High Courts04 Mar 1986Dismissed
V.M. Sundara Rajan Vs Jayanthilal
Madras High Court · (1986) 03 MAD CK 0050
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 19 of 24
High Courts04 Mar 1986
Tirupur Cone Winding Owners Association Vs Union of India and Another
Madras High Court · (1987) 13 ECC 275 : (1986) ECR 494 : (1986) 26 ELT 513
Central Excises and Salt Act, 1944 — Section 2
High Courts04 Mar 1986
Messrs. Venson Transports and Another Vs P. Vaidehi Ammnal
Madras High Court · (1986) 03 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii), 25
High Courts03 Mar 1986
Sridharan Vs Commissioner of Agricultural Income Tax, Madras, and Another
Madras High Court · (1987) 59 CTR 231 : (1987) 165 ITR 710
Constitution of India, 1950 — Article 14
High Courts03 Mar 1986Allowed
Nallappa Gounder Vs Kalianna Gounder
Madras High Court · (1986) 03 MAD CK 0044
High Courts03 Mar 1986
Sri Chakra Tyres Limited Vs Union of India (UOI) and Superintendent of Central Excise, North Range
Madras High Court · (1988) 14 ECR 219
High Courts03 Mar 1986
Lakshmanan Vs Manoranjitha Ammal and Another
Madras High Court · (1986) 99 LW 811 : (1987) 1 MLJ 174
High Courts03 Mar 1986
T. Seeralan Vs The Presiding Officer II Additional Labour Court and Others
Madras High Court · (1986) 2 LLJ 85
High Courts03 Mar 1986
Sridharan Vs Commissioner of Agricultural Income Tax, Madras and Another
Madras High Court · (1987) 59 CTR 231 : (1987) 165 ITR 710
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2
High Courts03 Mar 1986
K. Sundaram Vs S.P. Rajamanickam and Another
Madras High Court · (1986) 03 MAD CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 248(1)
High Courts03 Mar 1986
P. Govindaswamy Vs S. Sundarum Pillai and Others
Madras High Court · (1986) 03 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(b)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 22, 24, 24(1)(a), 24(1)(a)
High Courts28 Feb 1986
D. Ramachar Vs The Deputy Commr., H.R. and C.E. Admn. Dept. and Others
Madras High Court · (1987) 2 MLJ 63
High Courts28 Feb 1986
Assistant Collector of Central Excise, Madras and Others Vs Madras Fertilizers Ltd., Madras
Madras High Court · (1987) 12 ECC 64 : (1986) ECR 90 : (1987) 27 ELT 48
Central Excises and Salt Act, 1944 — Section 35, 36Companies Act, 1956 — Section 617
High Courts28 Feb 1986
S. Sundararaj, M. Rajan Isaac, J.A.G. Rajadurai Vs Hindustan Teleprinters Ltd. and Another
Madras High Court · (1988) 1 LLJ 53
Constitution of India, 1950 — Article 226
High Courts27 Feb 1986Dismissed
J. Jayaseelan Vs N. Chandrasekar and 4 others
Madras High Court · (1986) 02 MAD CK 0049
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(ii), 10(3)(a)(iii), 10(3)(c)
High Courts27 Feb 1986
Vellaiammal Vs Thirumal Asari and Others
Madras High Court · (1986) 02 MAD CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 313, 435Penal Code, 1860 (IPC) — Section 143, 323, 325
High Courts26 Feb 1986
Mrs. Thangam Vs P.K. Madhavan
Madras High Court · (1986) 1 MLJ 291
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(ii)
High Courts26 Feb 1986
Sohanraj Kataria and Others Vs V. Balasubramaniam and Another
Madras High Court · (1987) 100 LW 312 : (1987) 1 MLJ 435
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i), 10(3)(c)
High Courts26 Feb 1986
Manjammal and Another Vs Arulmigu Nachadaithavirtharulia Swami Thirukoil (Devadanam)
Madras High Court · (1987) 100 LW 32 : (1987) 1 MLJ 224
High Courts25 Feb 1986
R.R. Dinakaran Vs S.L. Chinnakuppuswami
Madras High Court · (1986) 99 LW 678 : (1987) 1 MLJ 124