High Courts10 Dec 1924
Theetharappa Pillai Vs Meenakshi Ammal
Madras High Court · 87 Ind. Cas. 105 : (1925) 21 LW 702 : (1925) 48 MLJ 494
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 3 of 45
High Courts10 Dec 1924
Korapalu Hengsu and Others Vs Gowri Hengsu and Others
Madras High Court · AIR 1925 Mad 729 : 88 Ind. Cas. 228 : (1925) 21 LW 521
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts10 Dec 1924
Teetharappa Pillai Vs Meenakshi Ammal
Madras High Court · AIR 1925 Mad 715
Criminal Procedure Code, 1898 (CrPC) — Section 488(3)
High Courts09 Dec 1924
In Re: Nari alias Senjimalai
Madras High Court · AIR 1925 Mad 716 : (1925) 21 LW 472 : (1925) 48 MLJ 594
High Courts08 Dec 1924
Kumara Goundan Vs Thevaraya Reddi and Others
Madras High Court · AIR 1925 Mad 1113 : 87 Ind. Cas. 635 : (1925) 48 MLJ 616
High Courts08 Dec 1924
In Re: G. Narasimhachariar, B.A., B.L., High Court Vakil
Madras High Court · AIR 1925 Mad 797 : (1925) 22 LW 152
High Courts07 Dec 1924
Ramakrishna Iyer Vs Sithai Ammal
Madras High Court · 91 Ind. Cas. 395
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211
High Courts05 Dec 1924
A.L.V.R.P. Veerappa Chettiar represented by his authorised agent M.V. Somanatha Aiyar Vs Municipal Council
Madras High Court · AIR 1925 Mad 607 : (1925) ILR (Mad) 476 : (1925) 21 LW 457 : (1925) 48 MLJ 428
High Courts05 Dec 1924
Ramaswami Chettiar Vs Venkatarama Aiyar and Others
Madras High Court · (1925) 49 MLJ 523
Civil Procedure Code, 1908 (CPC) — Section 14
High Courts05 Dec 1924
In Re: Chinna Manikkam alias Chinnappa Naicken and Others
Madras High Court · AIR 1925 Mad 712
High Courts05 Dec 1924
In Re: Chinna Manikam alias Chinnappa Naicken and Others
Madras High Court · (1925) 48 MLJ 504
High Courts04 Dec 1924
P.K.P.S. Sivanadian Chettiar Vs Batchu Surayya and Others
Madras High Court · AIR 1925 Mad 727 : (1925) ILR (Mad) 459 : 87 Ind. Cas. 127 : (1925) 21 LW 445 : (1925) 48 MLJ 413
High Courts04 Dec 1924
(Kamana) Venkataswami Vs Godavarti Nagayya
Madras High Court · AIR 1925 Mad 1142 : 87 Ind. Cas. 413
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Dec 1924
Kariya Goundan and Another Vs Tirukkaivelu Chetty and Others
Madras High Court · AIR 1925 Mad 585 : 87 Ind. Cas. 90 : (1925) 21 LW 639 : (1925) 48 MLJ 349
High Courts03 Dec 1924
Annamdevula Tata Alias Venkatarayudu and Others Vs Khan Saheb Khwaja Ahamadulla Khan Sahib Bahadur and Another
Madras High Court · 90 Ind. Cas. 401
High Courts03 Dec 1924
T.N. Rajagopalachari Vs Narsimha Thathachariar and Others
Madras High Court · AIR 1925 Mad 1182
High Courts03 Dec 1924
Annamdevula Thata alias Venkatarayudu and Others Vs Khan Saheb Khwaja Ahamadulla Khan Saheb Bahadur and Another
Madras High Court · AIR 1925 Mad 890 : (1925) 22 LW 528 : (1925) 48 MLJ 701
High Courts01 Dec 1924
M. Chidambaram Chettiar Vs S.K. Kother Mytheen Rowther and Others
Madras High Court · 87 Ind. Cas. 720 : (1925) 48 MLJ 491
High Courts01 Dec 1924
Kanthimathi Ammal Vs R. Perumal Kona and Others
Madras High Court · AIR 1925 Mad 777 : (1925) 48 MLJ 492
High Courts01 Dec 1924
In Re: Ayisha Bibi Ammal
Madras High Court · AIR 1925 Mad 1167 : 87 Ind. Cas. 705