High Courts24 Dec 1986Allowed
C. Somasundaram Vs State Inspector of Police, Prohibition Wing, Tenkasi and Another
Madras High Court · (1987) LW(Cri) 59
Madras Prohibition Act, 1937 — Section 1, 11, 4(1A), 54Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 1 of 24
High Courts24 Dec 1986
K. Ganesan Vs K. Padmavathi Ammal
Madras High Court · (1986) 12 MAD CK 0042
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i), 10(3)(c)
High Courts24 Dec 1986
A.S. Kannan Vs S.C.M. Zackeriya
Madras High Court · (1986) 12 MAD CK 0039
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 10(3)(a)(i), 10(3)(a)(iii), 10(5)(a)(i), 3A
High Courts24 Dec 1986Dismissed
M.C. Ganesan Vs S.N. Rao
Madras High Court · (1986) 12 MAD CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts24 Dec 1986Allowed
Natesa Thevar and Others Vs Executive Magistrate and Tahsildar, Thiruthuraipoondi and Others
Madras High Court · (1986) 12 MAD CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Dec 1986
V.K.S. Raghavan and Others Vs K.S. Dayavathi and Another
Madras High Court · (1987) 100 LW 303 : (1987) 1 MLJ 442
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12, 13, 14, 14(1), 14(1)(b)
High Courts24 Dec 1986
Grama Committee High School Vs Arunachalam and Others
Madras High Court · (1987) 2 MLJ 219
High Courts24 Dec 1986
Grama Committee High School, Venkateswarapuram Vs Arunachalam and Others
Madras High Court · (1988) 1 LLJ 119 : (1987) 100 LW 543 : (1987) 2 MLJ 219
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 15Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 15, 17
High Courts24 Dec 1986
R. Sivarajan and Others Vs Deputy Director, Enforcement Directorate and Another
Madras High Court · (1987) 12 ECC 256
Adjudication Proceedings and Appeal Rules, 1974 — Rule 3(1), 3(3)Foreign Exchange Regulation Act, 1973 — Section 41, 51
High Courts24 Dec 1986
C.S. Varadachari and Others Vs C.S. Shanti
Madras High Court · (1986) 12 MAD CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 168, 2, 200, 482Penal Code, 1860 (IPC) — Section 107, 111, 114, 494
High Courts23 Dec 1986
Kannan Alias Krishnaraj and Others Vs R.A. Varadarajan and Another
Madras High Court · (1986) 12 MAD CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 398Penal Code, 1860 (IPC) — Section 109, 114, 147, 148, 398
High Courts23 Dec 1986Dismissed
Suman Thalwar Vs The State of Tamil Nadu
Madras High Court · (1986) 12 MAD CK 0001
Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 15
High Courts22 Dec 1986
Messrs. Kalpana Lamps and Components Pvt. Ltd. Vs The Commissioner and Secretary to the Govt. of Tamil Nadu Revenue Dept. Madras 9 and The Official Liquidator, High Court, Madras
Madras High Court · (1986) 12 MAD CK 0040
Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 21
High Courts22 Dec 1986Dismissed
K.C. Radhakrishnan Vs Dinesh
Madras High Court · (1986) 12 MAD CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 245(1)
High Courts22 Dec 1986
B. Kuppulal Vs D. Sagunthala and Another
Madras High Court · (1987) 100 LW 577 : (1987) 1 MLJ 242
High Courts19 Dec 1986Dismissed
K. Mathiazhagan Vs Maladevi and Another
Madras High Court · (1986) 12 MAD CK 0008
High Courts18 Dec 1986Allowed
M. Ramaswamy and others Vs Slate
Madras High Court · (1986) 12 MAD CK 0045
High Courts17 Dec 1986Allowed
Rasi Leathers Private Ltd. Vs The Chief Controller of Imports and Exports and Another
Madras High Court · (1993) 42 ECC 106
High Courts17 Dec 1986Allowed
K.A.M. Anwar Ali Vs Janab Mohammad Noorullah Saheb
Madras High Court · (1987) LW(Cri) 216
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 463, 483
High Courts17 Dec 1986
Thangaraj Vs M.G. Ramachandran and Others
Madras High Court · AIR 1988 Mad 91
Constitution of India, 1950 — Article 173