High Courts16 Jan 1934
Nagalingam Pillai Vs Alagia Manavalam
Madras High Court · 156 Ind. Cas. 226
Madras Proprietary Estates Village Service Act, 1894 — Section 10, 9
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 27 of 27
High Courts16 Jan 1934
Kotla Venkataswamy Vs Chinta Ramamurthy and Others
Madras High Court · AIR 1934 Mad 579 : (1934) 40 LW 366
High Courts16 Jan 1934
Damaraju Sivaramamurthi Vs Atyam Venkayya (deceased) and Others
Madras High Court · AIR 1934 Mad 364 : (1934) ILR (Mad) 667 : (1934) 39 LW 498 : (1934) 66 MLJ 561
High Courts16 Jan 1934
Singaravelu Pillai Vs Board of Revenue and Another
Madras High Court · AIR 1934 Mad 333 : (1934) 39 LW 686
High Courts16 Jan 1934
Dara Sivarao Vs Kola Subbarao
Madras High Court · (1934) 66 MLJ 563
Evidence Act, 1872 — Section 115
High Courts15 Jan 1934
Gopalu Pillai Vs N.R. Kothandarama Ayyar and Others
Madras High Court · AIR 1934 Mad 529 : (1935) ILR (Mad) 1082 : 153 Ind. Cas. 916 : (1934) 40 LW 110
Provincial Insolvency Act, 1920 — Section 39
High Courts12 Jan 1934
Sivagnanathammal Vs S.V. Nallaperumal Pillai
Madras High Court · AIR 1935 Mad 165 : 155 Ind. Cas. 783
High Courts12 Jan 1934
M.P. Palaniappa Chettiar and Others Vs S.A. Ramanathan Chettiar and Another
Madras High Court · AIR 1934 Mad 320 : (1934) ILR (Mad) 849 : 150 Ind. Cas. 934 : (1934) 39 LW 574
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts12 Jan 1934
(Kanneganti) Ramamanemma Vs (Kanneganti) Basavayya
Madras High Court · AIR 1934 Mad 558 : (1934) 40 LW 277
Specific Relief Act, 1877 — Section 9
High Courts12 Jan 1934
Chathangali Rarichan Vs Puvvammparambath Kunhamu and Another
Madras High Court · AIR 1934 Mad 392 : (1934) ILR (Mad) 808 : 150 Ind. Cas. 113 : (1934) 39 LW 639
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts10 Jan 1934
Krishnaswami Ayya Vs T.B. Ramachandra Rao and Others
Madras High Court · 153 Ind. Cas. 1005 : (1934) 40 LW 302
High Courts08 Jan 1934
Manickam Vs Poongavanammal
Madras High Court · AIR 1934 Mad 323 : (1934) 39 LW 439 : (1934) 66 MLJ 543
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts08 Jan 1934
In Re: Ratnam Mudaliar
Madras High Court · (1934) 39 LW 344 : (1934) 66 MLJ 318
Criminal Procedure Code, 1898 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 304A
High Courts05 Jan 1934
In Re: Yedama Subbaramiah
Madras High Court · (1934) 39 LW 388 : (1934) 66 MLJ 408
Penal Code, 1860 (IPC) — Section 225B
High Courts05 Jan 1934
(Kaveripakkam) Bangarammal Vs Lydia Kent and Others
Madras High Court · AIR 1934 Mad 605 : (1934) ILR (Mad) 1062 : 152 Ind. Cas. 546 : (1934) 40 LW 406
High Courts05 Jan 1934
(Yedama) Subbaramiah Vs Emperor
Madras High Court · AIR 1934 Mad 206
Penal Code, 1860 (IPC) — Section 325B, 353
High Courts03 Jan 1934
Samuel and Others Vs Annammal
Madras High Court · AIR 1934 Mad 310 : (1934) 66 MLJ 279
Evidence Act, 1872 — Section 112