High Courts31 Dec 1977
STATE OF TAMIL NADU Vs THIRUVALAMGAL AGARWAL MUDUKUNDJ.
Madras High Court · (1978) 7 CTR 265
Tamil Nadu General Sales Tax Act, 1959 — Section 7
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 1 of 23
High Courts31 Dec 1977Allowed
The State of Tamil Nadu Vs Agarwal Mudukundj
Madras High Court · (1978) 42 STC 147
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 7
High Courts31 Dec 1977
State of Tamil Nadu Vs Mettur Beardsell Ltd.
Madras High Court · (1978) 7 CTR 269
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 17, 38
High Courts31 Dec 1977Dismissed
East India Corporation Vs State of Tamil Nadu
Madras High Court · (1978) ILR (Mad) 323 : (1979) 43 STC 129
Central Sales Tax Act, 1956 — Section 10, 11, 2, 3, 9Income Tax Act, 1961 — Section 132Tamil Nadu General Sales Tax Act, 1959 — Section 16, 21, 34, 38
High Courts31 Dec 1977
Beverley Estates Ltd. Vs Commissioner of Income Tax
Madras High Court · (1979) 117 ITR 302
Income Tax Act, 1961 — Section 147, 45
High Courts31 Dec 1977Allowed
The State of Tamil Nadu Vs Mettur Beardsell Ltd.
Madras High Court · (1978) ILR (Mad) 133 : (1978) 42 STC 75
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 17, 38
High Courts31 Dec 1977Allowed
Srinivasa and Co. Vs The Board of Revenue (Tamil Nadu)
Madras High Court · (1978) ILR (Mad) 127 : (1978) 42 STC 82
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 34, 37, 7
High Courts23 Dec 1977Partly Allowed
G.V. Gopalacharya, Power of Attorney Agent, Uttaradhi Mutt, Madras 5 Vs State of Tamil Nadu
Madras High Court · AIR 1978 Mad 334 : (1978) 91 LW 254 : (1977) 90 LW 254
Land Acquisition Act, 1894 — Section 23
High Courts23 Dec 1977
Addl. Commissioner of Income Tax Vs P.K.N. Obulisami Chettiar
Madras High Court · (1978) 115 ITR 794
Income Tax Act, 1961 — Section 3(1), 3(4)
High Courts23 Dec 1977
Additional Commissioner of Income Tax Vs Madras Oil and Seeds Exchange
Madras High Court · (1978) ILR (Mad) 47
Income Tax Act, 1961 — Section 11, 11(1), 2(15)
High Courts23 Dec 1977
T.R. Rajakumari Vs Tax Recovery Commissioner and Another
Madras High Court · (1979) 116 ITR 306
Income Tax Act, 1961 — Section 226(3)
High Courts23 Dec 1977
Ethirajammal Vs G. Lakshmi Devi
Madras High Court · (1977) 12 MAD CK 0033
Evidence Act, 1872 — Section 106
High Courts23 Dec 1977Dismissed
Thirumathi Kalpagam Vs The Superintendent, Central Prison, Madras
Madras High Court · (1977) 12 MAD CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 428
High Courts23 Dec 1977
S. Subramanian Vs V. Vellaikaanu and Others
Madras High Court · (1978) 1 MLJ 550
Tamil Nadu Panchayats Act, 1958 — Section 149A(1)(a)
High Courts23 Dec 1977
Thiagarajar Charities Vs Additional Commissioner of Income Tax
Madras High Court · (1978) 114 ITR 699
Income Tax Act, 1961 — Section 11, 2(15)
High Courts23 Dec 1977
ADDITIONAL COMMISSIONER OF Income Tax, MADRAS Vs MADRAS OIL and SEEDS EXCHANGE.
Madras High Court · (1978) 114 ITR 165
Income Tax Act, 1961 — Section 2(15)
High Courts21 Dec 1977
Ramaswami Gounder Vs Kuppuswami Gounder and Others
Madras High Court · (1977) 12 MAD CK 0034
Contract Act, 1872 — Section 74
High Courts21 Dec 1977
R. Alamelu Vs Visalakshi
Madras High Court · (1977) 12 MAD CK 0032
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Dec 1977
P.D. Balasubramanian Vs The Corporation of Madras and Another
Madras High Court · (1978) 91 LW 505 : (1978) 1 MLJ 325
High Courts20 Dec 1977Dismissed
Shah Sukraj Vs The Official Assignee, Madras
Madras High Court · AIR 1978 Mad 197 : (1978) ILR (Mad) 211 : (1978) 91 LW 118
Presidency Towns Insolvency Act, 1909 — Section 55