High Courts09 Jan 1942
D. Gopalaswami Mudaliar Vs Subramanya Pillai and Another
Madras High Court · AIR 1942 Mad 397 : (1942) 55 LW 98 : (1942) 1 MLJ 272
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 23 of 23
High Courts09 Jan 1942
J.P. Rego Vs Ananthamathi and Others
Madras High Court · AIR 1942 Mad 472 : (1942) ILR (Mad) 949 : (1942) 55 LW 369 : (1942) 1 MLJ 575
High Courts08 Jan 1942
P.V. Sreekanta Goundan Vs M. Javani alias Vella Amma and Another
Madras High Court · AIR 1942 Mad 406 : (1942) 55 LW 159 : (1942) 1 MLJ 386
High Courts08 Jan 1942
China Ana Muthuvayyangar Vs Thiruvangadammal and Others
Madras High Court · AIR 1942 Mad 395 : (1942) ILR (Mad) 682 : (1942) 55 LW 132 : (1942) 1 MLJ 285
High Courts08 Jan 1942
In Re: Mooka Nadar and Others
Madras High Court · AIR 1943 Mad 590 : (1943) 56 LW 329 : (1943) 1 MLJ 352
Penal Code, 1860 (IPC) — Section 324
High Courts08 Jan 1942
Nataraja Dikshithar by next friend and mother Pattammal Vs Mahaganapathi Dikshithar and Another
Madras High Court · AIR 1942 Mad 517 : (1942) 55 LW 313 : (1942) 1 MLJ 522
High Courts07 Jan 1942
The Public Prosecutor Vs Madathi
Madras High Court · (1942) 55 LW 71 : (1942) 1 MLJ 224
High Courts07 Jan 1942
T.K. Sambanda Chetty Vs Muthu Chettiar
Madras High Court · AIR 1942 Mad 398 : (1942) 55 LW 251 : (1942) 1 MLJ 335
High Courts05 Jan 1942
Pattan Ahmed Khan Vs Pyda Venkatachelamayya and Another
Madras High Court · AIR 1942 Mad 511 : (1942) 55 LW 93 : (1942) 1 MLJ 278