High Courts12 Dec 1975
Kabilan Transports Private Ltd. Udumalpet and Another Vs Aswini Transports (P.) Ltd.
Madras High Court · (1976) 1 MLJ 439
Motor Vehicles Act, 1988 — Section 47, 48
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 2 of 23
High Courts12 Dec 1975
Commissioner of Income Tax Vs Khateeb Mahmood
Madras High Court · (1977) 109 ITR 408
Income Tax Act, 1961 — Section 139(2), 175, 221, 271(1), 69A
High Courts12 Dec 1975Dismissed
Vasudevan Thambi and another Vs Maria Antoni and another
Madras High Court · (1976) LW(Cri) 76
Criminal Procedure Code, 1973 (CrPC) — Section 342, 435Penal Code, 1860 (IPC) — Section 23, 24, 403, 405, 408Probation of Offenders Act, 1958 — Section 4(1)
High Courts12 Dec 1975Allowed
M. Chinnathambi Gounder and others Vs S.S. Mani
Madras High Court · (1976) LW(Cri) 171
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101
High Courts11 Dec 1975
P. Heeralal Galada Vs Union of India
Madras High Court · (1975) 12 MAD CK 0044
High Courts11 Dec 1975
The Union of India (UOI) and Another Vs Andhra Bank Limited
Madras High Court · AIR 1976 Mad 387 : (1976) ILR (Mad) 204 : (1976) 89 LW 473 : (1976) 2 MLJ 145
Transfer of Property Act, 1882 — Section 106
High Courts11 Dec 1975Dismissed
Sri Ganapathy Mills Co. Ltd. Vs The State of Tamil Nadu
Madras High Court · (1977) 75 STC 397
Central Sales Tax Act, 1956 — Section 3
High Courts10 Dec 1975
Gopaldas Purushothamdas Damani and Others Vs The Trustee of the Port of Madras and Another
Madras High Court · (1977) 1 MLJ 32
Carriage of Goods by Sea Act, 1925 — Article 4
High Courts09 Dec 1975
Kodiketti Nadar Vs Maria Luis Martin Fernando and Others
Madras High Court · (1977) 1 MLJ 141
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 100
High Courts09 Dec 1975
S.N. Sadasiva Chettiar and Others Vs T.K. Subramaniam and Others
Madras High Court · (1976) 89 LW 549 : (1977) 1 MLJ 67
High Courts09 Dec 1975
A.G.S. Moorthy Vs Mrs. S. Satyanathan
Madras High Court · (1976) 89 LW 292 : (1976) 1 MLJ 343
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14, 14(1)(5), 14(1)(b)
High Courts09 Dec 1975
Lakshmi Ammal Vs Rakkayi Ammal and Others
Madras High Court · (1976) 89 LW 359 : (1976) 2 MLJ 234
Stamp Act, 1899 — Section 35
High Courts08 Dec 1975
Sivan Pillai Vs Anbayyan and Others
Madras High Court · (1976) ILR (Mad) 164 : (1976) 89 LW 449 : (1976) 1 MLJ 385
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts08 Dec 1975
The Union of India (UOI) and Others Vs C.A. Akhthar and Co.
Madras High Court · (1976) 89 LW 519 : (1976) 2 MLJ 153
Railways Act, 1890 — Section 74(3)
High Courts05 Dec 1975
Sivasangu Vs Chinnaiah
Madras High Court · (1977) 90 LW 291 : (1977) 1 MLJ 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts05 Dec 1975
In Re: Natarajan and Others
Madras High Court · (1976) CriLJ 1502
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(4), 24Penal Code, 1860 (IPC) — Section 241, 71Petroleum Act, 1934 — Section 23(1), 3, 3(2)
High Courts05 Dec 1975
Krishnammal and another Vs Kandasamy Nadar and Others
Madras High Court · (1975) 12 MAD CK 0043
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2, Order 34 Rule 14, 47
High Courts05 Dec 1975
The Trustees of Port of Tuticorin Vs The Tuticorin Salt and Marine Chemicals Limited
Madras High Court · (1976) ILR (Mad) 23
Contract Act, 1872 — Section 29Specific Relief Act, 1963 — Section 14(2)Transfer of Property Act, 1882 — Section 105, 5
High Courts05 Dec 1975
H. R. Sathyanarayana Rao Vs The State of Tamil Nadu and Another
Madras High Court · (1977) 90 LW 139 : (1977) 1 MLJ 302
Madras Inams Supplementary Act, 1963 — Section 5, 7
High Courts05 Dec 1975
In Re: Oli
Madras High Court · (1976) CriLJ 1339
Evidence Act, 1872 — Section 45Tamil Nadu Excise Act, 1971 — Section 61(f)