High Courts09 Feb 1942
In Re: S.N. Vittal and Others
Madras High Court · AIR 1942 Mad 437 : (1942) 55 LW 179 : (1942) 1 MLJ 369
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 21 of 23
High Courts09 Feb 1942
The Official Assignee Vs C. Manickavelu Mudaliar
Madras High Court · AIR 1943 Mad 512 : (1943) 56 LW 192 : (1943) 1 MLJ 265
Pensions Act, 1871 — Section 11
High Courts06 Feb 1942
V.E.R.M.K. Krishnan Chettiar by Agent Rama Aiyangar Vs Nachimuthu Goundar
Madras High Court · AIR 1942 Mad 453 : (1942) 55 LW 260 : (1942) 1 MLJ 500
High Courts06 Feb 1942
Maharani Gurucharan Kaur of Nabha and Another Vs The Province of Madras and Others
Madras High Court · AIR 1942 Mad 539 : (1942) ILR (Mad) 696 : (1942) 2 MLJ 14
High Courts06 Feb 1942
Sowdra Bai and Others Vs Saraswathi Ammal
Madras High Court · AIR 1942 Mad 590 : (1942) ILR (Mad) 669 : (1942) 55 LW 233 : (1942) 1 MLJ 441
High Courts06 Feb 1942
T.K. Ramachandra Rao Vs Jomalagadda Ramaswami
Madras High Court · AIR 1943 Mad 53 : (1942) 55 LW 609 : (1942) 2 MLJ 420
High Courts05 Feb 1942
T. Radhakrishnan Chettiar Vs The Official Liquidator, Madras Peoples' Bank, Limited (In Liquidation)
Madras High Court · AIR 1943 Mad 73 : (1942) 55 LW 709 : (1943) 1 MLJ 142
High Courts04 Feb 1942
Pottiswami, alleged partner of Pottiswami and Brothers Vs Salt Sulaiman (Mitta)
Madras High Court · AIR 1942 Mad 501 : (1942) ILR (Mad) 688 : (1942) 55 LW 215 : (1942) 1 MLJ 377
High Courts04 Feb 1942
Sait Kasturi Chand and Another Vs Addagalla Vaikuntam
Madras High Court · AIR 1942 Mad 426 : (1942) 1 MLJ 378
High Courts04 Feb 1942
A. Rajagopala Aiyar and Others Vs S. Ramachandra Aiyar
Madras High Court · AIR 1942 Mad 628 : (1942) ILR (Mad) 851 : (1942) 55 LW 417 : (1942) 2 MLJ 406
Contract Act, 1872 — Section 126
High Courts03 Feb 1942
K.M.N.S.P. Nachiappa Chettiar (dead) and Others Vs A.K.A. Ramachandra Reddiar and Others
Madras High Court · AIR 1942 Mad 527 : (1942) 55 LW 283 : (1942) 1 MLJ 510
High Courts02 Feb 1942
M.S. Palaniappa Mudaliar (as guardian of his daughter Meenakshi) Vs The Official Liquidator, The Pasupathi Bank Ltd.
Madras High Court · AIR 1942 Mad 470 : (1942) ILR (Mad) 875 : (1942) 55 LW 200 : (1942) 1 MLJ 425
High Courts02 Feb 1942
Commissioner of Income Tax Vs G.D. Naidu, Industrial Educational Trust
Madras High Court · AIR 1942 Mad 625 : (1942) ILR (Mad) 921 : (1942) 55 LW 500 : (1942) 2 MLJ 230
Income Tax Act, 1961 — Section 4(3)(i), 66(2)
High Courts30 Jan 1942
The Municipal Council Vs Md. Sabash Khan Saheb
Madras High Court · AIR 1942 Mad 481 : (1942) 55 LW 285 : (1942) 1 MLJ 554
High Courts30 Jan 1942
Muhammad Mahamood Hussain Faroki alias Chan Basha Vs Syed Abdul Huq alias Sabju Saheb, minor by guardian Syed Miah Saheb
Madras High Court · (1942) 55 LW 303 : (1942) 1 MLJ 564
High Courts30 Jan 1942
In Re: Duraiswami Mudali with several aliases
Madras High Court · (1942) 55 LW 297 : (1942) 1 MLJ 591
High Courts30 Jan 1942
Sri Rajah Vyricherla Narayana Gajapati Raju Bahadur Vs Malla Ramunaidu
Madras High Court · AIR 1942 Mad 419 : (1942) 55 LW 185
Madras Estates Land Act, 1908 — Section 61
High Courts30 Jan 1942
Manakkal Kumaran and Others
Madras High Court · AIR 1942 Mad 446 : (1942) 55 LW 192 : (1942) 1 MLJ 460
High Courts30 Jan 1942
In Re: Tamalampudi Veeranna
Madras High Court · AIR 1942 Mad 440 : (1942) 55 LW 229 : (1942) 1 MLJ 455
High Courts29 Jan 1942
Chockalingam Chettiar alias Thiagarajan Chettiar through mother and next friend Karuppayi Achi alias Paripoornam Achi Vs S.T. Chockalingam Chettiar alias Nasappa Chettiar
Madras High Court · (1942) 55 LW 237 : (1942) 1 MLJ 467