High Courts15 Jan 1924
B. Anna Naidu Vs V. Jaggu Naidu and Others
Madras High Court · AIR 1925 Mad 153
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 45 of 45
High Courts15 Jan 1924
Sankamma Vs Govinda Chetty
Madras High Court · AIR 1925 Mad 246 : 85 Ind. Cas. 44 : (1924) 20 LW 779
Penal Code, 1860 (IPC) — Section 500
High Courts11 Jan 1924
Mohamed Esuf Rowther Vs Sultan Abdul Kadir and Others
Madras High Court · (1924) 47 MLJ 20
High Courts11 Jan 1924
Sunkari Sitayya Vs Mudaragaddi Sanyasi and Another
Madras High Court · (1924) 46 MLJ 361
Transfer of Property Act, 1882 — Section 54
High Courts11 Jan 1924
Mohamed Esuf Rowther Vs Sultan Abdul Kadar and Others
Madras High Court · AIR 1924 Mad 711
High Courts09 Jan 1924
S. Sundararamiah and Others Vs T. Venkatasubbiah and Others
Madras High Court · AIR 1924 Mad 619
Madras Estates Land Act, 1908 — Section 5
High Courts09 Jan 1924
Sreekanta Sundararamiah and Others Vs Tadikamalla Venkatasubbiah and Others
Madras High Court · 84 Ind. Cas. 788 : (1924) 19 LW 537 : (1924) 46 MLJ 380
Madras Estates Land Act, 1908 — Section 5
High Courts09 Jan 1924
Souriraja Naidu and Another Vs Rajagopalan and Others
Madras High Court · AIR 1924 Mad 812 : (1924) 20 LW 245 : (1924) 47 MLJ 302
Easements Act, 1882 — Section 13(b)
High Courts09 Jan 1924
Kanniappa Mudali and Others Vs P.V. Raju Chettiar and Others
Madras High Court · AIR 1924 Mad 761 : (1924) ILR (Mad) 605 : 79 Ind. Cas. 850 : (1924) 20 LW 45 : (1924) 47 MLJ 16
High Courts09 Jan 1924
Ramani alias Venkatramani and Others Vs M. Narayanaswami Iyer and Others
Madras High Court · AIR 1924 Mad 697
Civil Procedure Code, 1908 (CPC) — Section 21, 47
High Courts09 Jan 1924
In Re: P.V. Radhakrishniah Chetty of K. Narayanaswami and Company In Re: P.V. Chenroya Chetty and P.V.V. Ramanujam Chetty and P.V. Chenroya Chetty and Brothers
Madras High Court · 84 Ind. Cas. 128 : (1924) 19 LW 415
High Courts09 Jan 1924
Souriraja Naidu and Another Vs Rajagopalan and Others represented through Mother and Guardian Poornathammal
Madras High Court · 81 Ind. Cas. 833
Easements Act, 1882 — Section 13(b)
High Courts07 Jan 1924
Abdul Jaffar Sahib and Others Vs K. Venugopal Chettiar and Others
Madras High Court · AIR 1924 Mad 708