High Courts27 Mar 1914
Aravamudai Aiyangar Vs Kalia Perumal
Madras High Court · AIR 1914 Mad 58(1) : 24 Ind. Cas. 143
Succession Certificate Act, 1889 — Section 4
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 18 of 25
High Courts26 Mar 1914
Jaldu Venkata Subba Rao Vs Asiatic Steam Navigation Co. of Calcutta
Madras High Court · 24 Ind. Cas. 676
High Courts26 Mar 1914
Ananthanarayana Aiyar, Manager of the Meenatchi Sundareswaral Devastanam and Abisheka Sundaram Batter and Others Vs Athimuthu Aiyar alias Athi and Muneeswara Aiyar alias Athi Aiyar and Another
Madras High Court · AIR 1915 Mad 311 : 25 Ind. Cas. 74
High Courts26 Mar 1914
Vazhakuttia Kutti Uduman Haji and Others Vs A. Mammi Kutti and Others
Madras High Court · AIR 1914 Mad 299 : 24 Ind. Cas. 56
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1914
Muniappa Chouduri Vs Singaravelu Mudali and Another
Madras High Court · 24 Ind. Cas. 611
High Courts26 Mar 1914
Subramania Chetty Vs M. Rm.Vl. Somasundaram Chetty and Others
Madras High Court · AIR 1914 Mad 303 : 24 Ind. Cas. 86
High Courts25 Mar 1914
P.L.V.R.M. Ramanathan Chetty Vs Mallaka Anjappan and Others
Madras High Court · AIR 1914 Mad 67 : 24 Ind. Cas. 813 : (1916) 4 LW 399
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts24 Mar 1914
Kunhambi and Others Vs Kalanthar and Others
Madras High Court · AIR 1915 Mad 711 : (1915) ILR (Mad) 1052 : (1914) 27 MLJ 156
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts20 Mar 1914
Godavarthi Peria alias, Ethirajayya by mother and next friend Mahalakshmamma Vs Godavarthy Lakshmi Devamma and Others
Madras High Court · AIR 1914 Mad 304 : (1916) ILR (Mad) 476 : 24 Ind. Cas. 96
High Courts20 Mar 1914
The President, Vakils' Association, High Court Vs A Vakil of the High Court
Madras High Court · AIR 1914 Mad 635 : (1914) 26 MLJ 429
High Courts20 Mar 1914
Vavuttu Naicken Vs Venkata Sesha Aiyar and Another
Madras High Court · AIR 1914 Mad 119(1) : 24 Ind. Cas. 806
High Courts19 Mar 1914
Sri Rajah Vadrevu Ranganayakamma Garu Zamindarni of Vegayammapeta Estate Vs The Secretary of State for India in Council
Madras High Court · 24 Ind. Cas. 741 : (1915) 28 MLJ 297
High Courts18 Mar 1914
In Re: Narayana Nadan
Madras High Court · AIR 1915 Mad 229 : (1915) ILR (Mad) 1044
High Courts18 Mar 1914
In Re: Narayana Nadar
Madras High Court · (1914) 1 LW 301 : (1914) 26 MLJ 486
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts18 Mar 1914
T.R.M.T. Subramanian Chettiar Vs Periasami Thevar and Another
Madras High Court · (1914) 26 MLJ 435
Madras Estates Land Act, 1908 — Section 151
High Courts18 Mar 1914
Upadrasta Venkata Sastrulu Vs Divi Sitaramudu and Others
Madras High Court · (1914) 26 MLJ 585
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts18 Mar 1914
Upadrasta Venkata Sastrulu Vs Devi Sitaramudu and Others
Madras High Court · (1915) ILR (Mad) 891 : 24 Ind. Cas. 224
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts18 Mar 1914
T.R.M.T. Subramaniam Chettiar Vs Periasami Thevar and Another
Madras High Court · AIR 1914 Mad 808 : 24 Ind. Cas. 726
Madras Estates Land Act, 1908 — Section 151
High Courts17 Mar 1914
S. Chidambaram Pillai Vs Muthammal and Another
Madras High Court · AIR 1915 Mad 460 : (1915) ILR (Mad) 1042 : (1914) 1 LW 414