High Courts24 Dec 1981
Ellapuram Panchayat Union Vs Bhavaniamaman
Madras High Court · AIR 1981 Mad 248 : (1981) 94 LW 256
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 1 of 33
High Courts24 Dec 1981
Raphael and Others Vs S. Chellappan
Madras High Court · (1982) ILR (Mad) 87
Tamil Nadu Panchayats Act, 1958 — Section 170, 173
High Courts24 Dec 1981Allowed
K.S. Ramamurthi Vs State: Inspector of Police, Commercial Crime Investigation Wing (C.I.D.), Coimbatore
Madras High Court · (1983) LW(Cri) 62
Penal Code, 1860 (IPC) — Section 409, 467, 471
High Courts24 Dec 1981
Sudarsan Chit Fund Vs Mrs. Jagadambal and Others
Madras High Court · (1984) 97 LW 682 : (1982) 2 MLJ 169
Limitation Act, 1963 — Article 36
High Courts24 Dec 1981Allowed
P. Srinivasalu and Another Vs Shanthi Traders and Another
Madras High Court · (1982) ILR (Mad) 37
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts24 Dec 1981
Chithiraivadivu Ammal Vs Dr. Moses T. Sundar
Madras High Court · (1982) 1 MLJ 334
High Courts24 Dec 1981Allowed
Nanayana Guruviah Chetty's Estate and Charities Vs K.V. Venkateswaran and Another
Madras High Court · (1982) ILR (Mad) 186
High Courts24 Dec 1981
P. Gokulakrishnan rep. by this father and guardian A.M. Pitchai Pillai Vs Messrs. Asiatic Automobiles, Madras
Madras High Court · (1981) 12 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 30 Rule 10, Order 30 Rule 30Partnership Act, 1932 — Section 30, 4
High Courts23 Dec 1981
Ramco Cement Distribution Co. (P.) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 171
Central Sales Tax Act, 1956 — Section 2, 6, 8, 8ATamil Nadu General Sales Tax Act, 1959 — Section 17, 2, 3, 53, 53(2)
High Courts23 Dec 1981
Srinivasan and others Vs The Land Commissioner, Board of Revenue, Madras-5 and others
Madras High Court · (1981) 12 MAD CK 0058
High Courts23 Dec 1981
Gnanasoundarapandian Vs Thomas Nadar and Others
Madras High Court · (1982) 2 MLJ 454
Transfer of Property Act, 1882 — Section 106
High Courts23 Dec 1981
S. Vadivel Mudaliar and Sons and Another Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 189
Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
High Courts23 Dec 1981
Children's Choice Vs G.K. Adiseshiah and Another
Madras High Court · (1982) ILR (Mad) 191 : (1982) 1 MLJ 411
High Courts23 Dec 1981Allowed
K.K. Ramamoorthy Vs T.R. Padmanabhan
Madras High Court · (1981) 12 MAD CK 0015
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts22 Dec 1981
Gillanders Arbuthnot and Co. Ltd. Vs Mrs. V.R. Badhrunnissa
Madras High Court · (1982) 1 MLJ 437
High Courts22 Dec 1981
Mohammed Saleha Vs Syed Nooruddin
Madras High Court · (1982) 1 MLJ 340
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(a), 10(2)(iii), 25, 26
High Courts22 Dec 1981
Pioneer Kumaraswamy College Vs The Central Scientific Supplies Company
Madras High Court · (1983) ILR (Mad) 381 : (1983) 96 LW 75 : (1982) 2 MLJ 119
Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 30
High Courts22 Dec 1981
S.K. Munuswami Mudaliar Vs The Authorised Officer (Land Reforms)
Madras High Court · (1982) 95 LW 275 : (1982) 1 MLJ 343
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18, 18(1), 20, 23, 7
High Courts22 Dec 1981
Commissioner of Income Tax, Tamil Nadu-V Vs Rudrappan and Company
Madras High Court · (1984) 147 ITR 204
Income Tax Act, 1961 — Section 271(1)
High Courts22 Dec 1981
K.S. Narayanan and Others Vs S. Gopinathan
Madras High Court · (1982) CriLJ 1611
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409