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Madras High Court judgments, 1975

457 judgments · page 23 of 23

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High Courts10 Jan 1975

A.L.A. Firm Vs Commissioner of Income Tax

Madras High Court · (1976) 102 ITR 622

Income Tax Act, 1961 — Section 119, 139(2), 147, 169
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High Courts10 Jan 1975

Commissioner of Income Tax Vs J. Jenkin Thomas and Others

Madras High Court · (1975) 101 ITR 511

Income Tax Act, 1922 — Section 4(3), 7, 7(1)
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High Courts10 Jan 1975Allowed

M/s. Alagappa Cotton Mills, Rajapalavam Vs Indo Burmah Trading Corporation, Madras and others

Madras High Court · AIR 1976 Mad 79

Arbitration Act, 1940 — Section 31, 33
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High Courts10 Jan 1975

Hemalnath Vs B. Kasthuri

Madras High Court · (1975) 88 LW 355 : (1975) 2 MLJ 25

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High Courts09 Jan 1975

State of Tamil Nadu and Another Vs His Holiness Sri-la-Sri Ambalavana Pandara Sannadhi Avergal, Adheenakarthar

Madras High Court · AIR 1975 Mad 54 : (1975) 88 LW 458 : (1975) 2 MLJ 50

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High Courts09 Jan 1975

Anglo French Textiles Ltd. Vs Income Tax Officer and Another

Madras High Court · (1976) 103 ITR 282

Income Tax Act, 1961 — Section 43(6)
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High Courts09 Jan 1975

Continental Commercial Corporation Vs Income Tax Officer and Another

Madras High Court · (1975) ILR (Mad) 405 : (1975) 100 ITR 170

Income Tax Act, 1961 — Section 271(1), 274(2)
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High Courts09 Jan 1975Dismissed

J. Viswanatha Chettiar Vs The Official Assignee and Others

Madras High Court · (1975) ILR (Mad) 273

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(8)
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High Courts08 Jan 1975

Commissioner of Income Tax Vs C. Kulandaivelu Konar (Decd.) by L. Rs.

Madras High Court · (1975) 100 ITR 629

Income Tax Act, 1961 — Section 17(2)
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High Courts08 Jan 1975

M. Kaliappa Gounder Vs Commissioner of Income Tax

Madras High Court · (1975) 101 ITR 535

Income Tax Act, 1922 — Section 28(1)
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High Courts08 Jan 1975

Permatha (died) and Another Vs Ramaswami and Others

Madras High Court · (1975) ILR (Mad) 123 : (1975) 88 LW 532 : (1975) 2 MLJ 216

Hindu Womens Right to Property Act, 1937 — Section 3(2)
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High Courts08 Jan 1975

K.M. Mammen Vs Wealth-Tax Officer, City Circle-II (1) Madras

Madras High Court · (1983) 139 ITR 357

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 7(1)Wealth Tax Act, 1957 — Section 7
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High Courts07 Jan 1975

Abraham Nadar and Others Vs The Special Deputy Collector (Land Acquisition), Harbour Project and Others

Madras High Court · AIR 1976 Mad 25 : (1975) 88 LW 536 : (1975) 2 MLJ 84

Constitution of India, 1950 — Article 226
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High Courts06 Jan 1975

In Re: N. Narasimhan and Another

Madras High Court · AIR 1975 Mad 330 : (1975) ILR (Mad) 396

Succession Act, 1925 — Section 283, 283(1)
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High Courts06 Jan 1975

N. Narasimhan Vs N. Sitharama Iyer and another In Re: Smt. N. Venkatanarasamma, Madras-4, dead

Madras High Court · (1975) 01 MAD CK 0005

Succession Act, 1925 — Section 220, 222, 232, 283, 283(1)
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High Courts03 Jan 1975

K.S. Ardanareeswara Gounder Vs Tahsildar, Bhavani and Another

Madras High Court · (1976) 89 LW 64 : (1976) 1 MLJ 52

Tamil Nadu Panchayats Act, 1958 — Section 115, 116
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High Courts02 Jan 1975

Bright Brothers (Private) Limited Vs J.K. Sayani

Madras High Court · AIR 1976 Mad 55 : (1975) ILR (Mad) 569 : (1975) 88 LW 641 : (1975) 2 MLJ 257

Contract Act, 1872 — Section 182, 183, 184, 185, 186
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