High Courts14 Nov 1986
K.N. Devarajulu Naidu Vs The Authorised Officer (Land Reforms)
Madras High Court · (1987) 100 LW 673 : (1987) 2 MLJ 179
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 5 of 24
High Courts14 Nov 1986
Ganapathi and Another Vs Balasubramania Gounder
Madras High Court · AIR 1987 Mad 124 : (1987) 100 LW 18 : (1987) 1 MLJ 280
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Nov 1986
Gajalakshmi, Srivarammal and Anusuya Vs T.V. Lakshmipathi Naidu and Others
Madras High Court · (1986) 11 MAD CK 0003
Land Acquisition Act, 1894 — Section 18
High Courts14 Nov 1986
Papathi Ammal Vs Kulitalai Cane Farms (P) Limited
Madras High Court · (1987) 100 LW 567 : (1987) 2 MLJ 162
High Courts13 Nov 1986
Assistant Collector of Customs, Madras and Others Vs Orient Tools and Gauges Limited
Madras High Court · (1987) 12 ECC 221 : (1987) 11 ECR 653 : (1987) 28 ELT 262
High Courts13 Nov 1986
S. Aiyadurai Nadar Vs T.R. Sakku Bai and Others
Madras High Court · (1987) 66 CTR 234 : (1987) 168 ITR 161 : (1987) 30 TAXMAN 243
Income Tax Act, 1961 — Rule 2, 51
High Courts11 Nov 1986Allowed
K. Shakul Mameed Vs Additional Director, Enforcement Directorate and Another
Madras High Court · (1996) 54 ECC 25
High Courts11 Nov 1986
K. Ramasubbu Vs The State and Another
Madras High Court · (1986) 11 MAD CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 169, 173, 173(1), 173(2), 173(3)Penal Code, 1860 (IPC) — Section 379
High Courts11 Nov 1986
Balakrishna Pillai Vs A. Kannappa Pillai
Madras High Court · (1986) 11 MAD CK 0008
Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 101, 114, 118(a), 3, 4Negotiable Instruments Act, 1881 (NI) — Section 114, 116, 118, 118(a), 27
High Courts11 Nov 1986
R. Arujunan alias Umamaheswaran Vs The Idol of Sri. Kaliyuga Varadaraja Perumal Kallankurichi
Madras High Court · (1986) 11 MAD CK 0004
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(19)
High Courts10 Nov 1986
S. Vellaikkan Vs The State of Tamil Nadu
Madras High Court · (1986) 11 MAD CK 0043
Land Acquisition Act, 1894 — Section 10, 3, 4, 4(1), 5A
High Courts10 Nov 1986
M. Govindaswami Pillai and Sons, Tiruthuraipoondi, a joint family business by Kartha-M. Govindasami Pillai Vs Surya Traders, Namagiripet, a firm by partner V. Suryanarayanan
Madras High Court · (1986) 11 MAD CK 0007
Contract Act, 1872 — Section 148
High Courts07 Nov 1986
K. Shanmugha Sundara Nadar Vs The Special Tahsildar I and Others
Madras High Court · (1987) 100 LW 652 : (1987) 2 MLJ 170
Land Acquisition Act, 1894 — Section 4(1), 55(1), 5A, 6
High Courts06 Nov 1986
Govindaraja Mudaliar and Others Vs Vaithianatha Mudaliar
Madras High Court · (1986) 11 MAD CK 0034
High Courts05 Nov 1986Dismissed
Sankari Ammal by her power agent, P.L. Meenakshisundaram Vs R. Ranganathan, through his local counsel S.R. Sathivel
Madras High Court · (1987) LW(Cri) 338
Criminal Procedure Code, 1973 (CrPC) — Section 204, 204(4), 244, 244(2), 245Penal Code, 1860 (IPC) — Section 420
High Courts05 Nov 1986
S. V. Krishnaswami and others Vs Munion
Madras High Court · (1986) 11 MAD CK 0006
High Courts05 Nov 1986
Neelakanta Pillai alias Gopi and Another Vs Sankaranarayana Thampi Suverna Vilasam Veedu, Pillayarkoil Pidagi, K.K. Dt.
Madras High Court · (1986) 11 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 47
High Courts04 Nov 1986
Pudukkulam alias Kuttikulam Vaharaya Trust Vs T. Kamalambal
Madras High Court · (1988) 1 LW 187 : (1988) 1 MLJ 353
High Courts03 Nov 1986
Nallammal Vs Krishnaswami Naidu and Others
Madras High Court · (1986) 11 MAD CK 0040
High Courts30 Oct 1986
United India Insurance Co., Ltd. and Another Vs K.V.Md. Ayisha Ummal and Others
Madras High Court · (1987) 100 LW 448 : (1987) 2 MLJ 172