High Courts26 Dec 1975
The Chairman, Bank of Madura Ltd. Vs The Presiding Officer
Madras High Court · (1975) 12 MAD CK 0002
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 1 of 23
High Courts24 Dec 1975
V.L. Dutt Vs Commissioner of Income Tax
Madras High Court · (1976) ILR (Mad) 190 : (1976) 103 ITR 634
Income Tax Act, 1961 — Section 256, 271(1), 276
High Courts24 Dec 1975
V.M. Rao and Others Vs Rajeswari Ramakrishnan and Others
Madras High Court · (1976) ILR (Mad) 225 : (1976) 89 LW 243 : (1976) 1 MLJ 393
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Companies Act, 1956 — Section 18
High Courts24 Dec 1975Dismissed
S. Kandappa Pillai Vs State Bank of India
Madras High Court · (1975) ILR (Mad) 221
High Courts24 Dec 1975Dismissed
M.G. Ramachandran Vs Government of Tamil Nadu and another
Madras High Court · (1976) LW(Cri) 96
High Courts19 Dec 1975
Mettupalayam Industrial Roadways (P.) Ltd. and Another Vs Thiru Mohamed Ismail Rowther and Co.
Madras High Court · (1976) 1 MLJ 446
Contract Act, 1872 — Section 253Motor Vehicles Act, 1988 — Section 57(2)Partnership Act, 1932 — Section 42
High Courts19 Dec 1975Allowed
Union of India (UOI) Vs V.P. Selvarajan and others
Madras High Court · (1976) LW(Cri) 50
Criminal Procedure Code, 1973 (CrPC) — Section 342Customs Act, 1962 — Section 131(b)(1), 135(b)(i)Foreign Exchange Regulation Act, 1973 — Section 8(1)
High Courts18 Dec 1975
Commissioner of Wealth-tax Vs P. Sankaran Nair
Madras High Court · (1976) 103 ITR 366
Wealth Tax Act, 1957 — Section 27, 5(1)
High Courts18 Dec 1975
A.K. Bashu Sahib Vs Commissioner of Income Tax
Madras High Court · (1977) 108 ITR 736
Income Tax Act, 1922 — Section 28(1)
High Courts18 Dec 1975
A.K. Bashu Sahib Vs Commissioner of Income Tax, Madras
Madras High Court · (1977) 108 ITR 736
Income Tax Act, 1922 — Section 22(4), 28, 28(1)(c)Income Tax Act, 1961 — Section 143, 144, 147, 234, 271(1)(c)
High Courts18 Dec 1975
Commissioner of Income Tax Vs Poly-Ene General Industries
Madras High Court · (1976) 104 ITR 242
Finance Act, 1964 — Section 2(5)
High Courts18 Dec 1975
In Re: Mrs. T.R. Faria
Madras High Court · (1976) 89 LW 147 : (1976) 1 MLJ 275
Constitution of India, 1950 — Article 14Succession Act, 1925 — Section 2(d), 212, 219
High Courts17 Dec 1975
Commissioner of Income Tax Vs V.G. Panneerdas and Co.
Madras High Court · (1978) 112 ITR 225
Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 271(1), 271(2), 297(2)
High Courts17 Dec 1975
Pattusami Padayachi Vs Mullaiammal and Others
Madras High Court · (1976) 2 MLJ 225
Evidence Act, 1872 — Section 91
High Courts17 Dec 1975
The Commissioner of Income Tax Vs The City and Mofussil Transports
Madras High Court · (1976) ILR (Mad) 152
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts16 Dec 1975
Commissioner of Income Tax Vs Arasan Fertilisers (P.) Ltd.
Madras High Court · (1978) 114 ITR 802
High Courts12 Dec 1975Dismissed
Kuttarasa Abdul Rahim and V. Muniammal Vs The Chief Enforcement Officer M. Jainulabdeen Vs Assistant Enforcement Officer and Another S.O. Arjunan Chettiar Vs The Enforcement Officer
Madras High Court · (1987) 13 ECC 145
Advocates Act, 1961 — Section 30Bar Councils Act, 1926 — Section 14, 9Civil Procedure Code, 1908 (CPC) — Section 132
High Courts12 Dec 1975
The Burmah Shell Oil Storage and Distributing Company of India Ltd. Vs The Government of Tamil Nadu and Others
Madras High Court · (1976) 2 MLJ 8
Industrial Disputes Act, 1947 — Section 10(1)(e)
High Courts12 Dec 1975
M.S.M. Syed Mohammad Bukhari Vs The Director of Enforcement, New Delhi and Others
Madras High Court · AIR 1977 Mad 23 : (1976) 89 LW 395
Foreign Exchange Regulation Act, 1947 — Section 23, 4(1), 5(1)
High Courts12 Dec 1975
Burmah Shell Oil Storage and Distributing Co. of India Ltd. Vs Government of Tamil Nadu and Others
Madras High Court · (1976) 2 LLJ 230
Industrial Disputes Act, 1947 — Section 10, 12, 9A