High Courts10 Oct 1940
Al. Sp. Pl. Subramanian Chettiar by his agent Narayanan Chettiar Vs Muthusami Goundan and Others
Madras High Court · AIR 1941 Mad 528 : (1941) 53 LW 155 : (1941) 1 MLJ 267
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 8 of 27
High Courts08 Oct 1940
T. Sundaram Pillai Vs Kandaswami Pillai
Madras High Court · AIR 1941 Mad 387 : (1941) 53 LW 89 : (1941) 1 MLJ 140
High Courts08 Oct 1940
R. Arunagiri Mudaliar Vs T.R. Radhakrishna Aiyar and Others
Madras High Court · AIR 1942 Mad 44 : (1941) 2 MLJ 520
Transfer of Property Act, 1882 — Section 82
High Courts07 Oct 1940
Kota Ramayya and Others Vs Tummalapalli Peda Kotayya and Another
Madras High Court · (1941) 54 LW 561 : (1941) 2 MLJ 557
High Courts04 Oct 1940
Chelikani Lakshmi Venkayamma Vs Mandapati Venkatapathiraju and Others
Madras High Court · AIR 1941 Mad 382 : (1941) 53 LW 67 : (1941) 1 MLJ 25
High Courts04 Oct 1940
Polisetti Venkataratnam Vs Dhulipudi Surya Rao and Others
Madras High Court · AIR 1941 Mad 500 : (1941) 53 LW 86 : (1941) 1 MLJ 156
High Courts04 Oct 1940
In Re: Vallabhareddi Ramireddy and Another
Madras High Court · AIR 1942 Mad 25
Tamil Nadu Forest Act, 1882 — Section 56
High Courts04 Oct 1940
Sri Rajah Vyricherla Narayana Gajapati Raju Bahadur Vs Konathala Jaggayya and Others
Madras High Court · AIR 1941 Mad 600 : (1941) 53 LW 476 : (1941) 1 MLJ 523
High Courts03 Oct 1940
Parameswara Menon Vs Kotana Narayana Menon
Madras High Court · (1941) 54 LW 422 : (1941) 2 MLJ 580
High Courts03 Oct 1940
Kadirvelu Chettiar Vs Kempu Chettiar and Others
Madras High Court · AIR 1941 Mad 315 : (1941) ILR (Mad) 498 : (1940) 52 LW 816 : (1940) 2 MLJ 877
High Courts02 Oct 1940
In Re: B.K. Narayana Reddi
Madras High Court · AIR 1941 Mad 324 : (1940) 52 LW 790
Criminal Procedure Code, 1898 (CrPC) — Section 164, 540
High Courts02 Oct 1940
The Raja of Vizianagaram (died) and Others Vs Mudunuru Narayana Raju and Another
Madras High Court · AIR 1941 Mad 411 : (1941) 53 LW 265 : (1941) 1 MLJ 314
High Courts02 Oct 1940
Gorle Satyanarayana Vs Gorle Peddi Naidu and Another
Madras High Court · AIR 1941 Mad 362 : (1940) 52 LW 846 : (1940) 2 MLJ 940
High Courts30 Sept 1940
Janaki Ammal Vs Sanjeevi Chettiar and Others
Madras High Court · AIR 1941 Mad 552 : (1941) 53 LW 290 : (1941) 1 MLJ 510
High Courts30 Sept 1940
Kumaraswami Reddiar Vs Muthugopal Naicker (deceased) and Others
Madras High Court · AIR 1941 Mad 205 : (1940) 52 LW 836 : (1940) 2 MLJ 943
High Courts30 Sept 1940
Ponnapalli Venkatappayya and Another Vs Pushadapu Ramaswami and Others
Madras High Court · AIR 1941 Mad 36 : (1941) ILR (Mad) 212 : (1940) 52 LW 876 : (1940) 2 MLJ 984
High Courts30 Sept 1940
Gunturu Seeta Ramanjaneyulu, minor by mother and guardian Seetamma Vs Vishnubhotla Ramayya and Others
Madras High Court · AIR 1941 Mad 28 : (1941) ILR (Mad) 203 : (1940) 52 LW 906 : (1940) 2 MLJ 972
High Courts27 Sept 1940
T.S. Alagappa Mudaliar Vs A.L.V.R.S.T. Veerappan Chettiar and Another
Madras High Court · (1941) 2 MLJ 665
Workmens Compensation Act, 1923 — Section 10(1)
High Courts27 Sept 1940
Muthuswami Tevar Vs Rajah Ram Pandian
Madras High Court · AIR 1941 Mad 744
Criminal Procedure Code, 1898 (CrPC) — Section 146(1)
High Courts27 Sept 1940
In Re: K. Krishnan and Another
Madras High Court · AIR 1941 Mad 296 : (1940) 52 LW 774
Criminal Procedure Code, 1898 (CrPC) — Section 209, 287