High Courts19 Jan 1977Allowed
Deputy Commissioner of Commercial Taxes Vs K. Sowrirajan
Madras High Court · (1977) 40 STC 359
Tamil Nadu General Sales Tax Act, 1959 — Section 38
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 22 of 23
High Courts19 Jan 1977Allowed
Deputy Commissioner (C. T.), Coimbatore Division Vs P. Subramania Chettiar
Madras High Court · (1977) 40 STC 439
Central Sales Tax Act, 1956 — Section 14
High Courts19 Jan 1977
Deputy Commissioner (C.T.), Coimbatore Division Vs L.G. Balakrishnan
Madras High Court · (1978) 41 STC 58
Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts18 Jan 1977
Additional Commissioner of Income Tax Vs E. Bhoopathy
Madras High Court · (1978) 113 ITR 188
Income Tax Act, 1961 — Section 271(1)
High Courts18 Jan 1977
Controller of Estate Duty Vs Estate of Late Chandravadanam Ammal and Another (by accountable persons)
Madras High Court · (1978) 111 ITR 50
Estate Duty Act, 1953 — Section 62(1)
High Courts18 Jan 1977
K.P. Periyannan (fit person) Sri Venugopalakrishnaswamy Temple Vs Deity Venugopalakrishnaswamy represented by Poojari Nallappan and Another
Madras High Court · (1978) 1 MLJ 362
High Courts18 Jan 1977
CONTROLLER OF ESTATE DUTY, MADRAS Vs ESTATE OF LATE CHANDRAVADANAM AMMAL AND ANOTHER.
Madras High Court · (1978) 111 ITR 50
Estate Duty Act, 1953 — Section 64(1)
High Courts12 Jan 1977Dismissed
N. Ramaswamy Naicker and Others Vs V.G. Ramaswamy Naicker and Others
Madras High Court · (1978) ILR (Mad) 83
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Transfer of Property Act, 1882 — Section 19
High Courts12 Jan 1977
K.S. Ramaswamy and M.R. Dass Vs Union of India (UOI) and Others
Madras High Court · (1977) 1 LLJ 211
Constitution of India, 1950 — Article 14, 15, 16, 359General Clauses Act, 1897 — Section 14LIFE INSURANCE CORPORATION ACT, 1956 — Section 11, 3, 40, 41, 43
High Courts11 Jan 1977Dismissed
V. Ramaswami Naidu and Others Vs Syndicate Bank
Madras High Court · AIR 1978 Mad 238
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30
High Courts11 Jan 1977
Vasudevan, R.M.S. Union Vs Lotus Mills Ltd. and Another
Madras High Court · (1977) 2 LLJ 483
Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 5(1)
High Courts11 Jan 1977
V. Ramaswami Naidu, formerly Managing Director, Kadri Mills Limited and Others Vs Syndicate Bank
Madras High Court · (1977) 1 MLJ 420
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, Order 34 Rule 14
High Courts07 Jan 1977
Simpson and Co. Limited Vs Joint Commissioner of Labour and Others Lotus Mills Limited Vs Joint Commissioner of Labour and Others
Madras High Court · (1977) 1 LLJ 161
Agricultural Refinance and Development Corporation Act, 1963 — Section 3Air Corporations Act, 1953 — Section 3Arbitration Act, 1940 — Section 41
High Courts07 Jan 1977
Md. Salih Sahib Vs T.C. Adam Sahib
Madras High Court · (1977) 2 MLJ 111
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Jan 1977
A.M. Kulandaiswamy Vs S. Sherfuddin
Madras High Court · (1977) CriLJ 2046
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Jan 1977
In Re: Srinivasan
Madras High Court · (1977) CriLJ 2040
Madras City Police Act, 1888 — Section 65Penal Code, 1860 (IPC) — Section 25
High Courts07 Jan 1977
P.C. Govindasamy Vs Balakrishna Reddiar and Another
Madras High Court · (1977) 90 LW 707 : (1977) 2 MLJ 466
High Courts06 Jan 1977
Badrunnisa Begum Vs H. Palani Ambalam and Another
Madras High Court · (1977) 90 LW 287 : (1977) 1 MLJ 362
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 11(1), 11(4), 23
High Courts04 Jan 1977
S. Gatikachala Mudaliar and Others Vs The State of Tamil Nadu and Another
Madras High Court · (1978) 1 MLJ 109
Constitution of India, 1950 — Article 226
High Courts04 Jan 1977Allowed
Parker and Co. Vs Union of Indias (UOI) and Others
Madras High Court · (1977) 1 ELT 22
Medicinal and Toilet Preparations (Excise Duties) Rules, 1956 — Rule 12