High Courts04 Jan 1940
Manthiri Goundan Vs Arunachalam Goundan and Another
Madras High Court · AIR 1940 Mad 569 : (1940) 51 LW 600 : (1940) 1 MLJ 711
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 27 of 27
High Courts04 Jan 1940
In Re: A.V. Jones and Another
Madras High Court · AIR 1940 Mad 572 : (1940) 51 LW 433 : (1940) 1 MLJ 533
Presidency Towns Insolvency Act, 1909 — Section 106(1)(a)
High Courts03 Jan 1940
In Re: Boya Lingadu alias Dubbodu
Madras High Court · AIR 1940 Mad 509 : (1940) 1 MLJ 428
Penal Code, 1860 (IPC) — Section 411
High Courts02 Jan 1940
N.K.R.M.N. Nagappa Chettiar and Others Vs Raja Srimanthu Muthu Vijaya Raghunatha Doraisingam alias Gouri Vallabha Thevar Avl., Zamindar of Sivaganga through his authorised agent and Diwan Mr. R.M. Sundaram Esq. and Another
Madras High Court · AIR 1940 Mad 532 : (1940) ILR (Mad) 858 : (1940) 51 LW 354 : (1940) 1 MLJ 442
Madras Court of Wards Act, 1902 — Section 49