High Courts21 Dec 1934
Kalappatti Eravamannattil Ithamma Maruvalamma's son Krishnan and Another Vs Thankurisai Puliyankalath Koma Maruvalamma's daughter Wani Maruvalamma and Others
Madras High Court · AIR 1935 Mad 402 : (1935) 41 LW 353
COURT ARCHIVE
Madras High Court judgments, 1934
506 judgments · page 1 of 26
High Courts21 Dec 1934
Ravella Mangamma Vs Bollepalli Ramanamma and Others
Madras High Court · (1935) 42 LW 805 : (1935) 69 MLJ 602
High Courts21 Dec 1934
Karri Seetaramayya Vs Pappu Subramanyam
Madras High Court · AIR 1935 Mad 547 : (1935) ILR (Mad) 936 : 157 Ind. Cas. 173 : (1935) 41 LW 550 : (1935) 68 MLJ 518
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts21 Dec 1934
Appu Vs N.V. Sivaramakrishna Ayyar and Others
Madras High Court · AIR 1935 Mad 560 : 158 Ind. Cas. 297
High Courts21 Dec 1934
In Re: Venka Venkataratnam
Madras High Court · AIR 1935 Mad 301
Factories Act, 1948 — Section 21(1)(b)
High Courts20 Dec 1934
T.V.K. Kamaraja Pandiya Naicker Vs Secretary of State
Madras High Court · 162 Ind. Cas. 419
Madras Local Boards Act, 1884 — Section 79(iii)
High Courts19 Dec 1934
Yeluri Satyanarayana (deceased) and Others Vs Yelluri Mallayya and Others
Madras High Court · AIR 1935 Mad 447 : (1935) ILR (Mad) 735 : 155 Ind. Cas. 581 : (1935) 41 LW 514 : (1935) 68 MLJ 540
High Courts19 Dec 1934
Chava Ramanayudu Vs Suryadevara Seetharamayya and Others
Madras High Court · AIR 1935 Mad 440 : (1935) ILR (Mad) 727 : 155 Ind. Cas. 544 : (1935) 41 LW 521 : (1935) 68 MLJ 570
High Courts19 Dec 1934
Kanchari Modhugari Narayana and Others Vs Nandigam Venkataramanna Patnaik and Others
Madras High Court · 161 Ind. Cas. 924
High Courts18 Dec 1934
Gopalasami Naidu Vs Lakmi Ammal
Madras High Court · 156 Ind. Cas. 825
Registration Act, 1908 — Section 17(1)(d)
High Courts18 Dec 1934
Thavvala Veeraswami Vs Pulim Ramanna and Others
Madras High Court · AIR 1935 Mad 365 : (1935) ILR (Mad) 721 : (1935) 41 LW 479 : (1935) 68 MLJ 444
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 9
High Courts18 Dec 1934
Gopalaswami Naidu Vs Lakshmi Ammal
Madras High Court · AIR 1935 Mad 305 : (1935) 41 LW 351
Registration Act, 1908 — Section 17(1)(d)
High Courts17 Dec 1934
Kandasami Mudaliar Vs Sivagarunatha Mudaliar and Others
Madras High Court · AIR 1935 Mad 328 : (1935) 41 LW 500
High Courts17 Dec 1934
K.E.P.V. Venkatachalam Pillai Vs Rajaballi M. Sajun
Madras High Court · AIR 1935 Mad 663 : (1935) 41 LW 519 : (1935) 68 MLJ 504
High Courts17 Dec 1934
Sri Perla Annapurnammagaru and Another Vs The Rajah
Madras High Court · AIR 1935 Mad 367 : 157 Ind. Cas. 783 : (1935) 41 LW 589 : (1935) 68 MLJ 441
High Courts17 Dec 1934
Municipal Council Vs K. Ratnam Pillai and Others
Madras High Court · AIR 1935 Mad 378 : (1935) 41 LW 457
High Courts14 Dec 1934
C.M. Maroof Sahib and Others Vs Ayyakannu Naicker and Others
Madras High Court · AIR 1935 Mad 569 : (1936) ILR (Mad) 1051 : 157 Ind. Cas. 94 : (1935) 41 LW 562 : (1935) 68 MLJ 755
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
High Courts13 Dec 1934
Pindiprolu Perraju and Others Vs Pindiprolu Subbarao and Others
Madras High Court · AIR 1935 Mad 419 : (1935) ILR (Mad) 821 : (1935) 41 LW 405 : (1935) 68 MLJ 376
Court Fees Act, 1870 — Article 17A(i)
High Courts13 Dec 1934
The Commissioner of Income Tax Vs Janab Hajee Muhammad Sadak Khoyee Sahib (Assessee)
Madras High Court · (1936) 43 LW 264 : (1936) 70 MLJ 24
Income Tax Act, 1961 — Section 66(2)
High Courts13 Dec 1934
COMMISSIONER OF INCOME TAX, MADRAS Vs JANAB HAJI MUHAMMAD SADAK KHOYEE SAHIB.
Madras High Court · (1935) 3 ITR 1
Income Tax Act, 1961 — Section 66(2)