High Courts31 Jan 1977
Commissioner of Income Tax Vs Aruna Sugars Ltd.
Madras High Court · (1977) 01 MAD CK 0040
Income Tax Act, 1961 — Section 2, 256(1)
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 21 of 23
High Courts28 Jan 1977
Kottayan Asari and Another Vs Gopalan alias Andi Asari and Another
Madras High Court · (1977) 2 MLJ 310
Madras Hereditary Village Offices Act, 1895 — Section 5
High Courts28 Jan 1977
Velu Pandar and Others Vs Prakasam alias Padmini
Madras High Court · (1978) 1 MLJ 141
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts27 Jan 1977
Ranga Iyengar Vs Sivaswami Pandaram
Madras High Court · AIR 1977 Mad 364 : (1977) ILR (Mad) 70 : (1977) 90 LW 559
Transfer of Property Act, 1882 — Section 105, 106, 107, 108, 109
High Courts27 Jan 1977
V. VAIDYASUBRAMANIAM Vs COMMISSIONER OF WEALTH-TAX, MADRAS.
Madras High Court · (1977) 108 ITR 538
Wealth Tax Act, 1957 — Section 4(1)(a)(i)
High Courts27 Jan 1977
Nachimuthu Gounder Vs Commissioner of Agricultural Income Tax
Madras High Court · (1977) 109 ITR 256
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 34, 35, 54, 54(1)
High Courts27 Jan 1977
V. Vaidyasubramaniam Vs Commissioner of Wealth-tax
Madras High Court · (1977) 108 ITR 538
Wealth Tax Act, 1957 — Section 4(1), 5(1)
High Courts25 Jan 1977
M.O.A. Rahaman Sait and Another Vs Commissioner of Agricultural Income Tax and Another
Madras High Court · (1978) 111 ITR 226
Tamil Nadu Agricultural Income Tax (Amendment) Act, 1958 — Section 34Tamil Nadu Agricultural Income Tax (Amendment) Act, 1966 — Section 10Tamil Nadu Agricultural Income Tax Act, 1955 — Section 65
High Courts25 Jan 1977
Commissioner of Income Tax (Central) Vs Kandaswami Weaving Factory and Co.
Madras High Court · (1977) 110 ITR 84
Income Tax Act, 1961 — Section 183, 271(1), 271(2)
High Courts25 Jan 1977
M.O.A. Rahaman Sait and Another Vs Commissioner of Agricultural Income Tax, Madras, and Another
Madras High Court · (1978) 111 ITR 226
Constitution of India, 1950 — Article 226
High Courts24 Jan 1977
Commissioner of Income Tax Vs C.T. Oppilal Achi
Madras High Court · (1977) 109 ITR 126
Income Tax Act, 1961 — Section 2(17), 46(2)
High Courts24 Jan 1977
Additional Commissioner of Income Tax Vs M.B. Rajeswari
Madras High Court · (1978) ILR (Mad) 423 : (1977) 110 ITR 443
Income Tax Act, 1961 — Section 23(1), 23(2)
High Courts24 Jan 1977
C. Gangadharan Vs Alandur Municipality
Madras High Court · (1977) 2 MLJ 159
Constitution of India, 1950 — Article 226Merchant Shipping Act, 1958 — Section 456Tamil Nadu District Municipalities Act, 1920 — Section 2, 249
High Courts22 Jan 1977Dismissed
Mrs. Alphensa Vs Paul Sanker and others
Madras High Court · (1977) LW(Cri) 192
Criminal Procedure Code, 1973 (CrPC) — Section 126, 248(1), 313Hindu Marriage Act, 1955 — Section 10, 13(i), 17, 2, 27(b)Penal Code, 1860 (IPC) — Section 109, 494, 496
High Courts22 Jan 1977Allowed
A. Malaichamey and Others Vs P. Muthandi and Others
Madras High Court · (1977) 01 MAD CK 0003
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3(2), 4
High Courts20 Jan 1977
T.B. Venkatachalam and Others Vs Tamil Nadu Electricity Board
Madras High Court · (1978) 1 LLJ 99
Constitution of India, 1950 — Article 226
High Courts20 Jan 1977Allowed
V.K. Somasundara Pandarasannadhi Vs The State of Tamil Nadu
Madras High Court · AIR 1978 Mad 41
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 3, 3(3)
High Courts19 Jan 1977Dismissed
Deputy Commissioner (C.T.) Vs South India Textile Research Association
Madras High Court · (1978) 41 STC 197
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts19 Jan 1977Dismissed
State of Tamil Nadu Vs Kannagi Engineering Works
Madras High Court · (1979) 43 STC 491
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts19 Jan 1977Dismissed
State of Tamil Nadu Vs Sri Lakshmi Saraswathi Textiles (Arni) P. Ltd.
Madras High Court · (1978) 41 STC 374
Central Sales Tax Act, 1956 — Section 2