High Courts13 Dec 1934
Pindiprolu Perraju and Others Vs Pindiprolu Subbarao and Others
Madras High Court · AIR 1935 Mad 419 : (1935) ILR (Mad) 821 : (1935) 41 LW 405 : (1935) 68 MLJ 376
Court Fees Act, 1870 — Article 17A(i)
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 2 of 27
High Courts13 Dec 1934
The Commissioner of Income Tax Vs Janab Hajee Muhammad Sadak Khoyee Sahib (Assessee)
Madras High Court · (1936) 43 LW 264 : (1936) 70 MLJ 24
Income Tax Act, 1961 — Section 66(2)
High Courts13 Dec 1934
COMMISSIONER OF INCOME TAX, MADRAS Vs JANAB HAJI MUHAMMAD SADAK KHOYEE SAHIB.
Madras High Court · (1935) 3 ITR 1
Income Tax Act, 1961 — Section 66(2)
High Courts13 Dec 1934
Pindiprou Perraju and Others Vs Pindiprolu Subba Rao and Others
Madras High Court · 156 Ind. Cas. 625
Court Fees Act, 1870 — Section 7(viii)
High Courts13 Dec 1934
Majeti Ramachendrayya Vs Mamidi Buchayya
Madras High Court · 157 Ind. Cas. 599
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 20
High Courts13 Dec 1934
Paparaju Veeraraghavayya Vs Kilaru Kamala Devi and Others
Madras High Court · AIR 1935 Mad 193 : 157 Ind. Cas. 1104 : (1935) 41 LW 739 : (1935) 68 MLJ 67
Transfer of Property Act, 1882 — Section 40
High Courts13 Dec 1934
Majeti Ramachandrayya Vs Mamidi Buchayya
Madras High Court · AIR 1935 Mad 288 : (1935) 41 LW 275 : (1935) 68 MLJ 241
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 20
High Courts13 Dec 1934
Commissioner of Income Tax Vs Janab Hajee Muhammad Sadak Khoyee Sahib
Madras High Court · AIR 1936 Mad 144 : 160 Ind. Cas. 948
Income Tax Act, 1961 — Section 66(2)
High Courts13 Dec 1934
Kalapati Peda Pitchamma and Another Vs Chiruvella Pedamuneyya minor by next friend Subbalakshmamma and Another
Madras High Court · AIR 1935 Mad 380 : (1935) ILR (Mad) 687 : 155 Ind. Cas. 559 : (1935) 41 LW 482 : (1935) 68 MLJ 466
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts13 Dec 1934
Marudamuthu Asari Vs Kumaraswami Asari and Others
Madras High Court · AIR 1935 Mad 414 : 157 Ind. Cas. 268 : (1935) 41 LW 601
High Courts12 Dec 1934
SOUTH INDIAN INDUSTRIALS, LTD. Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · AIR 1935 Mad 330 : 157 Ind. Cas. 143 : (1935) 3 ITR 11
Income Tax Act, 1922 — Section 2(4)Income Tax Act, 1961 — Section 10(2)(iii)
High Courts12 Dec 1934
Gunda Naranna Naidu Vs Bhairi Venkataramayya Bhuktha Garu and Others
Madras High Court · AIR 1935 Mad 762 : (1935) ILR (Mad) 862 : (1935) 68 MLJ 722
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts12 Dec 1934
The South Indian Industrials, Ltd. Vs The Commissioner of Income Tax
Madras High Court · (1935) ILR (Mad) 433 : (1935) 41 LW 711 : (1935) 68 MLJ 379
Income Tax Act, 1922 — Section 2(4)
High Courts10 Dec 1934
Roi (bari) Stree Vs Rassinga Naik and Another
Madras High Court · (1935) ILR (Mad) 684 : 155 Ind. Cas. 553 : (1935) 41 LW 534 : (1935) 68 MLJ 606
Divorce Act, 1869 — Section 10
High Courts10 Dec 1934
R. M. A. T. M. MEYYAPPA CHETTIAR Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1935) 3 ITR 93
High Courts10 Dec 1934
Boppanna Somayya Vs Tadepalli Anjaneyulu and Others
Madras High Court · AIR 1935 Mad 382 : (1935) 41 LW 278 : (1935) 68 MLJ 267
Stamp Act, 1899 — Section 60
High Courts07 Dec 1934
Rajagopala Naidu and Others Vs Ramasubramania Ayyar and Others
Madras High Court · AIR 1935 Mad 449
High Courts07 Dec 1934
Alla Venkata Kistnayya Vs Alapati Ramaswami
Madras High Court · AIR 1935 Mad 302 : 157 Ind. Cas. 591 : (1935) 41 LW 573 : (1935) 68 MLJ 407
High Courts06 Dec 1934
Mundluru Gangappa Vs Official Receiver
Madras High Court · AIR 1935 Mad 300 : (1935) 41 LW 358
High Courts06 Dec 1934
Mandluru Ganagappa Vs The Official Receiver
Madras High Court · 159 Ind. Cas. 541