High Courts19 Feb 1986

R.P. Ulaganambi Vs K.C. Loganayaki

Madras High Court · (1986) 02 MAD CK 0016

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Evidence Act, 1872 — Section 115, 14
High Courts18 Feb 1986

Balaraman Vs Varadammal

Madras High Court · AIR 1987 Mad 94 : (1986) 99 LW 190

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, Order 21 Rule 46