High Courts06 Mar 1914
Muthu Ramakrishna Naicken Vs Marimuthu Goundan and Another by Their Guardians ad litem Arjuna Goundan
Madras High Court · (1915) ILR (Mad) 1036
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 20 of 25
High Courts06 Mar 1914
Sudala Muthu Moopan and Others Vs Sankara Narayana Aiyar and Others
Madras High Court · AIR 1914 Mad 138(1) : 24 Ind. Cas. 879 : (1914) 1 LW 371
High Courts06 Mar 1914
Sankuratri Timmayya Vs Rajah Uppalapati Venkata Vijaya Gopalaraju Bahadur Zamindar Garu
Madras High Court · AIR 1914 Mad 143(1) : 24 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Mar 1914
Peria Krishnasami Naik and Another Vs Aiyappa Naik and Others
Madras High Court · AIR 1915 Mad 227(2) : 24 Ind. Cas. 924 : (1914) 1 LW 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts05 Mar 1914
Nagoor Rowthar Vs Akbar Alisha Sathguru Samiar
Madras High Court · 24 Ind. Cas. 722
High Courts05 Mar 1914
Rangappa Vs Thammayappa and Others
Madras High Court · 24 Ind. Cas. 372
Transfer of Property Act, 1882 — Section 68
High Courts05 Mar 1914
Tadiboyina Peda Punnayya Vs Dabbakuti Kattamma minor by maternal aunt and next friend Kurra Nagamma and Another
Madras High Court · (1915) 28 MLJ 495
High Courts05 Mar 1914
Rangappa Vs Thammayappa (died) and Others
Madras High Court · AIR 1914 Mad 114 : (1914) 26 MLJ 514
Transfer of Property Act, 1882 — Section 100
High Courts05 Mar 1914
T.M. Narasimhachariar Vs V. Krishnamachariar
Madras High Court · AIR 1914 Mad 454 : (1914) 1 LW 403 : (1914) 26 MLJ 406
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts04 Mar 1914
D. Srinivasa Iyengar (died) and Another Vs Thiruvengadathaiyangar and Another
Madras High Court · AIR 1914 Mad 226 : (1915) ILR (Mad) 556
High Courts04 Mar 1914
Muthuvana Chirutha (died) and Another Vs Muthuvana Velan (died) and Others
Madras High Court · AIR 1914 Mad 119(2)
High Courts04 Mar 1914
Manjitnathaya and Subaraya Bhatta Vs Emperor
Madras High Court · AIR 1914 Mad 61(2) : 24 Ind. Cas. 845
Penal Code, 1860 (IPC) — Section 380, 461
High Courts04 Mar 1914
Manjunathaya and Subaraya Bhatta Vs King Emperor
Madras High Court · (1914) 26 MLJ 352
Penal Code, 1860 (IPC) — Section 380, 461
High Courts04 Mar 1914
Abdul Karim Sahib of V. Khadir Hussain Sahib and Co. and Others Vs Timmaraya Chetty
Madras High Court · AIR 1914 Mad 117(2) : 24 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts04 Mar 1914
Krishna Mallar Vs Secretary of State for India in Council
Madras High Court · 25 Ind. Cas. 375
Court Fees Act, 1870 — Section 7(iv)Suits Valuation Act, 1887 — Section 8
High Courts03 Mar 1914
Abbttri Venkatasawmy and Others Vs Nalluri Krtstnamma and Others
Madras High Court · 24 Ind. Cas. 803
High Courts03 Mar 1914
Muniappa Reddi Vs Subba Rao and Others
Madras High Court · AIR 1915 Mad 355(1) : 25 Ind. Cas. 8 : (1914) 1 LW 585
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts03 Mar 1914
Ragava Appadu Vs Ragava Appamma
Madras High Court · (1916) ILR (Mad) 472 : (1915) 28 MLJ 483
High Courts03 Mar 1914
Vengidusawant Aiyar and Others Vs Narayanasawmy Aiyar and Another
Madras High Court · 24 Ind. Cas. 880
High Courts02 Mar 1914
The South Indian Export Co. Ltd. Vs T.N. Viswanatha Iyer and Others
Madras High Court · AIR 1914 Mad 678(2) : 24 Ind. Cas. 398