High Courts22 Jan 1914
R.G. Orr and Others Vs Meyyappa Chetty and Others
Madras High Court · 24 Ind. Cas. 935 : (1914) 1 LW 363
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 24 of 25
High Courts21 Jan 1914
Maharaja Raja Sahib Maharban Dostan Sri Raju Maharaja Sree Row Sir Venkataswatha Chalapathy Ranga Row Bahadur, K.C.I.E. Maharaja of Bobbili and Others Vs W.S. Venkataramanjulu Naidu and Seven Ors.
Madras High Court · (1916) ILR (Mad) 265
High Courts21 Jan 1914
Kopalli Krishna Row Garu Vs The Collector of Kistna on behalf of the Secretary of State for India in Council
Madras High Court · (1914) 1 LW 191 : (1914) 26 MLJ 210
High Courts21 Jan 1914
Gottipati China Kondian Vs Gottipati Narasappa Naidu and Others
Madras High Court · AIR 1914 Mad 295 : (1914) 26 MLJ 221
High Courts20 Jan 1914
Kachi Yuva Rangappa Kalakka Vs Kulandai Ayal Kulandai Ayal Vs Kachi Yuva Rangappa Kalakka
Madras High Court · (1914) 26 MLJ 205
High Courts19 Jan 1914
Yellammal Vs Ayyappa Naick
Madras High Court · AIR 1941 Mad 126 : (1915) ILR (Mad) 972 : 22 Ind. Cas. 870 : (1914) 1 LW 162 : (1914) 26 MLJ 166
High Courts17 Jan 1914
Kajira Beeviammall by next friend and husband Sheikpodir Rowther Vs Fathma Biviammal and Others
Madras High Court · AIR 1914 Mad 298 : 24 Ind. Cas. 779 : (1914) 1 LW 230
High Courts16 Jan 1914
S. Sabapathy Pillay and Others Vs Vanmahalinga Pillay and Another
Madras High Court · (1915) ILR (Mad) 959 : (1914) 26 MLJ 331
High Courts15 Jan 1914
P.C. Manavikrama Zamorin Raja Avergal Vs R.P. Achutha Menon
Madras High Court · AIR 1914 Mad 377 : (1915) ILR (Mad) 916 : (1914) 26 MLJ 377
High Courts13 Jan 1914
Rao Sahib T. Numberumal Chettiar Vs Krishnajee
Madras High Court · AIR 1914 Mad 418 : (1914) 26 MLJ 356
Civil Procedure Code, 1908 (CPC) — Section 35Judicature Act, 1873 — Section 49
High Courts12 Jan 1914
Thandayuthapani Sethuram and Others Vs Chinnathal and Others
Madras High Court · AIR 1914 Mad 149(1) : 24 Ind. Cas. 872
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115
High Courts09 Jan 1914
Potineni Gangiah and Others Vs Raja Venkata Ramayya Appa Row Bahadur Zemindar Garu and Others
Madras High Court · 25 Ind. Cas. 372
High Courts07 Jan 1914
Churiyayi Kanaran Vs Mattarai Chirutha and Another
Madras High Court · (1915) ILR (Mad) 954
High Courts07 Jan 1914
L. Krishna Bhoopathi Deo Garu Vs The Hon'ble Mr. Sri Mirza Sri Pasupati Vijiarama Gajapathiraja Maharaja Manya Sultan Bahadur Garu Raja of Vizianagaram and Another
Madras High Court · (1915) ILR (Mad) 832
High Courts07 Jan 1914
Rao Sahib Pydah Venkatachalapathi Garu and Others Vs Muthu Venkatachalapathi (died) and Another
Madras High Court · (1914) 1 LW 157 : (1914) 26 MLJ 151
High Courts07 Jan 1914
Churiya Kurnum Vs Thakarie Chiruthan and Others
Madras High Court · (1914) 1 LW 160 : (1914) 26 MLJ 183
High Courts07 Jan 1914
Lingam Krishna Bhoopathi Deo Garu Vs The Honourable Sri Mirza Sri Pusapati Raja of Vizianagaram and Kovvuru Basavi Reddi Garu
Madras High Court · (1914) 26 MLJ 185
Civil Procedure Code, 1908 (CPC) — Section 38, 39
High Courts06 Jan 1914
Sivagnana Desika Gnanasambhanda Pandarasannadhi Vs The Hon'ble the Advocate General of Madras
Madras High Court · (1915) 28 MLJ 174
High Courts06 Jan 1914
Rallabamdi Subbiah and Others Vs Sri Rajah Venkataramiah Appa Rao Bahadur Zemindar Garu and Sir Rajah Sobbanadri Appa Rao Bahadur Zemindar Garu by Next Friend and Manager M. Narasimham Pantulu Garu, on behalf of the Court of Wards
Madras High Court · AIR 1914 Mad 488(2) : (1914) 26 MLJ 217
High Courts05 Jan 1914
Madurai Pillai Vs T. Muthu Chetty
Madras High Court · AIR 1914 Mad 287 : (1915) ILR (Mad) 823 : 22 Ind. Cas. 775 : (1914) 26 MLJ 227
Presidency Small Cause Courts Act, 1882 — Section 9