High Courts22 Dec 1981
C. Tarachand Vs The Tahsildar and Another
Madras High Court · (1983) 52 STC 324
Central Sales Tax Act, 1956 — Section 3
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 2 of 33
High Courts22 Dec 1981Dismissed
C. Munuswamy Vs Sri Saradha College Education Trust
Madras High Court · (1983) ILR (Mad) 301
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 64, Order 21 Rule 66Tamil Nadu Agriculturists Relief Act, 1938 — Section 3, 3(2), 4Tamil Nadu Debt Relief Act, 1976 — Section 12
High Courts22 Dec 1981Dismissed
Messrs. Gillanders Arbuthanot and Company Ltd. Vs Mrs. V.S. Badhrunnissa
Madras High Court · (1982) ILR (Mad) 69
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 25
High Courts21 Dec 1981
V. Natarajan and Another Vs N. Salai Muthu and Another
Madras High Court · (1984) ILR (Mad) 276 : (1984) 97 LW 49 : (1984) 2 MLJ 17
Civil Procedure Code, 1908 (CPC) — Section 115Companies Act, 1948 — Section 320Companies Act, 1956 — Section 531(A)
High Courts21 Dec 1981
A.V. Mohamed Ali Sahib Vs Naina Mohammed Maracair
Madras High Court · (1982) 95 LW 327 : (1982) 2 MLJ 300
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Dec 1981
Chellammal Vs R.T. Seethalakshmi Ammal and Another
Madras High Court · AIR 1983 Mad 100 : (1982) 95 LW 237
Limitation Act, 1963 — Article 127, 5Tamil Nadu Debt Relief Act, 1979 — Section 21
High Courts21 Dec 1981
Chellammal Vs R.T. Seethalakshmiammal and Another
Madras High Court · (1982) 1 MLJ 323
Limitation Act, 1963 — Section 21, 5
High Courts21 Dec 1981
M.M. Krishnamoorthy Chetty Vs The Authorised Officer for Land Reforms
Madras High Court · (1981) 12 MAD CK 0007
Constitution of India, 1950 — Article 133, 136
High Courts18 Dec 1981
Baluchamy Vs Thayammal
Madras High Court · AIR 1982 Mad 375 : (1982) 95 LW 137 : (1982) 2 MLJ 1
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 6B
High Courts18 Dec 1981
Manicka Mudaliar Vs Shanmugasundara Mudaliar
Madras High Court · (1982) ILR (Mad) 430 : (1982) 95 LW 297 : (1982) 2 MLJ 301
High Courts18 Dec 1981
A. Pushpanathan and Another Vs Sree Devi Financiers
Madras High Court · (1982) ILR (Mad) 357 : (1982) 95 LW 306 : (1982) 2 MLJ 332
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts18 Dec 1981Dismissed
The Regional Transport Officer Vs M.K. Rajagopal and Others
Madras High Court · (1984) ILR (Mad) 197
Tamil Nadu Motor Vehicles Rules, 1989 — Rule 16Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 2(25), 48(3), 62, 62(1), 63(6)
High Courts18 Dec 1981
India Pistons Repco Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1981) 12 MAD CK 0033
Income Tax Act, 1961 — Section 37(1)
High Courts18 Dec 1981
Commissioner of Income Tax, Tamil Nadu-III Vs Wheels India Ltd.
Madras High Court · (1983) 141 ITR 745
Income Tax Act, 1961 — Section 80, 80E
High Courts18 Dec 1981
Muthuswami Udayar Vs Saminatha Udayar and Others
Madras High Court · (1982) 2 MLJ 132
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Limitation Act, 1963 — Article 136
High Courts18 Dec 1981Dismissed
State by Public Prosecutor Vs Mrs. Poonam Jain
Madras High Court · (1983) LW(Cri) 111
Penal Code, 1860 (IPC) — Section 313, 420, 468, 471, 511
High Courts18 Dec 1981
Karuppana Thevar Vs S.R. Karuppiah Thevar and Another
Madras High Court · (1982) 95 LW 305 : (1982) 1 MLJ 345
High Courts18 Dec 1981
K. Ganapathia Pillai Vs Maheswaran Pillai and Others
Madras High Court · (1983) ILR (Mad) 273 : (1983) 96 LW 165 : (1982) 2 MLJ 151
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts18 Dec 1981
R. Subburaman Vs Venkatarajulu Naidu
Madras High Court · (1981) 12 MAD CK 0005
High Courts17 Dec 1981
P.R. Panduranga Chettiar Vs Ezumalai and Kannan alias Anna Stores and Others
Madras High Court · (1982) 95 LW 296 : (1982) 1 MLJ 333
Civil Procedure Code, 1908 (CPC) — Section 50