 : (1940) 2 MLJ 1031