High Courts03 Dec 1986
Angappa Gounder Vs Sivanmalai Gounder and Others
Madras High Court · (1987) 100 LW 721 : (1988) 2 MLJ 225
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 3 of 24
High Courts02 Dec 1986
Arignar Anna Bus Stand Small Scale Retail Traders Association Vs The Commissioner
Madras High Court · (1987) 100 LW 597 : (1987) 2 MLJ 181
High Courts02 Dec 1986
G. Ganesamoorthy, the Secy. Manager of Rangaswamy Memorial Primary School Vs The Tribunal (Sub-Judge) and Others
Madras High Court · (1987) 100 LW 295 : (1987) 2 MLJ 21
High Courts02 Dec 1986
Kalpana Lamps and Components Private Limited Vs The Commissioner and Secretary to the Govt. of Tamil Nadu, Revenue Dept., Fort St. and Another
Madras High Court · (1987) 1 MLJ 310
High Courts02 Dec 1986
P. Ramalingam Vs Deputy Director of Enforcement
Madras High Court · AIR 1987 Mad 210 : (1989) 66 CompCas 85 : (1987) 12 ECC 249 : (1987) 100 LW 307 : (1987) 1 MLJ 485
Foreign Exchange Regulation Act, 1973 — Section 10(1), 12(1), 12(2), 50, 52
High Courts02 Dec 1986
P. Ramalingam, Ambur Vs Deputy Director of Enforcement, Directorate, Madras
Madras High Court · AIR 1987 Mad 210 : (1987) 100 LW 307
Foreign Exchange Regulation Act, 1973 — Section 10(1), 12(2)
High Courts02 Dec 1986
Arignar Anna Bus Stand Small Scale Retail Trader's Association, Madurai Vs Commissioner, Madurai Corporation
Madras High Court · AIR 1988 Mad 71 : (1987) 100 LW 597 : (1987) 2 MLJ 181
Madurai City Municipal Corporation Act, 1971 — Section 471Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1976 — Section 4
High Courts01 Dec 1986
Mohamed Hanifa Vs Abdul Latheef Sahib and others
Madras High Court · (1986) 12 MAD CK 0033
Civil Procedure Code, 1908 (CPC) — Section 100, 151Partition Act, 1893 — Section 4
High Courts01 Dec 1986Allowed
Masilamani Vs State of Tamil Nadu
Madras High Court · (1987) LW(Cri) 26
Criminal Procedure Code, 1973 (CrPC) — Section 432, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Dec 1986Dismissed
Kailasam and others Vs Alagammal
Madras High Court · (1987) LW(Cri) 156
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 404, 494
High Courts28 Nov 1986
Reserve Bank of India Vs Dhanalakshmi Funds (India) Ltd. and Another
Madras High Court · (1987) 167 ITR 658
Companies Act, 1956 — Section 58B, 58B(5A), 58CReserve Bank of India Act, 1934 — Section 45S, 45S(1)
High Courts28 Nov 1986
Babu Reddy and other Vs Girija Bai and others
Madras High Court · (1986) 11 MAD CK 0042
High Courts28 Nov 1986
Reserve Bank of India Vs Dhanalakshmi Funds (India) Ltd. and Anr
Madras High Court · (1987) 167 ITR 658
Companies Act, 1956 — Section 45S, 58B, 58C
High Courts28 Nov 1986
Reserve Bank of India, Bangalore Vs Dhanalakshmi Funds (India) Ltd., Madras and Another
Madras High Court · (1987) 62 CompCas 439
Reserve Bank of India Act, 1934 — Section 45
High Courts27 Nov 1986
Kanya Textiles Traders by Proprietor, V. Sundaram Vs C.R. Arunachalam and Another
Madras High Court · (1987) 100 LW 165 : (1987) 1 MLJ 384
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Limitation Act, 1963 — Section 14, 14(2), 5
High Courts26 Nov 1986Dismissed
V. Neelakantan and Another Vs The Employees State Insurance Inspector (Legal) Regional Office, Madras and Another
Madras High Court · (1986) 11 MAD CK 0044
Employees State Insurance Act, 1948 — Section 85(i)
High Courts25 Nov 1986
Kuppuswamy Gounder and 2 others Vs 1. Karuppathal Gounder and Karuppapyee Ammal Gounder
Madras High Court · (1986) 11 MAD CK 0041
Civil Procedure Code, 1908 (CPC) — Section 12Contract Act, 1872 — Section 17Hindu Marriage Act, 1955 — Section 12(1)(c)
High Courts25 Nov 1986
R.V. Srinivasan Vs S. Jayabalan
Madras High Court · (1987) 100 LW 337 : (1987) 1 MLJ 317
High Courts25 Nov 1986
Ramar Muthuraja Vs M. Sait
Madras High Court · AIR 1987 Mad 202 : (1987) 100 LW 293 : (1987) 1 MLJ 449
Civil Procedure Code, 1908 (CPC) — Section 148