CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1934

COURT ARCHIVE

Madras High Court judgments, 1934

537 judgments · page 25 of 27

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts15 Feb 1934

Solaimalai Kone Vs Sokkammal and Others

Madras High Court · AIR 1934 Mad 567

Read judgment
High Courts15 Feb 1934

Solaimali Kone Vs Sokkammal and Others

Madras High Court · 153 Ind. Cas. 1049 : (1934) 40 LW 559

Read judgment
High Courts14 Feb 1934

Raman Nambyar and Others Vs Kizhakkekootil Pulasseri Thekkee and Others

Madras High Court · AIR 1934 Mad 484 : (1934) ILR (Mad) 777 : 150 Ind. Cas. 98 : (1934) 39 LW 738

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 6 Rule 5
Read judgment
High Courts14 Feb 1934

(Yellamaraju) Venkatasubba Rao Vs Lakkaraju Ananda Rao and Others

Madras High Court · AIR 1934 Mad 432 : (1934) ILR (Mad) 772 : 155 Ind. Cas. 79 : (1934) 39 LW 690

Read judgment
High Courts14 Feb 1934

K. Gnanadesikam Pillai and Others Vs Antony Benathu Boopalarayar

Madras High Court · AIR 1934 Mad 458 : (1935) ILR (Mad) 75 : 155 Ind. Cas. 838 : (1934) 40 LW 246

Transfer of Property Act, 1882 — Section 116
Read judgment
High Courts13 Feb 1934

T.S. Sankaranarayana Pillai Vs A.M. Ahmed Miran Sahib and Others

Madras High Court · AIR 1934 Mad 357 : (1934) ILR (Mad) 582 : 150 Ind. Cas. 911 : (1934) 39 LW 534 : (1934) 66 MLJ 601

Read judgment
High Courts13 Feb 1934

Rao Bahadur Suna Ana Ramanathan Chettiar Vs Meyna Pana Palaniappa Chettiar and Others

Madras High Court · AIR 1934 Mad 386 : (1934) ILR (Mad) 973 : (1934) 39 LW 656 : (1934) 66 MLJ 609

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10
Read judgment
High Courts09 Feb 1934

K. Pitchiah Chettiar Vs G. Subramaniam Chettiar and Others

Madras High Court · AIR 1934 Mad 494 : (1935) ILR (Mad) 25 : 150 Ind. Cas. 777 : (1934) 40 LW 60

Contract Act, 1872 — Section 253(2)
Read judgment
High Courts09 Feb 1934

Ramanuja Ayyangar Vs V.S. Gopalan and Another

Madras High Court · AIR 1934 Mad 561 : 152 Ind. Cas. 938 : (1934) 40 LW 370

Read judgment
High Courts09 Feb 1934

Seethai Achi Vs Meyappa Chettiar and Others

Madras High Court · AIR 1934 Mad 337 : 150 Ind. Cas. 582

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 146
Read judgment
High Courts09 Feb 1934

(Kaipath) Modin Kutti and Others Vs Karuvadakkandi Parambil Veshala Puthiya Purayil Mannan

Madras High Court · AIR 1934 Mad 563 : (1934) 40 LW 656

Read judgment
High Courts09 Feb 1934

Krishna Ayyangar Vs Mohidin Sahib Towther

Madras High Court · AIR 1935 Mad 275(1) : (1934) 40 LW 263

Read judgment
High Courts09 Feb 1934

Seethai Achi Vs Meyyappa Chetti and Others

Madras High Court · (1934) ILR (Mad) 892 : (1934) 39 LW 521 : (1934) 66 MLJ 517

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
Read judgment
High Courts09 Feb 1934

Kaipath Moidin Kutti and Others Vs Karlvarakkandi Parambil Veshala Puthiya Purayil Mannan

Madras High Court · 154 Ind. Cas. 541

Read judgment
High Courts08 Feb 1934

Fallesatha Banu Vs Muhammad Rashidhuddin Quraishi and Others

Madras High Court · AIR 1934 Mad 656 : 153 Ind. Cas. 462 : (1934) 40 LW 595

Read judgment
High Courts08 Feb 1934

Kathasawmy Chettiar and Another Vs Ramachandran and Another

Madras High Court · AIR 1934 Mad 428 : (1934) ILR (Mad) 1069 : 150 Ind. Cas. 779 : (1934) 39 LW 653 : (1934) 66 MLJ 683

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
Read judgment
High Courts08 Feb 1934

(Revinipati) Appala Raju and Others Vs Gandreddi Naganna and Others

Madras High Court · AIR 1934 Mad 583 : 153 Ind. Cas. 16 : (1934) 40 LW 667

Read judgment
High Courts08 Feb 1934

Sivakami Ammal Vs Koolyandi Chettiar and Others

Madras High Court · AIR 1934 Mad 318 : (1934) 66 MLJ 283

Evidence Act, 1872 — Section 112
Read judgment
High Courts06 Feb 1934

A.M. Koman Nair Vs Kunhambu Moolacheri Nair and Another

Madras High Court · AIR 1935 Mad 95 : (1934) 40 LW 900

Read judgment
High Courts05 Feb 1934

Korupolu Somu Naidu Vs Mammuluri Sanyasayya and Others

Madras High Court · AIR 1934 Mad 391 : (1934) 39 LW 520

Read judgment
Previous1…2324252627Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions