High Courts19 Dec 1924
Balaguruswami Naicken Vs Guruswami Naicken and Others
Madras High Court · AIR 1925 Mad 703 : 87 Ind. Cas. 989 : (1925) 48 MLJ 506
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 1 of 45
High Courts19 Dec 1924
Sait Siva Pratapa Bhattadu and Another Vs A.E.L. Mission Rajamundry and Others
Madras High Court · 97 Ind. Cas. 496
Land Acquisition Act, 1894 — Section 53, 9
High Courts19 Dec 1924
Public Prosecutor Vs M. Sanyasayya Naidu and Others
Madras High Court · AIR 1925 Mad 1224 : (1925) 22 LW 156
Criminal Procedure Code, 1898 (CrPC) — Section 497(1)
High Courts19 Dec 1924
Garimella Annapurnayya Vs Munsunuri Venkatasubramaniam and Others
Madras High Court · (1925) 22 LW 560 : (1925) 49 MLJ 549
High Courts19 Dec 1924
(Sait) Siva Pratapa Bhattadu Vs A.E.L. Mission and Others
Madras High Court · AIR 1926 Mad 307 : (1926) ILR (Mad) 38
High Courts19 Dec 1924
Krishna Sastri and Others Vs Singaravelu Mudaliar and Others
Madras High Court · AIR 1925 Mad 780 : (1925) ILR (Mad) 570 : (1925) 22 LW 318 : (1925) 48 MLJ 470
High Courts19 Dec 1924
M. Sanyasayya Naidu and Others Vs The Public Prosecutor
Madras High Court · 90 Ind. Cas. 665
Criminal Procedure Code, 1898 (CrPC) — Section 497(1)
High Courts19 Dec 1924
Garimella Annapurnayya Vs Munsunuri Venkatasubrahmanyam and Others
Madras High Court · AIR 1925 Mad 1285 : 91 Ind. Cas. 742
High Courts18 Dec 1924
Kruthiventi Perraju Garu Vs Sri Nallapuraju Mirja Sitaramachandraraju Garu and Others
Madras High Court · AIR 1925 Mad 897 : 90 Ind. Cas. 458 : (1925) 22 LW 568 : (1925) 48 MLJ 584
High Courts18 Dec 1924
Mangamma Nayakuralu Vs B.M. Ramdasappa Nayanimavary and Others
Madras High Court · AIR 1925 Mad 981
Limitation Act, 1877 — Section 15
High Courts18 Dec 1924
In Re: Sonaimuthu Ambalam
Madras High Court · 87 Ind. Cas. 916 : (1925) 48 MLJ 502
High Courts18 Dec 1924
Mangamma Nayakuralu Vs B.M. Ramadasappa Nayanimvary and Others
Madras High Court · (1925) 48 MLJ 563
High Courts17 Dec 1924
Ramakrishna Aiyar Vs Sithai Ammal
Madras High Court · AIR 1925 Mad 911 : (1925) ILR (Mad) 620 : (1925) 22 LW 879 : (1925) 49 MLJ 223
Penal Code, 1860 (IPC) — Section 211
High Courts15 Dec 1924
Kothandarama Chettiar and Another Vs Annamalai Pillai and Another
Madras High Court · AIR 1925 Mad 589 : 87 Ind. Cas. 399 : (1925) 22 LW 108 : (1925) 48 MLJ 406
High Courts15 Dec 1924
(Peyyett) Gopalam Garu Vs Adusumilly Gopalakrishnayya Garu
Madras High Court · AIR 1927 Mad 342
High Courts15 Dec 1924
Ernest William Adams Vs Mrs. H.S.F. Gray and Another
Madras High Court · AIR 1925 Mad 599 : 90 Ind. Cas. 5 : (1925) 48 MLJ 707
High Courts15 Dec 1924
Sagili Pedda Rami Reddi and Others Vs Narreddi Gangireddi
Madras High Court · AIR 1925 Mad 807 : (1925) 21 LW 476
High Courts15 Dec 1924
Prdda Rami Reddi and Others Vs Gangi Reddi
Madras High Court · (1925) ILR (Mad) 722
High Courts15 Dec 1924
Peyyety Gopalam Garu Vs Adusumilly Gopalakrishnayya Garu
Madras High Court · 92 Ind. Cas. 416
High Courts12 Dec 1924
Ramaswami Chettiar Vs Venkatarama Iyer and Others
Madras High Court · 91 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Section 14(II)