High Courts31 Dec 2002
Tamil Nadu Brick and Tile Mfrs. Industrial Service Co-operative Society Ltd. Vs Commissioner of Income Tax
Madras High Court · (2003) 129 TAXMAN 343
COURT ARCHIVE
Madras High Court judgments, 2002
2,342 judgments · page 1 of 118
High Courts31 Dec 2002Allowed
Venkatalakshmi @ Rathnamma Vs Bayamma, Munireddy, Lakshmi, Chinna Venkatamma, Muniamma, Venkatagiriappa, Akkachiamma, Pappamma, Munilakshmiamma, Akkiamma, Venkatesh, Devaiah and Srinivasan
Madras High Court · (2003) 1 CTC 603 : (2003) 2 LW 25 : (2004) 2 RCR(Civil) 335
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Dec 2002
The Commissioner of Income Tax Vs Tamil Nadu Sugar Corporation Limited
Madras High Court · (2003) 182 CTR 61 : (2004) 265 ITR 466
Income Tax Act, 1961 — Section 256(1)
High Courts31 Dec 2002
The Tamil Nadu Brick and Tile Manufacturers Industrial Service Co.operative Society Limited Vs The Commissioner of Income Tax
Madras High Court · (2003) 182 CTR 158 : (2004) 265 ITR 332
Income Tax Act, 1961 — Section 10(1), 80P(2)Tamil Nadu Co-operative Societies Act, 1961 — Section 62, 72, 72(2)Tamil Nadu Co-operative Societies Rules, 1988 — Rule 96
High Courts31 Dec 2002Allowed
Tvl. Kasi and Sethu Vs The Deputy Commercial Tax Officer (DG-CTO) and The State of Tamil Nadu
Madras High Court · (2003) 131 STC 73
Constitution of India, 1950 — Article 226
High Courts31 Dec 2002Dismissed
United India Insurance Company Ltd. Vs Tiruvalluvar Transport Corporation Ltd., Chittibabu and Annamalai Roadways The Managing Director, Tiruvalluvar Transport Corporation Ltd. Vs Annamalai Roadways, Chittibabu and United India Insurance Company Ltd.
Madras High Court · (2003) 1 ACC 553 : (2004) ACJ 801 : (2003) 1 LW 534
Motor Vehicles Act, 1988 — Section 173
High Courts31 Dec 2002Dismissed
Commissioner of Wealth-tax Vs Kodaikanal Club
Madras High Court · (2003) 181 CTR 534 : (2003) 260 ITR 617
Finance Act, 1960 — Section 13Finance Act, 1983 — Section 40, 40(1), 40(6), 40(7)Income Tax Act, 1961 — Section 2(17), 2(18)
High Courts31 Dec 2002Allowed
Sakthi Finance Ltd. Vs Dr. Subbiah, Devinder Singh Bedi, The Branch Manager, TIIC and Dugar Finance Ltd., its Manager
Madras High Court · (2004) 2 LW(Cri) 635
Penal Code, 1860 (IPC) — Section 34, 403, 406, 408, 420
High Courts31 Dec 2002
Jai Bharath Tanners Vs Commissioner of Income Tax
Madras High Court · (2003) 128 TAXMAN 880
High Courts31 Dec 2002Allowed
National Insurance Company Limited Vs Samiyathal, Parameswari, Dhanabagyam, San Kumar, C. Kandasamy and Chinnasamy
Madras High Court · (2003) 1 LW 539 : (2003) 1 MLJ 319
Motor Vehicles Act, 1988 — Section 173
High Courts31 Dec 2002
The Commissioner of Income Tax Vs Coromandel Indag Products P. Ltd.
Madras High Court · (2003) 183 CTR 90 : (2004) 265 ITR 611
Income Tax Act, 1961 — Section 256(1)
High Courts31 Dec 2002
Commissioner of Income Tax Vs Dynavision Ltd.
Madras High Court · (2003) 182 CTR 85 : (2004) 265 ITR 289
Income Tax Act, 1961 — Section 37(1), 40A(9)
High Courts31 Dec 2002
The Commissioner of Income Tax Vs The Kanyakumari Dist. Co-op. Spinning Mills Ltd.
Madras High Court · (2003) 182 CTR 151 : (2003) 264 ITR 684
High Courts31 Dec 2002Allowed
V. Ponnuswamy Vs Smt. Jaya Mary, Anbu Selvi and Anbarasu
Madras High Court · (2002) 12 MAD CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts31 Dec 2002
Jai Bharath Tanners Vs The Commissioner of Income Tax
Madras High Court · (2003) 181 CTR 431 : (2003) 264 ITR 673
Income Tax Act, 1961 — Section 143(1), 147, 263, 32(2), 32A(3)
High Courts31 Dec 2002Dismissed
The Commissioner of Income Tax Vs B.S. Sundaravadivel Mudaliar and Sons
Madras High Court · (2003) 181 CTR 544
Income Tax Act, 1961 — Section 171, 171(9), 260A, 40
High Courts31 Dec 2002Dismissed
South East Asia Marine Engineering and Construction Ltd. Vs Oil Natural Gas Corpn. Ltd. and Rolv Berg Drive A/S
Madras High Court · (2003) 1 LW 631 : (2003) 1 MLJ 519
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 4(1)Contract Act, 1872 — Section 175(3), 65, 70
High Courts31 Dec 2002
Commissioner of Income Tax Vs B.S. Sundaravadivel Mudatiar and Sons
Madras High Court · (2003) 128 TAXMAN 74
High Courts31 Dec 2002
Commissioner of Income Tax Vs Tamil Nadu Sugar Corpn. Ltd.
Madras High Court · (2003) 128 TAXMAN 179
High Courts31 Dec 2002
Commissioner of Income Tax Vs Kanyakumari Distt. Co-op. Spg. Mills Ltd.
Madras High Court · (2003) 128 TAXMAN 544