High Courts09 Apr 1914
Sakhireddy Appalaswamy Vs Sakhireddy Venkanna and Others
Madras High Court · AIR 1914 Mad 118(2) : 24 Ind. Cas. 534
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 17 of 25
High Courts09 Apr 1914
Gomattam Ramanuja Aiyangar and Another Vs Satagopachar and Others
Madras High Court · 24 Ind. Cas. 20
High Courts06 Apr 1914
Ramalingam Pillai and Others Vs Muthayyan, by Guardian Arunachalam Pillai and Another
Madras High Court · AIR 1915 Mad 6 : 24 Ind. Cas. 356 : (1914) 1 LW 544 : (1914) 26 MLJ 528
Penal Code, 1860 (IPC) — Section 232
High Courts03 Apr 1914
Krishna Rao alias A. Srinivasa Rao Vs Aiyasami Padayashi
Madras High Court · 24 Ind. Cas. 426
Evidence Act, 1872 — Section 114
High Courts03 Apr 1914
Thoppulan Vs Sankaranarayana Iyer
Madras High Court · AIR 1914 Mad 61(1) : 24 Ind. Cas. 176
Penal Code, 1860 (IPC) — Section 403, 424
High Courts03 Apr 1914
Ratna Chettear and Others Vs Narayanaswami Chettiar and Others
Madras High Court · 24 Ind. Cas. 796
Transfer of Property Act, 1882 — Section 26
High Courts03 Apr 1914
M. Kullappa Chetty Vs P.V. Subbaraya Chetty
Madras High Court · 25 Ind. Cas. 22
Contract Act, 1872 — Section 253
High Courts03 Apr 1914
Krishna Rao alias A. Srinivasa Rao Vs Aiyasami Padayachi
Madras High Court · AIR 1915 Mad 12 : (1914) 27 MLJ 138
Evidence Act, 1872 — Section 114
High Courts03 Apr 1914
Ratna Chetti (died) and Others Vs Narayanaswami Chettiar and Others
Madras High Court · (1914) 26 MLJ 616
Transfer of Property Act, 1882 — Section 26
High Courts03 Apr 1914
Nagarampallikanesam Vs Nagarampalli Batchamma and Another
Madras High Court · 24 Ind. Cas. 257 : (1914) 1 LW 511
High Courts02 Apr 1914
Sornammall Vs The Official Assignee of Madras
Madras High Court · 24 Ind. Cas. 239
High Courts02 Apr 1914
Vaikuntarama Pillai minor by Guardian, Muthammal Vs Athimoolam Chettiar
Madras High Court · AIR 1914 Mad 641(2) : (1915) ILR (Mad) 1071 : (1914) 26 MLJ 612
Transfer of Property Act, 1882 — Section 53
High Courts02 Apr 1914
Sornammal Vs The Official Assignee
Madras High Court · AIR 1914 Mad 101 : (1914) 27 MLJ 66
High Courts02 Apr 1914
V.S.K.M. Subramania Pillai and Another Vs Paramasivan Pillai
Madras High Court · 24 Ind. Cas. 864
Contract Act, 1872 — Section 135
High Courts31 Mar 1914
Tadiparti Hanumanulu Vs Maddukuri Golayya and Others
Madras High Court · 24 Ind. Cas. 822
Civil Procedure Code, 1908 (CPC) — Order 28 Rule 1
High Courts31 Mar 1914
Sri Sri Sri Brundavana Chandra Harishchandana Jagadduva Rajah Bahadur Vs Pragada Rammayya and Another
Madras High Court · 25 Ind. Cas. 664 : (1914) 1 LW 486
Madras Estates Land Act, 1908 — Section 3(15)
High Courts31 Mar 1914
V.V. Srinivasa Aiyangar (Receiver) Vs V. Cunniappa Chetty and Others
Madras High Court · AIR 1914 Mad 88 : 24 Ind. Cas. 895 : (1914) 26 MLJ 567
Letters Patent Act, 1865 — Section 12
High Courts31 Mar 1914
Alagappa Chettiar Vs Subramania Pandia Thevar and Others
Madras High Court · (1914) 26 MLJ 509
Limitation Act, 1908 — Section 20
High Courts30 Mar 1914
Sri Sri Sri Brundavana Chandra Horischandana Jagadd Raja Bahadur Vs Proghada Ramayya and Another
Madras High Court · (1914) 26 MLJ 600
Madras Estates Land Act, 1908 — Section 3(15)
High Courts30 Mar 1914
C. Prasanna Venkatachella Reddiar Vs The Collector of Trichinopoly and Another
Madras High Court · (1915) ILR (Mad) 1064 : 33 Ind. Cas. 45
Civil Procedure Code, 1908 (CPC) — Section 92, 93