High Courts29 Jan 1924
Sendattikalai Pandia Chinna Thambiar Avergal Vs Veerappa Naidu and Others
Madras High Court · (1924) 46 MLJ 450
Court Fees Act, 1870 — Section 12
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 43 of 45
High Courts29 Jan 1924
Ramani alias Venkatramani and Others Vs M. Narayanaswami Iyer and Others
Madras High Court · (1924) 20 LW 467 : (1924) 47 MLJ 192
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts29 Jan 1924
Sengoda Goundan Vs Muthu Goundan by next friend Komaravela Goundan and Others
Madras High Court · (1924) ILR (Mad) 567 : (1924) 19 LW 533 : (1924) 46 MLJ 404
High Courts29 Jan 1924
Ramani alias Venkataramani and Others Vs M. Narayanasami Aiyar and Others
Madras High Court · 87 Ind. Cas. 341
Civil Procedure Code, 1908 (CPC) — Section 21, 47
High Courts28 Jan 1924
B. Baluswamy Aiyar and Another Vs C.V. Krishnaswamy Aiyar and Others
Madras High Court · AIR 1924 Mad 559
Transfer of Property Act, 1882 — Section 83
High Courts28 Jan 1924
Bathai Baluswami Iyer and Another Vs Chetty V. Krishnaswami Iyer and Others
Madras High Court · 84 Ind. Cas. 698 : (1924) 19 LW 541 : (1924) 46 MLJ 497
Transfer of Property Act, 1882 — Section 83
High Courts26 Jan 1924
Ponnappa Reddi and Others Vs P. Thiruvengada Pillai and Company, by Partners, P. Thiruvengadam Pillai and Another
Madras High Court · (1925) 49 MLJ 104
Civil Procedure Code, 1908 (CPC) — Section 8
High Courts26 Jan 1924
Sengoda Goundan Vs Muthu Goundan and Others
Madras High Court · AIR 1924 Mad 625
High Courts25 Jan 1924
A.R. Srinivasachariar Vs A. Raghavachariar and Others
Madras High Court · AIR 1924 Mad 676 : (1924) 19 LW 621
High Courts25 Jan 1924
Ramakkal Vs Govindanayakanpalaiyam Thirumal Paripalana Nidhi Ltd. and Another
Madras High Court · AIR 1925 Mad 1107 : 85 Ind. Cas. 574
Transfer of Property Act, 1882 — Section 53
High Courts24 Jan 1924
Krishna Aiyar Vs Subrahmania Aiyar and Another
Madras High Court · AIR 1924 Mad 648
High Courts24 Jan 1924
Esuf Ali Mahammedbhoy Allibhoy and Others Vs A.K. Thaha Ummal and Others
Madras High Court · AIR 1924 Mad 773
High Courts24 Jan 1924
Esufali Mahammedbhoy Allibhoy and Others Vs A.K. Thaha Ummal and Others
Madras High Court · (1924) ILR (Mad) 610
High Courts24 Jan 1924
Gangi Ammal Vs Govinda Padayachi and Others
Madras High Court · AIR 1924 Mad 544 : 84 Ind. Cas. 626 : (1924) 19 LW 644 : (1924) 46 MLJ 464
Transfer of Property Act, 1882 — Section 55(5)(d)
High Courts24 Jan 1924
Krishna Iyer Vs Subramania Iyer and Another
Madras High Court · 84 Ind. Cas. 122 : (1924) 46 MLJ 368
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts23 Jan 1924
Chintalapalli Sesha Sastrulu and Another Vs Korivi Venkamma alias Kidambi Venkamma
Madras High Court · AIR 1924 Mad 600 : 84 Ind. Cas. 148 : (1924) 19 LW 510 : (1924) 47 MLJ 1
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts23 Jan 1924
Suppai Goundan and Another Vs Kandaswami Goundan
Madras High Court · 80 Ind. Cas. 567 : (1924) 19 LW 560
High Courts23 Jan 1924
Modadagu Perayya Vs Peroli Vaikayamma
Madras High Court · 79 Ind. Cas. 899 : (1924) 19 LW 627
High Courts23 Jan 1924
Suppai Goundan and Another Vs A.M.R.M. Murugappa Chettiar
Madras High Court · AIR 1924 Mad 710 : (1924) 19 LW 605