High Courts22 Dec 1942
Taranata Bhatta Vs Gopalakrishna Mallayya and Another
Madras High Court · AIR 1943 Mad 591 : (1943) 56 LW 311 : (1943) 1 MLJ 422
Contract Act, 1872 — Section 25(1)
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 1 of 23
High Courts21 Dec 1942
D.K. Aswatha Narayana Gupta Vs J. Muneppa and Others
Madras High Court · AIR 1943 Mad 257 : (1944) ILR (Mad) 900 : (1943) 56 LW 67 : (1943) 1 MLJ 160
High Courts17 Dec 1942
A Pleader
Madras High Court · AIR 1943 Mad 250 : (1943) ILR (Mad) 385 : (1943) 56 LW 57
Legal Practitioners Act, 1879 — Section 14
High Courts16 Dec 1942
The Secretary of State for India in Council Vs Srimanthu Rajah Yarlagadda Sivarama Prasad Bahadur Zamindar Garu and Others
Madras High Court · AIR 1943 Mad 610 : (1943) ILR (Mad) 846 : (1943) 56 LW 368 : (1943) 1 MLJ 347
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts16 Dec 1942
Gorrella Venkata Sathiyya and Others Vs Sait Anjarimal and Others
Madras High Court · (1943) 56 LW 604 : (1943) 2 MLJ 443
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)
High Courts15 Dec 1942
P.V. Ramalinga Chetti Vs Petha Goundan and Others
Madras High Court · AIR 1943 Mad 359 : (1943) ILR (Mad) 786 : (1943) 56 LW 172 : (1943) 1 MLJ 275
Madras Debt Conciliation Act, 1936 — Section 19
High Courts14 Dec 1942
Ratnaswami Goundan Vs P.S.A.R.A.R. Arunachalam Chettiar by Agent Sivaraman Chettiar
Madras High Court · AIR 1943 Mad 363 : (1943) ILR (Mad) 691 : (1943) 56 LW 112 : (1943) 1 MLJ 162
High Courts14 Dec 1942
The Nagoor Durga and Another Vs S. Kasinatha Iyer and Others
Madras High Court · AIR 1943 Mad 562 : (1943) 56 LW 335 : (1943) 1 MLJ 431
Tamil Nadu Agriculturists Relief Act, 1938 — Section 15
High Courts11 Dec 1942
Peran Ambalagaran Vs Venkatarama Naicker and Others
Madras High Court · AIR 1943 Mad 656 : (1943) 56 LW 418 : (1943) 2 MLJ 193
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Dec 1942
Hindustan Gilt Jewel Works and Others Vs Chilamkurti Gangayya (died) and Others
Madras High Court · AIR 1943 Mad 350 : (1943) ILR (Mad) 685 : (1943) 56 LW 114 : (1943) 1 MLJ 186
High Courts11 Dec 1942
The Salem Municipal Council Vs G.F.F. Foulkes
Madras High Court · AIR 1943 Mad 674 : (1943) 56 LW 438 : (1943) 2 MLJ 183
Tamil Nadu District Municipalities Act, 1920 — Section 87
High Courts10 Dec 1942
Thottoli Meethale Vittil Kaitheri Sreedevi Akkamma Vs Murichandiyil Aniyapravan Kunhammad Haji and Others
Madras High Court · AIR 1943 Mad 314 : (1943) 56 LW 66 : (1943) 1 MLJ 164
High Courts10 Dec 1942
In Re: M.L. Abdul Salam Sahib and Others
Madras High Court · AIR 1943 Mad 281 : (1943) 56 LW 39 : (1943) 1 MLJ 99
High Courts10 Dec 1942
S.S. Sv. Kasiviswanathan Chettiar Vs S.S.S. Sv. Somasundaram Chettiar and Others
Madras High Court · AIR 1943 Mad 409 : (1943) 1 MLJ 195
High Courts10 Dec 1942
Godavarti Raja Vs Uttaradi Matam Sri Ramachandraswami Varu and Another
Madras High Court · AIR 1943 Mad 354 : (1943) 56 LW 178 : (1943) 1 MLJ 253
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(1)(c)(iii)
High Courts09 Dec 1942
K. Manathunainatha Desikar Vs Gopala Chettiar and Others
Madras High Court · AIR 1944 Mad 1 : (1943) ILR (Mad) 858
Limitation Act, 1963 — Article 134B
High Courts08 Dec 1942
Alluri China Bapanna Garu and Others Vs Muthangi Jaggiah alias Jagga Rao Garu and Another
Madras High Court · AIR 1943 Mad 407 : (1943) 56 LW 169 : (1943) 1 MLJ 271
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
High Courts08 Dec 1942
Malireddi Venkatapathi and Others Vs Malireddi Veerayya and Others
Madras High Court · AIR 1943 Mad 609 : (1943) 56 LW 277 : (1943) 1 MLJ 429
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts08 Dec 1942
Kandaswami Goundan and Others Vs Subbarama Ayyar and Others
Madras High Court · AIR 1943 Mad 414 : (1943) 56 LW 135 : (1943) 1 MLJ 193
High Courts07 Dec 1942
K. Satyanarayanappa and Others Vs Rahimatullah Sahib and Others
Madras High Court · AIR 1943 Mad 560 : (1943) 56 LW 183 : (1943) 1 MLJ 287
Madras Co-operative Societies Act, 1932 — Section 51