High Courts17 Mar 1914
Palaniandy Chetty by his Mother and Next Friend Arukkanni Ammal Vs Kambaraya Chetty and Others
Madras High Court · AIR 1914 Mad 685(2) : 24 Ind. Cas. 87 : (1914) 1 LW 416
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 19 of 25
High Courts16 Mar 1914
Crompton and Co. Vs Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 421(1) : (1914) 26 MLJ 549
High Courts16 Mar 1914
Ramalingathudayan Vs Unnamalai Achi
Madras High Court · AIR 1914 Mad 655 : (1915) ILR (Mad) 791 : 24 Ind. Cas. 873
High Courts13 Mar 1914
Chettikulam Prasanna Venkatachala Reddiar Vs The Collector of Trichinopoly Srirangammal (died)
Madras High Court · AIR 1914 Mad 708 : 24 Ind. Cas. 369 : (1914) 26 MLJ 537
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts13 Mar 1914
P.M.A. Valliappa Chetty Vs S.N. Subramanian Chetty
Madras High Court · (1914) 26 MLJ 494
Negotiable Instruments Act, 1881 (NI) — Section 22
High Courts13 Mar 1914
Chaktyil Vatakathre Ichikutti Nanga's Son Parama Taragan Vs Thirumandhankunnu Devaswom Uralers Chrriachan Veetil Govindachan Holding The Stanom of Patippurakal Govindachan and Others
Madras High Court · AIR 1914 Mad 300(2) : 24 Ind. Cas. 939
High Courts13 Mar 1914
Koppara Kandiyil Changan Mancheri Vs Anthalathil Kalleri Katheesa and Others
Madras High Court · AIR 1914 Mad 150(1) : 24 Ind. Cas. 871
High Courts12 Mar 1914
Marwadi Padmaji Miachand and Others Vs The Deputy Collector of Adoni
Madras High Court · AIR 1915 Mad 272 : (1914) 27 MLJ 106
Land Acquisition Act, 1894 — Section 23(1)
High Courts12 Mar 1914
Saripaka China Mahadeva Vazulu and Others Vs Muthura Suryaprakasam
Madras High Court · AIR 1915 Mad 597 : 24 Ind. Cas. 204 : (1914) 1 LW 389 : (1914) 26 MLJ 482
High Courts12 Mar 1914
Marwadi Padmaji Miachand and Others Vs This Deputy Collector of Adeni
Madras High Court · 24 Ind. Cas. 141
Land Acquisition Act, 1894 — Section 11, 19(1)(d)
High Courts11 Mar 1914
Ponaka Balarami Reddi and Others Vs Hazi Mahomed Abdul Aziz Badshah Sahib and Others
Madras High Court · AIR 1915 Mad 57 : (1914) 26 MLJ 499
High Courts11 Mar 1914
Subba Naidu and Another Vs Venkatrama Naidu and Another
Madras High Court · AIR 1914 Mad 240 : (1914) 26 MLJ 508
High Courts11 Mar 1914
Andalammal Vs Narasimharaghavachariar and Others
Madras High Court · AIR 1914 Mad 666 : 24 Ind. Cas. 927
High Courts10 Mar 1914
Chokkalinga Pillai Vs Mahalingam Pillai
Madras High Court · 24 Ind. Cas. 383 : (1914) 1 LW 350
High Courts10 Mar 1914
A. Kasturi Ranga Aiyar Vs Venkatarama Aiyar and Another
Madras High Court · AIR 1914 Mad 668(2) : 24 Ind. Cas. 280
Civil Procedure Code, 1908 (CPC) — Section 50, 52
High Courts09 Mar 1914
Pattungal Moidin Kutti Musaliar Vs C.P. Ummayta Umma and Another
Madras High Court · AIR 1914 Mad 56 : 24 Ind. Cas. 849
High Courts09 Mar 1914
The President, District Board, Tanjore Vs Muthu Vaira Ambalagaran and Others
Madras High Court · AIR 1914 Mad 252 : 24 Ind. Cas. 703
High Courts06 Mar 1914
Aleman Rama Rao Vs The Secretary of State For India in Council
Madras High Court · AIR 1915 Mad 237 : 24 Ind. Cas. 904 : (1914) 1 LW 339
High Courts06 Mar 1914
Muthu Ramakrishna Naicken Vs Marimuthu Goundan and Another
Madras High Court · AIR 1914 Mad 128 : (1915) ILR (Mad) 1036 : 24 Ind. Cas. 363 : (1914) 26 MLJ 532