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Judgment
3 paragraphs · 52 words
Lakshmana Rao, J.—The accused had kept a bottle of the "Atlas tree killer" in his farmshed and two of his farm servants drank the stuff
thinking it to be arrack and died in consequence. This can hardly warrant a prosecution u/s 304-A, I.P.C. and the charge framed against the
accused is quashed.
