High Courts06 Oct 1986
S.S. Rajalinga Raja and others Vs S. Thiruvengadathammal and others
Madras High Court · (1986) 10 MAD CK 0019
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, Order 7 Rule 6Limitation Act, 1963 — Section 14
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 7 of 24
High Courts06 Oct 1986
K. Palaniappa Gounder Vs Valliammal
Madras High Court · AIR 1988 Mad 156 : (1987) 2 MLJ 296
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts03 Oct 1986
P.K. Venkateswaran Vs V.R. Shanmugam
Madras High Court · AIR 1987 Mad 143 : (1987) 1 MLJ 22
Presidency Towns Insolvency Act, 1909 — Section 13(4), 9
High Courts01 Oct 1986Dismissed
Simco Industries and Others Vs Indian Overseas Bank and Another
Madras High Court · (1986) 10 MAD CK 0003
High Courts01 Oct 1986
Subramania Asari (died) and 3 others Vs Pitchai Asari and 9 others
Madras High Court · (1986) 10 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Section 92, 92(2)(k)
High Courts30 Sept 1986
Umsala Bibi and Others Vs M. Jayaraman
Madras High Court · (1987) 100 LW 664 : (1987) 2 MLJ 18
High Courts29 Sept 1986
Venkateswara Stainless Steel and Wire Industries, Madras Vs Union of India and Another
Madras High Court · (1986) 26 ELT 201
High Courts26 Sept 1986
National Insurance Co. Ltd. Vs V. Vasantha and Others
Madras High Court · (1988) 1 ACC 249 : (1987) 100 LW 683
High Courts26 Sept 1986
Kuppaiyee Ammal Vs Solammal
Madras High Court · (1987) 100 LW 315 : (1987) 1 MLJ 438
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts26 Sept 1986
National Insurance Co. Ltd Vs V. Vasantha and Others
Madras High Court · (1987) ACJ 887 : AIR 1988 Mad 146 : (1987) 100 LW 683 : (1987) 2 MLJ 204
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110, 110D, 95(1)
High Courts26 Sept 1986
V. Chidambaram Vs D. Venkatesan, Asst. Director of Inspection (Intelligence) and Others
Madras High Court · (1987) 66 CTR 252 : (1987) 167 ITR 443
Income Tax Act, 1961 — Section 132, 132(1), 132(3), 132(4A), 132(5)
High Courts23 Sept 1986
India Pistons Limited Vs Assistant Collector of Central Excise, Madras and Others
Madras High Court · (1987) 12 ECC 243 : (1987) 27 ELT 651
Central Excise Rules, 1944 — Rule 223Central Excises and Salt Act, 1944 — Section 11, 35, 35Customs, Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982 — Rule 41
High Courts23 Sept 1986
Commissioner of Income Tax Vs Income Tax Appellate Tribunal and Another
Madras High Court · (1986) 57 CTR 266 : (1987) 167 ITR 250 : (1987) 100 LW 160
Income Tax Act, 1961 — Section 256, 256(1)
High Courts22 Sept 1986
The Central Bank of India Vs The Authority under the Payment of Wages Act and Others
Madras High Court · (1987) 100 LW 343 : (1987) 1 MLJ 349
High Courts20 Sept 1986
Rangaswamy Perumal Vs Vijayalakshmi Financial Trading Company and Others
Madras High Court · (1987) 1 MLJ 68
High Courts19 Sept 1986
Dharmalingam Vs S. Mahalingam (died) by L.Rs. Sivanandam and Others
Madras High Court · (1987) 100 LW 267 : (1987) 1 MLJ 451
High Courts19 Sept 1986Dismissed
State Vs Durairajan
Madras High Court · (1986) 09 MAD CK 0033
Prevention of Food Adulteration Act, 1954 — Section 7(i)
High Courts19 Sept 1986
Muniappa Nadar (died) and Others Vs K.V. Doraipandi Nadar and Another
Madras High Court · (1987) 1 MLJ 33
High Courts19 Sept 1986Dismissed
Kannan Chettiar Vs Tiruchirapalli Market Committee
Madras High Court · (1988) LW(Cri) 92
Criminal Procedure Code, 1973 (CrPC) — Section 300Mines Act, 1952 — Section 66