High Courts22 Dec 1914
The Municipal Council of Kumbakonam Vs Veeraperumal Padayachi
Madras High Court · (1915) 28 MLJ 147
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 1 of 25
High Courts22 Dec 1914
P.M.A.M. Vellayam Chetty Vs Jothi Mahalinga Aiyar
Madras High Court · (1916) ILR (Mad) 386 : (1915) 2 LW 166 : (1915) 28 MLJ 138
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)
High Courts17 Dec 1914
Sowcar Kamurudeen Sahib and Others Vs Noor Mahamed Usman Sahib and Others
Madras High Court · (1915) 28 MLJ 251
High Courts16 Dec 1914
Gopammal Vs V. Srinivasa Iyengar and Another
Madras High Court · (1915) 28 MLJ 96
High Courts16 Dec 1914
Dasi Svarnam Vs Deivanayagam Pillai and Others
Madras High Court · (1915) 2 LW 269 : (1915) 28 MLJ 378
High Courts15 Dec 1914
Kammara Peda Subbayya and Another Vs Kararha Chennappa and Others
Madras High Court · (1915) 28 MLJ 303
High Courts15 Dec 1914
Venkatachallan Chetty Vs A.N.R.M. Narayanan Chetty and Others
Madras High Court · (1916) ILR (Mad) 376 : (1915) 28 MLJ 140
Contract Act, 1872 — Section 201, 218
High Courts15 Dec 1914
Gandi Ramaswami Vs Puramsetti Pedamunayya and Seven Ors.
Madras High Court · (1916) ILR (Mad) 382
High Courts15 Dec 1914
Venkatachalam Chetty Vs A.N.R.M. Narayanan Chetty and Others
Madras High Court · (1916) ILR (Mad) 376
High Courts15 Dec 1914
Sundarammal alias Sowbhagiammal Vs V. Subramania Chettiar and Others
Madras High Court · 30 Ind. Cas. 971
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts14 Dec 1914
Murugappa Modaly and Others Vs Panaganti Jagannatha Rayanim Garu and Another
Madras High Court · 30 Ind. Cas. 191
High Courts11 Dec 1914
Venkatachella Pillai and Others Vs Ranga Pillai and Others
Madras High Court · (1915) 28 MLJ 334
High Courts09 Dec 1914
Govinda Reddi and Another Vs Ravi Kesaval Naidu and Others
Madras High Court · 29 Ind. Cas. 1003
High Courts09 Dec 1914
Sowcar Lodd Govindass Krishna Doss Varu Vs Gurran Chinnappa Naidu and Others
Madras High Court · (1915) 2 LW 142 : (1915) 28 MLJ 136
High Courts08 Dec 1914
Gadian Chetti (died) and Others Vs Veerappa Chetti and Others
Madras High Court · AIR 1915 Mad 1156 : (1915) 28 MLJ 92
Evidence Act, 1872 — Section 17, 21
High Courts07 Dec 1914
A.C. Chidambara Mudaliar Vs N. Krishnaswami Pillai and Others
Madras High Court · (1916) ILR (Mad) 365 : (1915) 2 LW 241 : (1915) 28 MLJ 285
High Courts07 Dec 1914
Gottukkula Surapa Raju Vs Gottumkkula Venkayya and Another
Madras High Court · 32 Ind. Cas. 802
High Courts07 Dec 1914
A.C. Chidambara Mudaliar Vs N. Krishnasami Pillai and Twelve Ors.
Madras High Court · (1916) ILR (Mad) 365
High Courts07 Dec 1914
Peruma Gowndan Vs Rama Gowndan and Others
Madras High Court · (1915) 28 MLJ 115
Limitation Act, 1908 — Section 7
High Courts04 Dec 1914
Arunachella Ambalan and Others Vs R.G. Orr and Others
Madras High Court · 29 Ind. Cas. 634
Limitation Act, 1963 — Section 22