High Courts13 Feb 1914
Srinivasachariar Vs Gopalan minor by his Father and Guardian Ramasami Aiyangar and Another
Madras High Court · AIR 1914 Mad 637(2) : (1914) 26 MLJ 365
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 22 of 25
High Courts12 Feb 1914
Kanagammal and Another Vs Panchapakesa Odayar and Another
Madras High Court · AIR 1914 Mad 256 : (1914) 26 MLJ 343
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts12 Feb 1914
Chundra Guruviah and Another Vs Guggilam Kotiah and Another
Madras High Court · 24 Ind. Cas. 462 : (1914) 26 MLJ 366
High Courts12 Feb 1914
Rajavelukoti Muthukrishna Yajendra Bahadur Varu Zamindar of Tirupasur, By Adinarayana Iyer Vs Raju Chetty and Others
Madras High Court · 24 Ind. Cas. 865
Madras Estates Land Act, 1908 — Section 153
High Courts11 Feb 1914
Sooriyan Muthirian Vs Natesam Pillai alias Marudai Pillai
Madras High Court · 25 Ind. Cas. 44
High Courts11 Feb 1914
Gontla Venkata Pitchayya Vs Sowdagar Mahomed Abdul Kareem Beg Saheb and Others
Madras High Court · AIR 1914 Mad 216 : (1914) 26 MLJ 368
Charter Act, 1861 — Section 15
High Courts11 Feb 1914
Cheruvalath Kunhanari Valakkathala Ereehan alias Kuttappa and Others Vs Theyyatath Koran
Madras High Court · AIR 1915 Mad 414(1) : 25 Ind. Cas. 50
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 88
High Courts10 Feb 1914
The Assistant Sessions Judge of N. Arcot Vs Ramaswami Asari
Madras High Court · AIR 1914 Mad 830 : (1915) ILR (Mad) 779 : (1914) 1 LW 302 : (1914) 26 MLJ 235
Criminal Procedure Code, 1898 (CrPC) — Section 179, 188
High Courts10 Feb 1914
Subramanian Patter Kariakar's son Sivaram Patter Kariakar Vs Edathil Madhathil V. Krishna Aiyar (died) and Another
Madras High Court · (1914) 26 MLJ 307
Registration Act, 1908 — Section 77
High Courts09 Feb 1914
Athalur Malakondiah Vs Thatha Lakshminarasimhalu Chetty
Madras High Court · AIR 1914 Mad 646 : (1914) 1 LW 372 : (1914) 26 MLJ 312
High Courts09 Feb 1914
Muthusami Chetty Vs Chinnammal
Madras High Court · AIR 1914 Mad 118(1) : (1914) 26 MLJ 517
High Courts06 Feb 1914
In Re: M. Vijiaraghavalu Pillai, Madras City Municipal Act, III of 1904 and Specific Relief Act, 1877
Madras High Court · 24 Ind. Cas. 134 : (1914) 26 MLJ 310
Madras City Municipal Act, 1904 — Section 46
High Courts06 Feb 1914
Bila Sanyasi Naidu Vs Agnihotram Venkatacharyulu and Others
Madras High Court · AIR 1914 Mad 368 : (1914) 1 LW 241 : (1914) 26 MLJ 258
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Feb 1914
The Sessions Judge of Cuddapah Vs Kondeti Obalesu and Another
Madras High Court · AIR 1914 Mad 622 : (1914) 26 MLJ 220
Criminal Procedure Code, 1898 (CrPC) — Section 469Penal Code, 1860 (IPC) — Section 463
High Courts05 Feb 1914
V.R. Jagannatha Mudaliar Vs Vathyar Appasawmy Mudaliar
Madras High Court · AIR 1914 Mad 685(1) : 24 Ind. Cas. 782 : (1914) 1 LW 233
High Courts05 Feb 1914
A. Gaeble Vs Ramayi Ammal
Madras High Court · AIR 1914 Mad 116(1) : 24 Ind. Cas. 781 : (1914) 1 LW 232
High Courts05 Feb 1914
Amirtham Pillai Vs Nanjah Gownden and Another
Madras High Court · AIR 1914 Mad 369(1) : (1914) 1 LW 243 : (1914) 26 MLJ 257
High Courts05 Feb 1914
M.A. Sreenivasa Aiyangar Vs Cundasami Naicker and Another
Madras High Court · (1914) 1 LW 294 : (1914) 26 MLJ 375
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 6
High Courts04 Feb 1914
Karuppanna Goundan Vs Kandaswami Goundan and Others
Madras High Court · (1914) 26 MLJ 233
Criminal Procedure Code, 1898 (CrPC) — Section 144