High Courts28 Jan 1986

S. Ramanathan Vs State of Tamil Nadu and Others

Madras High Court · (1987) 13 ECC 317

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 5A, 8, 9Constitution of India, 1950 — Article 22Customs Act, 1962 — Section 112, 135