High Courts29 Apr 1914
Gadiparthi Peda Subbayya and Others Vs Chirumamella Lakshmidevamma and Another
Madras High Court · AIR 1915 Mad 83(1) : 25 Ind. Cas. 412
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 15 of 25
High Courts28 Apr 1914
The Hindustan Assurance and Mutual Benefit Society Ltd. Vs Rail Mulraj and Others
Madras High Court · AIR 1915 Mad 608 : (1914) 27 MLJ 645
Civil Procedure Code, 1908 (CPC) — Section 22, 3
High Courts28 Apr 1914
N. Subhayya Vs Bhavani
Madras High Court · AIR 1914 Mad 665 : 24 Ind. Cas. 390
High Courts27 Apr 1914
Ramalinga Reddi and Another Vs Muthu Thevan and Others
Madras High Court · 29 Ind. Cas. 573
Contract Act, 1872 — Section 23, 30
High Courts27 Apr 1914
Kandukuri Veera Basavaraju Pantulu and Others Vs Kandukuri Balasurya Prasadarao Pantulu and Another
Madras High Court · AIR 1915 Mad 316 : 25 Ind. Cas. 3
High Courts24 Apr 1914
Kunhambi and Others Vs Kalanathar and Others
Madras High Court · 24 Ind. Cas. 528
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts24 Apr 1914
Giri Appaya and Others Vs Giri Kristamma and Others
Madras High Court · AIR 1914 Mad 718 : 24 Ind. Cas. 436
High Courts23 Apr 1914
Tirupati Varadachariar and Another Vs A. Parthasarathy Iyengar
Madras High Court · AIR 1915 Mad 319(1) : 25 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3(6)
High Courts23 Apr 1914
In Re: Karuthan Ambalam and Another
Madras High Court · (1915) ILR (Mad) 1088 : 33 Ind. Cas. 308
High Courts23 Apr 1914
In Re: Nalli Veera Thevan and Another
Madras High Court · AIR 1914 Mad 121(1) : (1914) 26 MLJ 598
Penal Code, 1860 (IPC) — Section 411
High Courts23 Apr 1914
In re : Nalliveerathevan and Another
Madras High Court · 24 Ind. Cas. 351
Penal Code, 1860 (IPC) — Section 379, 411
High Courts22 Apr 1914
Sree Sree Sree Madana Mohana Ananga Bheema Deo Kesari Gajapati late a minor, by Sree Sree Sree Kundana Devi Putta Mahadevi Vs Sree Sree Sree Purushothama Ananga Bheema Deo
Madras High Court · (1915) ILR (Mad) 1105 : 24 Ind. Cas. 999 : (1914) 27 MLJ 306
Madras Impartible Estates Act, 1902 — Section 2(3), 2(4)
High Courts22 Apr 1914
Krishnamma Boyee Vs Gopal Row and Others
Madras High Court · AIR 1915 Mad 308 : 24 Ind. Cas. 485
High Courts21 Apr 1914
Ganapathi Mudali Vs Venkatalakshminarasayya and Others
Madras High Court · AIR 1915 Mad 345 : 25 Ind. Cas. 109
Limitation Act, 1963 — Section 28
High Courts21 Apr 1914
Nori Lakshminarasimham and Others Vs Pratipathi Lakshminarayana and Others
Madras High Court · AIR 1914 Mad 85 : 24 Ind. Cas. 825
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts21 Apr 1914
Gopalakrishna Aiyar and Others Vs Sri Sri Sukirtha Theenthara Theetha Swamigal (died) and Others
Madras High Court · AIR 1914 Mad 84 : 24 Ind. Cas. 790
Registration Act, 1908 — Section 37
High Courts21 Apr 1914
Matte Sarayya Vs Vepparathi Vydynatham
Madras High Court · AIR 1915 Mad 226 : (1914) 1 LW 490 : (1914) 27 MLJ 57
High Courts21 Apr 1914
Venkatarama Aiyar Vs Suppa Nadan and Others
Madras High Court · AIR 1914 Mad 333 : 24 Ind. Cas. 24 : (1914) 27 MLJ 58
Limitation Act, 1908 — Section 31(1)
High Courts21 Apr 1914
Kunhanna Shetty Vs Timmaju and Others
Madras High Court · AIR 1914 Mad 698 : 24 Ind. Cas. 246 : (1914) 27 MLJ 60