High Courts05 Mar 1942
K.S. Muthuswami Chettiar Vs Ramaswami Samiyar and Others
Madras High Court · AIR 1942 Mad 751 : (1942) 55 LW 714 : (1942) 2 MLJ 444
Transfer of Property Act, 1882 — Section 92
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 19 of 23
High Courts04 Mar 1942
In Re: Chittoor Krishnaswami
Madras High Court · AIR 1942 Mad 455 : (1942) ILR (Mad) 663
Madras Bar Council Rules — Rule 1(i)
High Courts04 Mar 1942
In Re: Bonthu Appadu and Others
Madras High Court · AIR 1943 Mad 66 : (1942) 55 LW 720 : (1942) 2 MLJ 580
Penal Code, 1860 (IPC) — Section 147
High Courts04 Mar 1942
In Re: The enrolment of C. Krishnaswami Chittoor Krishnaswami
Madras High Court · (1942) 55 LW 327 : (1942) 1 MLJ 599
High Courts04 Mar 1942
Pothuru Sreeramulu Chetti and Another Vs Duvvuru Subbarami Reddi and Others
Madras High Court · AIR 1942 Mad 554 : (1942) ILR (Mad) 738 : (1942) 55 LW 405 : (1942) 2 MLJ 90
High Courts04 Mar 1942
Hota Veerabadhrayya and Another Vs Bolla Bulli Subbarayudu and Others
Madras High Court · AIR 1942 Mad 650 : (1942) 55 LW 403 : (1942) 2 MLJ 94
Transfer of Property Act, 1882 — Section 55(5)(b)
High Courts04 Mar 1942
The Public Prosecutor Vs Murthujakhan Sahib
Madras High Court · AIR 1943 Mad 33 : (1942) 55 LW 711 : (1942) 2 MLJ 581
Madras Local Boards Act, 1884 — Section 159(1), 207(1)
High Courts04 Mar 1942
Ranga Konar Vs Pakkiri Vattachi and Others
Madras High Court · AIR 1943 Mad 565 : (1943) 56 LW 339
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts03 Mar 1942
Sri Sri Sri Palaharama Kanti Rajaram Das Bavaji of Balaga Vs Duvvada Ramanna and Others
Madras High Court · (1942) 55 LW 297 : (1942) 1 MLJ 592
High Courts03 Mar 1942
Kesarichand Kaverlal Vs S.H.G. Nayudu and Another
Madras High Court · (1942) 55 LW 687 : (1942) 2 MLJ 523
Government of India Act, 1935 — Section 270
High Courts03 Mar 1942
L.K. Minakshi Aiyar (dead) and Another Vs Janaki R. Achalier and Others
Madras High Court · AIR 1942 Mad 592 : (1943) ILR (Mad) 205 : (1942) 55 LW 413 : (1942) 2 MLJ 124
Transfer of Property Act, 1882 — Section 83
High Courts03 Mar 1942
The Province of Madras Vs The Lady of Dolours Convent, Trichinopoly and Others
Madras High Court · AIR 1942 Mad 719 : (1943) ILR (Mad) 34 : (1942) 55 LW 482 : (1942) 2 MLJ 150
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts03 Mar 1942
Goverdhandoss Tokersey Vs M. Abdul Rahiman and Another
Madras High Court · AIR 1942 Mad 634 : (1942) ILR (Mad) 775 : (1942) 55 LW 446 : (1942) 2 MLJ 636
Partnership Act, 1932 — Section 69(2)
High Courts03 Mar 1942
KESARICHAND KAVERLAL Vs S H G NAYUDU AND ANOTHER.
Madras High Court · AIR 1943 Mad 167 : (1942) 10 ITR 413
Government of India Act, 1935 — Section 270
High Courts02 Mar 1942
In Re: Muthandi alias Periakaruppan Ambalam and Others
Madras High Court · AIR 1942 Mad 444 : (1942) 55 LW 263 : (1942) 1 MLJ 517
High Courts02 Mar 1942
Kathersa Rowther Vs Abdul Rahim Sahib and Others
Madras High Court · AIR 1942 Mad 580 : (1942) ILR (Mad) 836 : (1942) 55 LW 407 : (1942) 2 MLJ 43
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts27 Feb 1942
P. Varadarajulu Chetty Vs Janakirama Chetty
Madras High Court · AIR 1942 Mad 552 : (1942) 55 LW 240 : (1942) 1 MLJ 527
High Courts27 Feb 1942
S.T.K.M. Lakshmanan Chettiar and Others Vs Nalla Sevugam Servai alias Nalla Sivan Servai
Madras High Court · AIR 1943 Mad 13 : (1942) 55 LW 585 : (1942) 2 MLJ 337
Limitation Act, 1963 — Article 85
High Courts27 Feb 1942
Nanjunda Reddy (died) and Others Vs Venkatappa, represented by Mr. V.S. Rangaswami Aiyangar and Another
Madras High Court · AIR 1942 Mad 758 : (1942) 55 LW 769 : (1942) 2 MLJ 500
High Courts26 Feb 1942
Gopal Naicker Vs Alagirisami Naicker
Madras High Court · AIR 1942 Mad 581 : (1942) ILR (Mad) 770 : (1942) 55 LW 276 : (1942) 1 MLJ 532