High Courts24 Nov 1942
Syed Abdul Wajid Sahib and Others Vs Oosman Abdul Rubb
Madras High Court · AIR 1943 Mad 254 : (1943) ILR (Mad) 654 : (1943) 56 LW 42 : (1943) 1 MLJ 78
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 3 of 23
High Courts24 Nov 1942
M.M. Ponnuswami and Others Vs M. Mariappa Servai
Madras High Court · AIR 1943 Mad 420
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts23 Nov 1942
Lakshmana Koro and Another Vs Malladi Visweswara Patrudu and Another
Madras High Court · AIR 1943 Mad 346 : (1943) 56 LW 104 : (1943) 1 MLJ 174
High Courts23 Nov 1942
Venkamamidi Balakrishnayya Vs Nannapaneni Linga Rao
Madras High Court · AIR 1943 Mad 449 : (1943) ILR (Mad) 804 : (1943) 1 MLJ 198
High Courts23 Nov 1942
In Re: Ottappalam
Madras High Court · AIR 1943 Mad 130 : (1943) 56 LW 14 : (1943) 1 MLJ 8
High Courts23 Nov 1942
Sri Alluri Satyanarayana and Another Vs Ramineedi Rayalamma and Another
Madras High Court · AIR 1943 Mad 501 : (1943) 56 LW 333 : (1943) 1 MLJ 386
Madras Estates Land Act, 1908 — Section 112
High Courts20 Nov 1942
Peddiboyima Viswanatham and Others Vs Sreemat Kilambi Srinivasa Venkata Varadacharyulu Ayyavarlam Garu
Madras High Court · AIR 1943 Mad 377 : (1943) 56 LW 82 : (1943) 1 MLJ 168
High Courts19 Nov 1942
Osuri Narayanaswami and Others Vs Savanam Venkataswami and Others
Madras High Court · AIR 1943 Mad 372 : (1943) 56 LW 91 : (1943) 1 MLJ 82
High Courts18 Nov 1942
Grandhi Hanumantha Rao Vs Yeduvaka China Ramu Naidu and Others
Madras High Court · AIR 1943 Mad 338 : (1943) 56 LW 82 : (1943) 1 MLJ 190
High Courts17 Nov 1942
Kailasam Pillai Vs Sivabagyammal
Madras High Court · AIR 1943 Mad 373 : (1943) ILR (Mad) 794 : (1943) 56 LW 116 : (1943) 1 MLJ 203
High Courts16 Nov 1942
M.P. Krishnaswami Pillai Vs Chockalingam Chettiar and Others
Madras High Court · AIR 1943 Mad 455 : (1943) 56 LW 170 : (1943) 1 MLJ 169
High Courts16 Nov 1942
Muhammad Yusuf Sahib Vs The Province of Madras
Madras High Court · AIR 1943 Mad 341 : (1943) 1 MLJ 251
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 80
High Courts16 Nov 1942
Iskapalle Ramiah Vs Meda Ramiah
Madras High Court · AIR 1943 Mad 330 : (1943) 56 LW 105 : (1943) 1 MLJ 32
High Courts13 Nov 1942
Pappammal alias Muthu Karuppayyee Ammal Vs Meenammal and Others
Madras High Court · AIR 1943 Mad 139 : (1943) ILR (Mad) 235 : (1943) 56 LW 12 : (1943) 1 MLJ 1
High Courts12 Nov 1942
Sri Venkateswaraswami Varu of Bezwada and Another Vs The Sub-Collector and Another
Madras High Court · AIR 1943 Mad 327 : (1943) 56 LW 85 : (1943) 1 MLJ 66
High Courts12 Nov 1942
Yarlagadda Abbayi alias Veeranna and Another Vs The Official Receiver
Madras High Court · AIR 1943 Mad 369 : (1943) 56 LW 130 : (1943) 1 MLJ 39
High Courts10 Nov 1942
Daggupati Nayudamma Vs Salt Sivaraju Dharamchand Kottuvaru and Another
Madras High Court · AIR 1943 Mad 515 : (1943) 56 LW 313 : (1943) 1 MLJ 394
High Courts10 Nov 1942
P.N.V. Ratnaswami Nadar Vs Virudhunagar Municipal Council
Madras High Court · AIR 1943 Mad 553 : (1943) 56 LW 318 : (1943) 1 MLJ 406
High Courts09 Nov 1942
COMMISSIONER OF Income Tax, MADRAS Vs THE BAR COUNCIL, MADRAS.
Madras High Court · AIR 1943 Mad 137 : (1943) ILR (Mad) 471 : (1943) 11 ITR 1 : (1943) 56 LW 60
Customs and Inland Revenue Act, 1885 — Section 11Income Tax Act, 1922 — Section 33
High Courts09 Nov 1942
Rama Kamath Vs C.L. Lobo
Madras High Court · AIR 1943 Mad 265 : (1943) 56 LW 129 : (1943) 1 MLJ 22(1)