High Courts08 Jan 1986
Subbaraya Mudaliar Vs Narayanaswami Mudaliar and Others
Madras High Court · (1986) 99 LW 125 : (1986) 1 MLJ 326
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 24 of 24
High Courts08 Jan 1986Allowed
Varadarajulu Vs Jedn Louis Sanjeevi, The Authorised Officer, Kudiyiruppu. Pondicherry, The Revenue Secretary-cum-Collector Pondicherry
Madras High Court · (1986) 01 MAD CK 0043
Pondicherry Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1973 — Section 5
High Courts08 Jan 1986
Videowala Vs Union of India and Others
Madras High Court · AIR 1987 Mad 52 : (1986) 99 LW 591
Constitution of India, 1950 — Article 226Madras High Court Rules, 1967 — Rule 6
High Courts07 Jan 1986
B.N.K. Press Pvt. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1986) 161 ITR 310
Income Tax Act, 1922 — Section 23AIncome Tax Act, 1961 — Section 147, 148, 2(8), 279(2), 297(2)
High Courts07 Jan 1986
Preetam Pipes Syndicate Vs Tamil Nadu Slum Clearance Board, Madras
Madras High Court · AIR 1986 Mad 310
Constitution of India, 1950 — Article 226, 299
High Courts07 Jan 1986
K.K. Kuriyan Vs The State of Tamil Nadu and The Management, Southern Bottlers Private Ltd. Madras
Madras High Court · (1987) 1 LLJ 165
Industrial Disputes Act, 1947 — Section 10(1)
High Courts07 Jan 1986
B.N.K. Press (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1986) 26 TAXMAN 577
Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 147, 147(a), 148, 2(8), 297(2)
High Courts06 Jan 1986Dismissed
The Authorised Officer (Land Reforms), Kancheepuram Vs B. Balachandra Reddy
Madras High Court · (1986) 01 MAD CK 0044
High Courts06 Jan 1986Dismissed
In re: Balasubramani
Madras High Court · (1987) LW(Cri) 230
Penal Code, 1860 (IPC) — Section 304, 304A, 336, 337, 338
High Courts06 Jan 1986
Gyanchand Jain Vs Assistant Collector of Central Excise, Madras
Madras High Court · (1986) 9 ECC 230 : (1986) 25 ELT 163
Customs Act, 1962 — Section 110
High Courts03 Jan 1986
N. Lakshmi and Others Vs Pichaiammal and Others
Madras High Court · (1988) 64 CompCas 414
Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A
High Courts03 Jan 1986Allowed
Rengammal Vs N. Srinivasan and Another
Madras High Court · (1986) 01 MAD CK 0045
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3(a), Order 9 Rule 11, Order 9 Rule 13, Order 9 Rule 9
High Courts03 Jan 1986Allowed
Dhanalakshmi Ammal Vs Padmanabhan
Madras High Court · (1986) 01 MAD CK 0041
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i), 10(3)(c), 25
High Courts03 Jan 1986
N. Lakshmi and Another Vs Pichaiammal and Others
Madras High Court · (1986) 2 ACC 520 : (1987) ACJ 31 : (1986) 99 LW 618
High Courts03 Jan 1986
S. Hari Ganesh and Another Vs State of Tamil Nadu and Another
Madras High Court · AIR 1987 Mad 55
Constitution of India, 1950 — Article 14, 46
High Courts03 Jan 1986
K.J. Srinivasan and Others Vs Hindustan Petroleum Corporation Limited (HPCL) and Others
Madras High Court · (1986) 1 MLJ 393